ASSAM
Guidelines in view of recent surge in Covid-19 Cases. Dated 18.06.2022
Notification Regarding Maintaining the Decorum in Virtual Courts - 24.08.2021
Notification regarding guidelines for functioning of Subordinate Courts of Assam, Dated 09.07.2021
Notification Notification regarding court functioning, Dated 11.08.2020
Notification regarding constitution of Artificial Intelligence Committee, Dated 03.08.2020
Regarding restricted functioning of the court, Dated 04.07.2020
Regarding issuance of guidelines to the subordinate courts in the lockdown period, Dated 02.07.2020
Regarding issuance of guidelines in the lockdown period, Dated 30.07.2020
Regarding regulation of Court working in view of Novel Corona Virus (COVID-19), 26.06.2020
Regarding Summer Vacation at the Principal Seat of the Gauhati High Court, 19.06.2020
Notice regarding gate duty allotment to officers and staff of Gauhati High Court, 02.06.2020
Regarding gate duty allotment to officers and staff of Gauhati High Court, 27.05.2020
Notification regarding duty allotment during Lockdown period, 22.05.2020
Notification regarding regulation of working of Gauhati high court, 22.05.2020
Notification regarding termination of engagement of Law Clerks in Gauhati high court, 22.05.2020