Unlock 5 Order
|
05.07.2021
|
Sankalp For
COVID
|
02.06.2021
|
Instructions of International and Domestic Travellers
|
24.05.2021
|
Restrictions on Gathering in large Numbers and Operation of Education Institutions, Commercial Establishments, Offices, and Public Spaces till May 15
|
28.04.2021
|
COVID Vaccination for Persons between 18 and 44 years of age to be free in the State
|
27.04.2021
|
Clarification regarding Discharge of Clinically Improved COVID-19 Patient
|
25.04.2021
|
Directions regarding management of healthcare staff strength in view of staffs getting infected by COVID-19
|
19.04.2021
|
Leaves of Healthcare Staffs Suspended till May 31, 2021
|
05.04.2021
|
Covid 19 Vaccination
Coverage
|
18.01.2021
|
COVID-19 Vaccination Bulletin Daily State
Report
|
18.01.2021
|
Last Date of Registration for the Private Medical Institutions with
Regard to Covid-19 Vaccine
|
|
Press Release
|
24.09.2020
|
Press Release
|
21.09.2020
|
Press Release
|
10.09.2020
|
Press Release |
09.09.2020
|
Press Release |
08.09.2020
|
Press Release |
07.09.2020
|
Press Release |
03.09.2020
|
Press Release |
02.09.2020
|
Press Release |
01.09.2020
|
Press Release |
30.08.2020
|
Press Release |
29.08.2020
|
Memorandum regarding Covid-19 free of infection |
28.08.2020
|
Notification regarding providing information about sanctioned strength and working strength of ANMs |
22.08.2020
|
Notification regarding direction of usage of Ivermectin Tablet in COVID-19 |
19.08.2020
|
Novel
Corona Virus Covid-19 |
02.08.2020
|
Special
Pension to Family of State Government Employees Who Died Due to COVID-19
Infection on Duty |
25.07.2020
|
Lockdown imposed for 16 days from July 16, 2020 in the state, district, sub-divisional, block headquarters, and all municipal areas of
Bihar |
14.07.2020
|
Press
Release |
13.07.2020
|
Press
Release |
12.07.2020
|
Press
Release |
11.07.2020
|
Press
Release |
10.07.2020
|
Press
Release |
10.07.2020
|
Information given by the authorities regarding work done towards prevention of COVID
19 |
08.07.2020
|
The authorities can impose restrictions in their area based on the analysis to prevent COVID
19 |
08.07.2020
|
Distribution of masks in order to prevent spread of COVID
19 |
07.07.2020
|
Information given regarding the work done towards prevention of
COVID19 |
07.07.2020
|
Information given regarding the work done towards prevention of
COVID19 |
06.07.2020
|
Information released regarding the work done towards prevention of COVID
19 |
05.07.2020
|
Information released regarding the work done towards prevention of COVID
19 |
04.07.2020
|
Information released regarding the work done towards prevention of COVID
19 |
03.07.2020
|
Penal provisions for not wearing a
mask |
03.07.2020
|
Information released regarding the work done towards prevention of COVID
19 |
02.07.2020
|
Notification regarding unlock
2 |
02.07.2020
|
Information given by higher police authorities regarding measures taken to prevent the spread of Corona
Virus |
25.06.2020
|
Information given by higher police authorities regarding measures taken to prevent the spread of Corona
Virus |
23.06.2020
|
Information given by higher police authorities regarding measures taken to prevent the spread of Corona
Virus |
22.06.2020
|
Meeting of the CM and the Health Minister of Bihar to deliberate on preventing the spread of
COVID19 |
22.06.2020
|
Information given by higher police authorities regarding measures taken to prevent the spread of Corona
Virus |
21.06.2020
|
Information given by higher police authorities regarding measures taken to prevent the spread of Corona
Virus |
20.06.2020
|
Order regarding essential medicines for management of
COVID-19 |
12.06.2020
|
Regarding including the proposed medicines in the EDL list for the treatment of
COVID19 |
12.06.2020
|
Regarding medical arrangements to be prepared in case of floods during
pandemic |
12.06.2020
|
Regarding preparing of an EEL list for the treatment of
COVID19 |
10.06.2020
|
Notice regarding treatment of other diseases alongwith
COVID19 |
08.06.2020
|
Guidelines for reopening of establishments including malls, restaurants, religous places from June
8 |
07.06.2020
|
CM gives directions to ensure free distribution of mask among urban
poor |
02.06.2020
|
Cancellation of leaves of all medical practitioners and officers pertaining to
pandemic |
01.06.2020
|
Notice to cancel the meeting of nodal officers and civil surgeons via video
conferencing |
01.06.2020
|
Preventive measures to prevent spread of Corona
virus |
01.06.2020
|
Notice regarding the meeting of nodal officers and civil surgeons through video
conferencing |
28.05.2020
|
Appointment of medical staff for better medical services in the
state |
27.05.2020
|
Directions regarding food distribution under PDS to incoming migrant
labourers |
22.05.2020
|
CM issues directions to prepare testing strategy based on zones from which migrants are coming to the state |
14.05.2020
|
CM
Gives Directions To Increase COVID19 Testing To 10,000 Samples Per Day |
12.05.2020
|
Directions
Regarding Continuing Educational Activities At Nursing Institutions |
12.05.2020
|
Specified
Private Labs Allowed To Conduct COVID19 Testing |
11.05.2020
|
Directions
to district administration for monitoring of buses carrying incoming
migrants and ensuring availability of buses |
08.05.2020
|
Police
force to escort buses between districts to carry incoming migrants |
08.05.2020
|
Direction
regarding accounting of money being reimbursed to incoming migrants for
travel expenses |
08.05.2020
|
Directions
regarding monitoring of cash transfer of Rs 1,000, distribution under
PDS, and ration card linking related issues |
08.05.2020
|
Minimum
number of buses to be run between districts for incoming migrants |
07.05.2020
|
Directions
to conduct random testing and ensure availability of testing facility in
all districts |
07.05.2020
|
Directions
regarding starting educational activities in nursing institutions |
06.05.2020
|
Government
to reimburse travel fare and provide additional Rs 500 to incoming
migrants, such persons to get at least Rs 1,000 |
04.05.2020
|
Directions
regarding providing benefits under PDS to those who were left out in the
month of April |
04.05.2020
|
Directions
regarding lockdown between May 4 and May 17, Bihar to have only two
zones-Red and Orange |
03.05.2020
|
Additional
details on containment zones in the state- Update on May 2 |
02.05.2020
|
Directions
regarding implementation of Pradhanmantri Garib Kalyan Yojana during the
months of May and June |
02.05.2020
|
Directions
for evaluation of stock left from last month under PDS and requirement
for coming month |
02.05.2020
|
Directions
regarding action against malpractices at petrol pumps |
02.05.2020
|
Directions
regarding ensuring availability of vehicles to transport incoming
migrants from railways stations to their homes |
01.05.2020
|
Directions
to ensure availability of testing facility at district level and
increase number of testing centres, keeping incoming migrants in view |
01.05.2020
|
Directions
to conduct skill survey of incoming migrants |
01.05.2020
|
Directions
regarding operations of block-level and village-level quarantine centres |
01.05.2020
|
Directions
to district administration on protocol for providing transport facility
to incoming migrants from the state border to their homes |
30.04.2020
|
All
leaves except maternity and study leaves of all health personnel's with
the government to remain cancelled till May 31, 2020 |
30.04.2020
|
Additional
details on containment zones in the state- Update on April 30 |
30.04.2020
|
Additional
details on containment zones in the state- Update on April 29 |
29.04.2020
|
Directions
regarding treatment and management of COVID19 patients, classification
of patients etc |
29.04.2020
|
Grace
period for paying taxes on vehicles extended until June 30, 2020 |
29.04.2020
|
Additional
details on containment zones in the state- Update on April 28 |
28.04.2020
|
Additional
details on containment zones in the state- Update on April 27 |
27.04.2020
|
Additional
details on containment zones in the state - Update on April 26 |
26.04.2020 |
Directions
to district administration for mapping GPS coordinates of COVID19
patients for identification of containment and buffer zones |
25.04.2020
|
Additional
details on containment zones in the state |
25.04.2020
|
Details
of containment zones in the state |
24.04.2020
|
Directions
regarding registration of people who do not have ration card in the
e-pds portal, for cash transfer |
24.04.2020
|
Directions
to conduct survey for finding self-employed in transport including
rikshaw pullers, auto drivers without ration card |
24.04.2020
|
Directions
to provide job cards to labourers who have come back to the state |
24.04.2020
|
Use
of mask mandatory while stepping out of house |
23.04.2020
|
Telemedicine
facility in the state through toll free number |
21.04.2020 |
Directions
regarding safeguards to be observed during operation of restaurants
dhabas canteens along National and State Highways |
20.04.2020 |
Directions
to all private hospitals, nursing homes and labs to resume services with
immediate effect |
20.04.2020 |
Directions
to district administration for forming inspection teams and conducting
surprise inspections for ensuring food distribution under PDS |
19.04.2020 |
Public
works under Saat Nischay Programme, Jal Jeevan Hariyali Yojana, and
MNREGA to resume in the state |
17.04.2020 |
Directions
regarding opening up of government offices |
17.04.2020 |
Directions
regarding resumption of activities under MNREGA |
17.04.2020 |
Directions
to start procurement of wheat through PACS from April 15 |
16.04.2020 |
Passes
not required for passenger vehicles belonging to government officials
and those providing essential services, ID to be produced instead |
14.04.2020 |
Door
to door screening campaigns in certain districts and also, in up to 3 KM
radius of a COVID-19 patient's residence, to identify COVID-19 patients |
14.04.2020 |
Personal
vehicles not allowed during lockdown except in emergency cases and those
with passes, use of mask mandatory for drivers |
13.04.2020 |
Order
regarding prohibition on spitting in public places by users of Tobacco,
Cigarette, Gutkha, Pan etc |
13.04.2020 |
Additional
Rs 50 crore allocated from CM Relief Fund for providing relief to people
stuck in other states due to lockdown |
13.04.2020 |
Control
rooms to be established for redressing grievances related to
distribution of 5 kg rice under PMGKY |
11.04.2020 |
Salaries
of MLAs and MLCs to be cut by 15% for one year and the amount to be
donated to Corona Unmulan Kosh |
08.04.2020 |
Students
of class I to XI (except class X) to be promoted without annual examination |
08.04.2020 |
Disbursement
of certain allowances to government officials to be done in cash |
08.04.2020 |
Electricity
tariff to be reduced by 10 paise per unit for all categories, monthly
metre fee waived, effective from April 1 |
08.04.2020 |
Direction
regarding implementation of insurance scheme for health workers under
Pradhan Mantri Garib Kalyan Yojana |
07.04.2020 |
Surveillance
program for Influenza like Illness (ILI) and Severe Acute Respiratory
Illness (SARI) to be run in public and private healthcare facilities |
06.04.2020 |
All
leaves except maternity and study leaves of all health personnels with
the government to remain cancelled till April 30, 2020 |
05.04.2020 |
Certain
government hospitals to be dedicated hospitals for treatment of COVID-19
patients |
05.04.2020 |
Advisory
regarding preventive measures under Ayurveda against COVID-19 |
04.04.2020 |
Directions
related to operationalising quarantineisolation centres in districts |
03.04.2020 |
Directions
to ensure preventive measures against COVID-19 are being followed during
transportation of essential and non-essential items |
03.04.2020 |
Directions
regarding deputation of AYUSH doctors in isolationquarantine centres |
03.04.2020 |
Directions
regarding ensuring Aadhaar Seeding so as to enable transfer of Rs 1,000
to ration card holders |
03.04.2020 |
Appeal
to Persons who came back from foreign trips for voluntary testing for
COVID-19 |
03.04.2020 |
Bihar
not to cut or defer salaries and pensions of government employees |
03.04.2020 |
State
government to operate ten centres in Delhi for providing food to daily
wage workers from the state |
02.04.2020 |
People
from Bihar stuck in other states to get assistance of Rs 1,000 from CM
Relief Fund under Mukhyamantri Vishesh Sahayata |
02.04.2020 |
Retired
medical professionals from Defence services to be enrolled for treatment
of COVID-19 patients |
01.04.2020 |
Procurement
period for paddy during Kharif season 2019-20 extended upto April 30,
2020 |
01.04.2020 |
Directions
regarding setup of isolation and quarantine centres in the state,
expenses to be covered under NHM |
01.04.2020 |
Directions
regarding providing 5 kg free rice through PDS during April and May
under Pradhan Mantri Garib Kalyan Yojana |
01.04.2020 |
Directions
regarding quarantine and testing of 86 activists of Tablighi Jamaat from
the state |
01.04.2020 |
Advisory
to district administration to ensure continuity of agricultural
activities related to wheat harvest during lockdown |
31.03.2020 |
Directions
on preventive measures to be taken by persons involved in Public
Distribution System |
31.03.2020 |
Appeal
to private medical professionals including doctors, nurse, and
paramedics to volunteer with the state government |
30.03.2020 |
Guidelines
for setting up isolation facility in hospitals |
30.03.2020 |
Sellers
Distributors
of farm equipments to be allowed to operate during lockdown |
30.03.2020 |
Order
regarding ensuring availability of wheat stock in certain districts |
29.03.2020 |
Nodal
officers to be designated for various states for coordination in helping
people from the state stuck in other states |
29.03.2020 |
Directions
to district administration to ensure that supply chain for petroleum
products remain operational during lockdown |
28.03.2020 |
Orders
regarding opening hours of provision stores, vegetable and fruit shops
and medicine shops |
28.03.2020 |
Relief
camps to be started along state's borders (including Nepal border)
offering food, shelter, and medical help to persons coming in the state |
28.03.2020 |
Passes
to be issued centrally by District Administration, Patna for
inter-district transportation of goods |
28.03.2020 |
Food
items including wheat, pulses, sugar, potato, onion and hand sanitisers,
masks etc added to essential articles list under certain rules |
27.03.2020 |
Advisory
on sanitisation of residence and nearby areas of a COVID-19 positive
person |
26.03.2020 |
Community
KitchenRelief camps to be run in government schools to provide food and
shelter |
26.03.2020 |
Extension
in deadline for GST payment from March 31 to June 30, no interest or
late charges to be applicable |
26.03.2020 |
Guidelines
to farmers for preventive measures against COVID-19 during agricultural
activities |
26.03.2020 |
Order
regarding measures to be followed in offices of the Food & Consumer
Protection Dept |
26.03.2020 |
State
government to procure COVID-19 test kits from private sector |
26.03.2020 |
Rs
100 crore released from CM relief fund to help migrants from Bihar stuck
in other parts of the country |
26.03.2020 |
Constitution
of Bihar COVID-19 Emergency Response Team (BCERT) |
25.03.2020 |
Advisory
to Bihar Police to ensure that supply chain of fodder for livestock
remains operational during lockdown |
25.03.2020 |
Advisory
to raise awareness on guidelines on home quarantine among citizens |
25.03.2020 |
Guidelines
for Handling, Treatment and Disposal of Waste Generated during
TreatmentDiagnosis Quarantine of COVID-19 Patients |
25.03.2020 |
Directions
to implement Containment Plan against COVID-19 |
25.03.2020 |
Clarification
regarding organisations engaged in operation and distribution of
fertilisers, agriculture, seed and farm equipment during lockdown |
24.03.2020 |
Extension
of three months in deadline for One Time Settlement Scheme for Pre-GST
tax disputes |
24.03.2020 |
Order
to attach bank accounts of certain tax defaulters cancelled |
24.03.2020 |
Order
regarding deferment of hearings of all disputes in courts of Board of
Revenue till further notice |
24.03.2020 |
OPD
services in various hospitals in Patna to be stopped till March 31 and
directions regarding treatment of COVID-19 patients |
24.03.2020 |
The
Bihar Financial (Amendment) Rules, 2020 authorising Secretary Incharge,
Health Department to decide on emergency procurement |
24.03.2020 |
Advisory
to Bihar Police to ensure that supply chain of essential food items
remains operational during lockdown |
23.03.2020 |
Clarification
regarding scope of essential goods and services such as food, medicines
during lockdown |
23.03.2020 |
Leaves
of medical professionals deputed with prisons cancelled |
23.03.2020 |
Relief
package providing for free one month ration and Rs 1,000 per family to
ration card holders, advance three month pension to all pensionaries etc |
23.03.2020 |
Order
enforcing lockdown upto March 31, essential services specified including
banks, telecom, food |
22.03.2020 |
Direction
regarding prohibition on disclosure of personal information of COVID-19
affected infected persons, relatives, families by media |
22.03.2020 |
Directions
on measures under Bihar Essential Article (Display of Prices and Stocks)
order, 1977 for essential items |
21.03.2020 |
Directions
regarding closure of all restaurantsbanquet halls till March 31, and
regulating privatepublic transport |
21.03.2020 |
Order
prohibiting opening of shopping malls, gyms, swimming pools, theatres,
family mass gathering of more than 50 upto March 31 |
18.03.2020 |
Directions
to district administration for awareness campaign against misinformation
on COVID-19 infection due to egg and poultry meat |
18.03.2020 |
The
Bihar Epidemic Diseases, COVID-19 Regulations, 2020 notified under the
Epidemic Diseases Act, 1897, special measures to be observed by public |
17.03.2020 |
Treatment
costs of COVID-19 patients to be covered by the state, nearest dependent
of a person dying due to COVID-19 to get Rs 4 lakh |
16.03.2020 |
Directions
on preventive measures in government offices against COVID-19 |
13.03.2020 |
Order
regarding cancellation of vacation of all healthcare professionals
including doctors and nurses employed by the state government |
13.03.2020 |
Order
regarding preventive measures including closure of schools colleges
universities, direct benefit transfer under mid day meal etc |
13.03.2020 |
Directions
on use of 104 call centre as COVID-19 control room |
11.03.2020 |
Directions
for awareness campaign against misinformation on COVID-19 infection due
to egg and poultry meat |
06.03.2020 |
Directions
On Issuing Travel Alert For Tourists Arriving From China, Hongkong,
Thailand etc, Raising Awareness |
25.02.2020 |
Health
advisory for schools and colleges for prevention of COVID-19 |
25.02.2020 |