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Circular regarding Rapid Antigen Diagnostic Test, RTPCR for Covid 19 in Delhi High Court
Dated 24.02.2022
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Circular regarding service of notice,summons, daks through email,fax,whatsapp
Dated 17.01.2022
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Circular regarding change of venue for conducting Rapid Antigen Diagnostic Test, RTPCR for Covid-19, Dated 17.01.2022
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Revised System of hearing of cases w.e.f 03.01.2022 to
15.01.2022. Dated 30.12.2021
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Circular regarding Rapid Antigen Diagnostic Test or RTPCR for Covid 2019 in High Court of Delhi. Dated 26.11.2021
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Standard Operating
Procedure w.e.f.22.11.2021 - Dated 18.11.2021
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System of hearing of matters before the
Delhi high court with effect from
03.07.2021. Dated 28.06.2021
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Circular regarding Rapid Antigen Diagnostic Test for Covid 2019 in High Court of
Delhi, Dated 31.05.2021
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Preponement of Summer
Vacation, Dated 14.05.2021
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System of Hearing of Delhi High Court with effect from 19.04.2021
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Covid 19 Guidelines - High Court of
Delhi, Dated 08.03.2021
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Order regarding functioning of the courts subordinate to the Delhi High
Court, Dated 20.02.2021
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System of Hearing of Matters before Delhi high court from
22.02.2021, Dated 20.02.2021
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Notification regarding partial resumption of functioning of hearing rooms of Delhi International Arbitration Centre w.e.f.
18.01.2021., Dated 15.01.2021.
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Delhi High Court issues Standard Operating Procedure for physical hearings from 1st
September, Dated 27.08.2020
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Order Regarding Suspension of Working of Delhi High Court till 14.08.2020,
Dated 30.07.2020
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Office Order Regarding Extn. of Suspended Functioning of DHC till
31.07.2020. Dated 14.07.2020
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Office Order Regarding Extn. of Suspended Functioning of Subordinate Courts till 31.07.2020.
Dated 14.07.2020
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Circular regarding organization of three days Camp - Rapid Antigen Diagnostic Test for Covid 2019 in High Court of
Delhi, Dated 09.07.2020
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Extension of Suspended Functioning of Courts Subordinate to Delhi High Court till
15.07.2020. Dated 30.06.2020
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Extension of Suspended Functioning of Delhi High Court till
15.07.2020. Dated 29.06.2020
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Regarding Online E-Filing System
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Circular Regarding Public Viewing of
Court Proceedings, Dated 20.06.2020
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Office order regarding starting of online filing system and other important direction regading
filing, Dated 14.06.2020
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Office Order Regarding Extension Of Suspended Functioning Of Courts Subordinate To Delhi High Court Till
30.06.2020. Dated 13.06.2020
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Office Order Regarding Extension Of Suspended Functioning Of Delhi High Court Till
30.06.2020. Dated 13.06.2020
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Circular regarding e-inauguration of Online e-Filing System of Delhi High Court on 13th June 2020, at 5.00 p.m. by Mr. Justice
D.N.Patel, Chief Justice, Delhi High Court, Dated 11.06.2020
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Order regarding closing of Delhi High Court Staff Canteen till
14.06.2020. Dated 09.06.2020
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Guidance
Note for Conducting Arbitration- 06.06.20
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Office Order Regarding Extension Of Suspended Functioning Of Delhi High Court Till 14.06.2020
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Functioning of Delhi High Court and Courts Subordinate thereto during the Month of June 2020
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Office order- Aarogya Setu App
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Suspension of Functioning of Courts Subordinated to Delhi High Court Till 03.05.2020
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Suspension of Functioning of Delhi High Court till 03.05.2020
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Advisory to Delhi District and Delhi Judicial Academy
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Advisory To Delhi District Courts
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Circular Regarding Noval Coronavirus 2019-nCoV-General Advisory for Public.
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Notice Regarding Delhi Higher Judicial Service (Mains)
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Notification regarding sitting of Benches w.e.f 17.03.2020 to
20.03.2020
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Order regarding prohibition of Interns attached with Honble Judges to access to this Court in view of the outbreak of Coronavirus 2019-nCOV till further
orders
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Viva Voice of Delhi Judicial Service postponed
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HIGH COURT OF DELHI- NOTIFICATION