DDMA Orders Marriage Gathering |
18.11.2020 |
Order Rrlated to Covid 19 Precautions |
13.11.2020 |
Order Declaring Bara Hindu Rao Hospital as Non-Covid Hospital |
13.10.2020 |
Reopening of Markets |
07.10.2020 |
Circular Inviting Applications of Posting of Staff at Dwaraka, Burai and Ambedkar Nagar Hospitals |
22.09.2020 |
List of Containment Zones in Delhi |
09.09.2020 |
Notice for Invitation of Quotations for Procurement of 5 lakh
Rapid Antigen Test Kit |
|
SOP for resumption of Delhi Metro Services from 7th Sep 2020 |
02.09.2020 |
DDMA Order to Open Hotels in NCT of Delhi |
21.08.2020 |
DDMA Order to Open Weekely Market for One Week from 24th to 30th
August, 2020 |
21.08.2020 |
Order to Windup the Heathcare Facilities in Banquet Halls |
21.08.2020 |
Status of COVID 19 Testing Labrotaries (Govt.& Pvt.) in Delhi |
|
All Hospitals (Govt. and Pvt) to Update on NIC Web Portal |
04.08.2020 |
Ban on Use of Hukah |
03.08.2020 |
Status of COVID 19 Testing Laboratories (Govt. and Pvt.) in Delhi |
|
Order Discontinue of Creation of Health Care Facilities at Hotels by Private
Hospitals |
29.07.2020 |
Order 258 DDMA- Imposing of Penalty on violation of quarantine rules wearing of mask
etc |
16.07.2020 |
Order Operational of 200 Beds at Ambedkar Nagar Hospital |
16.07.2020 |
Order to carryout compulsory Rapid Antigen Detection Testing for high risk group of individuals |
05.07.2020 |
Corrigendum in respect of Circular regarding fixing of rates for COVID related
treatment |
30.06.2020 |
Order Creation of Hospital Beds for COVID-19 in Banquet Halls in all Districts |
27.06.2020 |
Order Operationalization of 450 bedded Burari COVID Hospital |
27.06.2020 |
Order deploying officers team for bringing back stranded students of
Delhi from Kota |
01.05.2020 |
Control room to co-ordinate repatriation of people of different states
to their native places |
01.05.2020 |
Unique Codes to be used by authorities for tagging and tracking
patients |
28.04.2020 |
Order tracking of Samples processed by Labs |
28.04.2020 |
Order posting of Additional Doctors to Covid care centers from GTB and
BSAH hospitals |
24.04.2020 |
Order regarding Dialysis services at Lok Nayak Hospital for COVID
positive patients |
24.04.2020 |
Order regarding management of Temporary shelters, Medical facilities,
Screening |
24.04.2020 |
Order regarding modified Guidelines for Covid testing centers, Covid
care centers and Covid Health centers |
24.04.2020 |
Order to hire hearse van to carry dead bodies
COVID19 |
24.04.2020 |
Order to ensure safety of healthcare professionals, medical staff and
frontline workers |
23.04.2020 |
The landlords should not demand rent for one month from students and
labourers or evict them |
22.04.2020 |
Order to provide logistics, manpower and Food in the month of Ramadan |
22.04.2020 |
Order regarding Disinfection of Hearse Van and Ambulances |
21.04.2020 |
Order regarding handling and disposal of dead bodies of suspects or
confirmed cases of COVID19 |
21.04.2020 |
Advisory for protection of Senior Citizens aged above 60
years |
21.04.2020 |
Order relating to creation of Media Cell |
20.04.2020 |
Revised Order for awarding compensation to family of employees |
19.04.2020 |
Maintain Status-quo with respect to lockdown without any relaxation for
additional activities till 27.04.2020 or further orders |
19.04.2020 |
Regarding shelters and other basic facilities to the homeless people
including migrant labour staying at Yamuna Bed Area |
18.04.2020 |
State Nodal Officer and District Level Nodal Officer to coordinate with
CSOs or NGOs |
17.04.2020 |
Dedicated Helpline Whatsapp Number For Complaints |
17.04.2020 |
Regarding collection, unhindered movement of blood mobile vans or
transportation van and movement of voluntary blood donors |
17.04.2020 |
Regarding compensation to be paid for requisitioning 22 COVID testing
centres |
17.04.2020 |
Regarding distribution of 1 kg of pulses per month for 3 months per
household to the NFSA households under PMGKAY |
17.04.2020 |
Classification of covid patients, evacuation of non-covid patients from
COVID19 dedicated hospitals etc |
17.04.2020 |
Availability of Ethyl Alcohol or ethanol or ENA for production of hand
sanitizers and to augment market linkages of hand sanitizers |
17.04.2020 |
Revised consolidated guidelines dated 15.04.2020 |
15.04.2020 |
Validity of passes or
E-passes or authorisation letters till 03 May
2020 |
14.04.2020 |
Extension of lockdown period till midnight 3rd May,
2020 |
14.04.2020 |
Order Relating to Extention of Lockdown till May 3, 2020 |
14.04.2020 |
Order Relating to Rates of
COVID19 test for Pvt Labs |
14.04.2020 |
Order Relating to Validity of
E-Passes |
14.04.2020 |
To allow inter-state and intra-state movement of all trucks and other
goods or carrier vehicles |
13.04.2020 |
Formation of corona foot warriors containment and surveillance teams
(CFWCST) |
13.04.2020 |
Order regarding deploying of Officers in District East |
13.04.2020 |
Assess the need and identify paid quarantine facilities in all
districts |
13.04.2020 |
Police Security to doctors and medical staff based on the order of
Supreme Court |
11.04.2020 |
To prohibit any social or religious gathering or
procession |
10.04.2020 |
Regular sanitization of areas having symptomatic
persons |
09.04.2020 |
District Magistrates and District DCPs to resolve all issues pertaining
to distribution of dry ration |
08.04.2020 |
Deployment of adequate Police force at Hospitals and Quarantine Centres
to prevent any untoward incident and maintenance of Law and Order |
08.04.2020 |
Guidelines for residential Institutions or Homes run by Deptt. of
Social Welfare, GNCTD for prevention and control of Coronavirus |
08.04.2020 |
Regarding availability of personnel trained in health sector
skills |
08.04.2020 |
All people in Delhi should wear masks compulsorily in public places |
08.04.2020 |
Clarification on exceptions on transportation of Medical devices,
Medical supplies, raw material of medicines and its intermediaries etc |
08.04.2020 |
Standard Operating Procedure for child care institutions to prevent
COVID19 infections |
08.04.2020 |
District Magistrates and District DCPs resolve all issues pertaining to
food distribution |
07.04.2020 |
Government has delegated additional powers to the Commissioner of
Police, Delhi during the period 19.04.2020 to 18.07.2020 |
07.04.2020 |
Engagement of Civil Society Members for coordination with District
Administration and beneficiaries |
07.04.2020 |
Order Relating to Compensation to Family of Employees who die of
COVID19 disease while on COVID19 duty |
07.04.2020 |
Nomination of Nodal officer for issuing Authority Letters to Companies
or organisations having nation-wide supply chains of essential goods |
07.04.2020 |
Measures
need to be taken to prevent Corona in Children Protection Homes Compliance
of order of Supreme court |
06.04.2020 |
Order regarding penal action against violators of lockdown |
05.04.2020 |
Creation of Web Portal Mechanism at State level for verification of
facts and unverified news promptly |
05.04.2020 |
Measures taken for Persons with Disabilities (PWDs) |
04.04.2020 |
Monitoring of quantity
and quality of food being distributed at
schools, Food or hunger relief centres |
04.04.2020 |
Clarifications issued with regard to specific services within the
category of exceptions already allowed |
04.04.2020 |
Director
(DIP), Delhi appointed as Nodal Officer of Fact Check Unit for NCT of
Delhi, as desired by Ministry of Information and Broadcasting, GoI |
03.04.2020 |
Order Relating to Disposal of Dead Bodies |
03.04.2020 |
Directions regarding staggering of account holders for smooth disbursal
of money to beneficiaries of Pradhan Mantri Garib Kalyan Yojana |
03.04.2020 |
SOP for transit arrangements for foreign individuals and for release of
quarantined persons after expiry of quarantine period |
03.04.2020 |
Directions to District Magistrates to hold regular meetings with
District Authorities |
02.04.2020 |
Order for visit of counsellors and community group leaders to relief
camps or shelter homes |
02.04.2020 |
Directions to all District Magistrates and District DCPs of Delhi, to
honour the passes issued by other States or UTs |
28.03.2020 |
Directions to Chairman, Delhi Medical Council
Reg. Telemedicine Consultations |
28.03.2020 |
Instructions to Commissioner (Trade & Taxes) and all District
Magistrates of GNCTD to issue e-Passes to all Wholesalers or Distributers
or Manufacture or C&F agents within 24 hours |
28.03.2020 |
Instructions to all District Magistrates to issue
E-Passes to E-Commerce or online retailers or operators |
27.03.2020 |
Order permitting online filing of claims by Vendors or Suppliers, due
to COVID |
27.03.2020 |
Order
and Guidelines regarding providing cooked food to
poor |
26.03.2020 |
Updated Testing Protocol for doctors
and healthcare workers COVID19 |
25.03.2020 |
SOP for disposal of dead bodies of
COVID Affected Persons |
25.03.2020 |
Standard Operating Procedure for
Lockdown |
24.03.2020 |
Empowering DMs or Municipal Commissioners to take penal action against
landlords indulging in evacuation of healthcare professional tenants |
24.03.2020 |
Engagement of 25% Additional outsourced manpower at hospitals in view
of COVID |
24.03.2020 |
Authorisation to Admin Secy for incurring Essential Expenditure due to
COVID |
24.03.2020 |
Invoking of Force Majeure Clause in lieu of possible disruption of
supply chains due to COVID |
24.03.2020 |
Modified Lockdown
Order |
24.03.2020 |
Quarantine
and Isolation instructions for foreign returnees, COVID
patients etc |
22.03.2020 |
Lockdown
Order |
22.03.2020 |
Order regarding staff reduction for prevention and control of
Coronavirus outbreak |
21.03.2020 |
Circular Regarding Janta Curfew for Principal Accounts
Office |
20.03.2020 |
Closure of Shopping
Malls |
20.03.2020 |
Delineation of Essential
and Non-essential services in view of COVID |
20.03.2020 |
Constitution of Empowered Groups under Disaster Management Act 2005 |
20.04.2020 |
Orders to Work From Home for Delhi Jal Board Officials |
20.03.2020 |
Precautionary Measures related to Operations for Delhi Jal Board
Staff |
20.03.2020 |
List of Employees Retiring in March 2020 who were to be Feted at the
Now Suspended Kritagyata Diwas Samaroh |
20.03.2020 |
Instructions for Hospitals for
COVID Related Preparations |
20.03.2020 |
Stoppage of Delhi
Kathmandu Bus Service till Mar 31 due to COVID |
20.03.2020 |
Temporary Suspension of Kritagyata Diwas Samaroh in view of
COVID |
20.03.2020 |
Temporary Suspension of Kritagyata Diwas Samaroh in view of COVID |
19.03.2020 |
Closure of Educational Institutions and Postponement of
Exams |
19.03.2020 |
Advisory for Private Sector Offices
and General public |
19.03.2020 |
Closure of NIOS Study Centers and Postponement of Exams till Mar 31 due
to COVID |
19.03.2020 |
Closure of Restaurants, Sports Complexes
and Large
Events |
19.03.2020 |
Closure of Schools and Postponement of Exams till Mar 31 due to COVID |
19.03.2020 |
Closure of Study Centers Running under NIOS Project of GNCT of
Delhi |
19.03.2020 |
General COVID Advisory for Labour Department |
18.03.2020 |
Closure of Gyms, Discotheques, Theaters, Restriction of 50 Participants
in Events |
16.03.2020 |
Closure of Gyms, Night Clubs, Malls, Public Gatherings etc Due to
COVID |
16.03.2020 |
Compliance Orders on Delhi Epidemic Diseases COVID19 Regulations 2020
for Delhi Jal Board Officials |
16.03.2020 |
Ban on Gatherings Over 200 People
Seminars, IPL etc |
13.03.2020 |
Advisory on Novel Corona Virus
COVID19 |
12.03.2020 |
Closure of All the Schools Upto 31.03.2020 |
12.03.2020 |
Closure of Schools, Cinema Halls, Public Swimming Pools till Mar 31 |
12.03.2020 |
Disinfection of School Cabs to Prevent Corona |
12.03.2020 |
Issuing of Delhi Epidemic Diseases COVID19 Regulations 2020 |
12.03.2020 |
Disinfection of Mini Buses to Prevent Spread of Novel Corona Virus |
11.03.2020 |
Disinfection of School Buses to Prevent Spread of Novel Corona Virus |
11.03.2020 |
Minutes of
Meeting |
09.03.2020 |
Holi Special Awareness
Drive |
08.03.2020 |
Delhi
State Health Bulletin for Containment of COVID19 |
04.03.2020 |
Minutes of Meeting |
04.03.2020 |
General Advisory For Public |
|