Omicron Guidelines for districts & Municipal Corporation |
06.12.2021 |
Press Note |
19.07.2021 |
Government of Maharashtra Notifies SOPs for Long Distance Trains under the Disaster Management Act |
18.04.2021 |
Government of Maharashtra notifies SOPs for micro containment zones |
18.04.2021 |
Mumbai Police issues Sec144 order prohibiting public movement in Vehicles without affixing stickers as
prescribed |
17.04.2021 |
Maharashtra imposes Section 144 throughout the State - Services and Activities Falling in Essential Category Exempted |
13.04.2021 |
SOP for implementation of the Break the Chain - Micro Containment
Zones |
05.04.2021 |
Quarantine Guidelines for International
Passengers |
03.03.2021 |
Guidelines for treatment of Mental Health
issues |
24.12.2020 |
Release of funds to Aurangabad Division for undertaking various measures to prevent the spread of
Covid-19 |
09.12.2020 |
Release of funds to Nashik Division for undertaking various measures to prevent the spread of Covid-19 |
09.12.2020 |
Order regarding post-approval of RT-PCR laboratory set up at District Hospital, Ahmednagar for testing of
Covid-19 |
02.12.2020 |
Financial measures to be taken due to impact of corona in financial years 2020-21 |
01.12.2020 |
Measures to be taken to help government contractors due to the impact of
corona |
01.12.2020 |
Measures to be taken to help government contractors due to the impact of
Corona |
27.11.2020 |
Shivbhojan Thali will be sold at Rs 5 due to COVID-19
pandemic |
25.11.2020 |
Easing of Restrictions and Phase-wise opening of Lockdown |
23.11.2020 |
Administrative approval for procurement of essential medicines under Covid 19 measures from Haffkine
Corporation |
20.11.2020 |
Administrative and financial approval to the expenditure incurred for the campaign and special public awareness campaign on Covid-19 under special publicity
campaign |
19.11.2020 |
Relaxation in
Group wise Financial Limit and increase in the Financial Powers under Nucleus Budget Schemes for the Tribals in the Corona Pandemic
situation |
11.11.2020 |
Order regarding the announcement of Diwali Holidays to the schools in the state from Nov 12 to 16 in the situation arising due to the outbreak of Covid
19 |
05.11.2020 |
Tax exemption to Transport Vehicles due to
Covid-19 |
04.11.2020 |
Sanctioning compensation to Late Vijay Rajaram Khedkar, Divisional Forest Officer Group A who died due to
Covid-19 |
28.10.2020 |
Order determining the maximum prices for RTPCR testing from NABL and ICMR accredited
laboratories |
24.10.2020 |
Order about Government approval to purchase of emergency medicines from Haffkine Bio pharmaceuticals Ltd for
Covid-19 |
20.10.2020 |
Order regarding Insurance cover or Ex-gratia assistance to employee in case of death on account of Covid during course of Covid related
duties |
14.10.2020 |
Order about government approval of Rs 76.29 Crore for purchase of Covid-19 testing kits from hafkine bio pharmaceuticals
Pvt. Ltd. |
09.10.2020 |
Release of funds to Pune Division for undertaking various measures to prevent the spread of
Covid-19 |
09.10.2020 |
SOP for Exhibition of Films on Preventive Measures to Contain Spread of Covid 19 |
06.10.2020 |
SOP on Preventive Measures to Contain the Spread of Covid 19 during Festivities |
06.10.2020 |
Easing of Restrictions and Phase Wise Opening of Lockdown (MISSION BEGIN AGAIN) |
30.09.2020 |
Guidelines for Health and Safety Protocols for Reopening of Schools and Learning with Social Distancing |
30.09.2020 |
Guidelines for Unlock 5.0 |
30.09.2020 |
Formation of a Committee to Determine the rate of HRCT testing for COVID- Non-COVID Patients |
15.09.2020 |
Use of Finance Commission Grants and Interest on Corona Related Measures |
14.09.2020 |
Setting up RT- PCR Laboratory at District Women's Hospitals , Washim for Testing COVID 19 |
26.08.2020 |
Order Fixing Maximum Rates of RTPCR testing in NABL and ICMR Accredited Laboratories |
09.08.2020 |
New Corona Virus (Covid-19) Disease and Remedy Scheme Press Note |
28.07.2020 |
Reduction in syllabus by 25% for classes from 1st to 12th for 2020-21 academic year due to Covid |
24.07.2020 |
Deadline for transfers of government employees extended till 10th August |
23.07.2020 |
Exemption to pregnant women and vulnerable people from attending office during Lockdown
period |
23.07.2020 |
Setting up a sub-committee to take measures regarding transport due to COVID-19 |
23.07.2020 |
HCW Mental Health Support Guidelines |
20.07.2020 |
Advisory for Gated Socities during COVID19 |
17.07.2020 |
Covid Care Facility in Gated complexes |
17.07.2020 |
Districtwise Rapid antigen testing |
16.07.2020 |
New Corona Virus
(Covid19) Disease and Remedy Scheme Press Note |
11.07.2020 |
New
Corona Virus (Covid-19) Disease and Remedy Scheme Press Note |
09.07.2020 |
Formation of State Level Transport Task Force to plan for transport related matters due to COVID 19 |
07.07.2020 |
Order
regarding transfers of government employees due to COVID 19 in FY
2020-21 |
07.07.2020 |
New Corona Virus (Covid-19) Disease and Remedy Scheme Press
Note |
30.06.2020 |
Management of excessive milk produced during the lockdown |
29.06.2020 |
Use of convalescent plasma in COVID treatment according to clinical management protocol 2019 |
29.06.2020 |
Easing of Restrictions Mission Begin Again Phase-4 |
25.06.2020 |
Management of covid control unit in the State Level Mantralaya Building |
17.06.2020 |
Postponing elections of cooperative societies for three more months |
17.06.2020 |
Guidelines for step by step reopening of schools after COVID |
16.06.2020 |
Measures to be taken due to the impact of corona on economy during the financial year 2020-21 |
16.06.2020 |
Distribution of funds to divisional commissioners to take measures against corona |
14.06.2020 |
Approving the use of WhatsApp and Email in governments work due to lockdown measures |
05.06.2020 |
Ensuring attendance in government offices during the period of attendance restrictions |
05.06.2020 |
Amendment in Easing Of Restrictions And Phase-Wise Opening Of Lockdown Order In Maharashtra |
04.06.2020 |
Government of Maharashtra Order Regarding Extension of Lockdown and Easing of Restrictions and Phase-wise opening |
31.05.2020 |
Insurance Cover,Ex-gratia assistance to employees in case of death on account of Covid during course of Covid related
duties |
29.05.2020 |
Constitution of committee for evaluating the impact of covid-19 on credit societies related to businesses and employed
people |
27.05.2020 |
Constitution of committee for evaluating the impact of covid-19 on three tier agriculture credit societies |
27.05.2020 |
All
citizens of the state will be eligible for Mahatma Jyotiba Phule Jan
Arogya Yojana (MJPJAY) |
23.05.2020 |
Additional
Human Resources for home department to fight with corona |
19.05.2020 |
Revised
guidelines during the extended period of lockdown |
19.05.2020 |
Extension
of Lockdown until May 31 by Maharashtra Government |
17.05.2020 |
Financial
measures to be taken considering the impact of covid 19 on economy |
14.05.2020 |
Temporary
pension to retired employees due to administrative delays because of
covid |
12.05.2020 |
Maharashtra
government allows home delivery of liquor |
11.05.2020 |
Standard
operating procedure for handling of passengers landing at Chhatrapati
Shivaji Maharaj International Airport, Mumbai |
08.05.2020 |
Order
regarding non-increase of fees for the academic year 2020-21 in
Educational Institutions |
08.05.2020 |
Migrantspersons
desirous of travelling to home State should be screened at the time of
starting of journey, by use of digital thermometer and symptomatic
examination |
07.05.2020 |
Clarification
regarding opening of shops and markets |
05.05.2020 |
Closure
of non-essential shops and liquor shops in Mumbai |
05.05.2020 |
Attendance
in Mumbai metropolitan region and Pune metropolitan region government
offices limited to 5% till 17 may |
04.05.2020 |
Increasing
the limit of financial aid under nucleus schemes for tribal households |
04.05.2020 |
Order
regarding Kharif 2020 agriculture activities during lockdown period |
04.05.2020 |
Amendment
to the revised guidelines regarding the malls, markets and market
complexes |
03.05.2020 |
Extension
of Lockdown and Revised Guidelines on the measures to be taken for
containment of COVID19 in the State |
02.05.2020 |
Revised
guidelines for intrastate movement of stranded persons |
01.05.2020 |
Standard
operating procedure for movement of stranded persons |
30.04.2020 |
Management
of excessive production of milk in the state during lockdown |
27.04.2020 |
Severe
acute respiratory illness (SARI) Surveillance and testing for Covid19
control |
24.04.2020 |
Use
of hydroxychloroquine as a prevention measure for covid19 for officers
and employees |
24.04.2020 |
WHO
Maharashtra Teams support for Covid Response and Coordination |
23.04.2020 |
Relaxation
of Lockdown restrictions not applicable to Bombay and Pune |
21.04.2020 |
Order
deferring home rents for three months and no eviction will be allowed by
house owners for this period |
19.04.2020 |
Consilidated
Revised Guidelines on the measures to be taken for containment of COVID
19 in the state |
17.04.2020 |
MLA
Local Development Program Regarding the purchase of medical equipment
and materials for COVID 19 during the year 2020-21 |
16.04.2020 |
Constitution
of Cabinet Sub Committee Remedy for impact on State Economy due to COVID
19 |
13.04.2020 |
Constitution
of Expert Committee Remedy for impact on State Economy due to COVID 19 |
13.04.2020 |
Extension
of Lockdown until 30th April |
13.04.2020 |
Task
Force to recommend patients management protocol for serious and
critically ill COVID 19 patients particularly in specialised designated
Hospitals |
13.04.2020 |
Order
by Commissioner of Police, Greater Mumbai prohibiting any kind of fake
or distorted information on all social media and messaging applications |
10.04.2020 |
Guidance
document on appropriate management of suspect, confirmed cases of COVID
19 |
08.04.2020 |
All
people in Mumbai should wear masks compulsorily in public places |
08.04.2020 |
All
officersemployees in offices under MMRDA and PMRDA region should wear
masks |
07.04.2020 |
Shivbhojan
at Rs 5 for next three months, orange ration card holders will also get
subsidised ration and prohibitionary measures to stop corona spread |
07.04.2020 |
Relaxation
to Inquest Covid suspected dead bodies |
07.04.2020 |
Certification
from Hafkin Bio-pharmaceuticals corporation ltd is mandatory for
production and distribution of PPE and N95 masks |
05.04.2020 |
Government
officers in districts to analyse and raise the demand for medicines and
Instruments |
05.04.2020 |
Guidelines
for creating separate isolation wards in government and private
hospitals |
01.04.2020 |
No
reduction in wages or wages of homeless displaced workers and foreign
workers trapped during the Lockdown period |
31.03.2020 |
Providing
food,dietary components at home to women beneficiaries and children
under Bharat Ratna Dr. A.P.J. Abdul Kalam Amrit Aahar Yojana |
31.03.2020 |
Regarding
exemption from School Fees accrued during the Lockdown |
31.03.2020 |
Guidelines
for transporting suspectedconfirmed case of COVID 19 |
30.03.2020 |
Modified
Lockdown Order extending lockdown till 14th April |
29.03.2020 |
SOP
for reallocation of residents, PG students and nursing students as part
of hospital management of COVID |
29.03.2020 |
Standard
operative procedure for private practitioners while running their
hospitals |
29.03.2020 |
Temporary
closure of PWD and MSRDC Toll for Goods Transport |
29.03.2020 |
Action
to be taken on arrival at the border of Maharashtra or on the border of
the district of Maharashtra |
28.03.2020 |
Medical
Equipments and Machinery to be purchased for COVID 19 under MLALADS
Programme |
27.03.2020 |
Attendance
in all government offices is limited to the 5% |
23.03.2020 |
Lockdown
in the state of Maharashtra till 31st March |
23.03.2020 |
Limitations
on operations and attendance in government and private establishments in
Mumbai, Pune and Nagpur |
20.03.2020 |
Restrictions
on meetings in government offices |
20.03.2020 |
Guidelines
for reducing the use of Air conditioning systems |
18.03.2020 |
Guidelines
for separation of travelers in the country |
18.03.2020 |
Approval
for the awareness campaign for Corona Preventive Measures |
18.03.2020 |
Deferral
of elections of cooperative societies for three months |
18.03.2020 |
Approval
for the awareness campaign for Corona Preventive Measures |
17.03.2020 |
Stops
the use of Biometric Attendance System for a limited period as a
preventive measure against Coronavirus Disease |
16.03.2020 |
Closure
of educational institutions in Maharashtra till 31 March |
16.03.2020 |
Closure
of all schools in rural area till 31 March |
16.03.2020 |
Closure
of cinema halls, swimming pools, gyms, theatres and museums till 31st
March |
15.03.2020 |
Constitution
of High Level Committee headed by Chief Secretary |
15.03.2020 |
The
Maharashtra COVID 19 Regulations, 2020 |
14.03.2020 |