MIZORAM
Guidelines in view of recent surge in Covid-19 Cases. Dated 18.06.2022
Notification Regarding Maintaining the Decorum in Virtual Courts, Dated 24.08.2021
Notification regarding regulation of Court working in view of Novel Corona Virus, Dated 22.08.2020
Guidelines of Court work in view of Covid-19, Dated 31.07.2020
FilingSection of Principal seat of Gauhati high court will be operational w.e.f 15.05.2020 Dated 14.05.2020
Guidelines for Court Functioning through Video Conferencing during Covid-19 Pandemic, 06.04.2020
Postponement and Avoidance of Mass Gatherings, Dated 24.03.2020