-
Circular No-20PI-2021 Regarding Functioning of Subordinate Courts, Special Courts, Tribunals,
Dated 29.10.2021
-
For effective use of Video Conferencing for recording of evidence, Dated 06.08.2021
-
Rajasthan High Court Rules for Video Conferencing for Courts,
Dated 04.08.2021
-
Notification for functioning of Rajasthan High Court,
Dated 01.07.2021
-
Functioning of Rajasthan High Court at Jodhpur and Jaipur Bench,
Dated 14.05.2021
-
Notification
dated 15.04.2021
-
Circular regarding functioning of Subordinate Courts
& Special Courts & Tribunals, Dated 10.04.2021
-
Circular regarding functioning of Subordinate Courts-Special Courts-Tribunals, Dated 15-04-2021
-
Notification regarding functioning of Rajasthan High Court,
Dated 10.04.2021
-
Notification regarding functioning of Rajasthan High Court, Dated
15.04.2021
-
Cancellation of National Lok Adalat originally scheduled on September 12,
Dated 24.07.2020
-
Notice for next dates and extension of interim orders in Rajasthan High Court,
Dated 18.07.2020
-
Notification regarding functioning of Rajasthan High Court,
Dated 15.07.2020
-
Steps taken by Rajasthan High Court for functioning of Courts during and after lock-down,
Dated 11.07.2020
-
Notification
regarding Suspension of court and office work at Principal Seat of Rajasthan
High Court, Jodhpur dated 09.07.2020
-
Notification
regarding Suspension of court and office work at Principal Seat of Rajasthan
High Court, Jodhpur on 10.07.2020 dated 09.07.2020
-
Notification
regarding use of Face Shield dated 28.06.2020
-
Category
wise monthly statement of cases for the month of May 2020 of Rajasthan High
Court Jodhpur dated 11.06.2020
-
Category
Wise Monthly Statement of Cases Before Commercial Courts in Rajasthan for
the Month of May 2020 dated 02.06.2020
-
Circular
for Directions for containment of spread of Corona virus for observance in
Subordinate Courts,Special Courts,Tribunals dated 30.05.2020
-
Notification
on Directions for containment of spread of Corona virus for observance in
Rajasthan High Court dated 30.05.2020
-
Directions
for containment of spread of Corona virus for observance in Rajasthan High
Court Dated 17.05.2020
-
Directions
for containment of spread of Corona virus for observance in Subordinate
Courts, Special Courts ,Tribunals dated 17.05.2020
-
Category
wise monthly statement of cases for the month of April 2020 of Rajasthan
High Court Jodhpur dated 14.05.2020
-
Category
wise monthly statement of cases 14.05.2020
-
Circular
Dated 14.04.2020
-
Notification
Dated 14.04.2020
-
Notification
Dated 08.04.2020
-
LR-Scheme
04.04.2020
-
Notice
dated 03.04.2020
-
Notice
Dated 03.04.2020
-
Order
Dated 04.04.2020
-
Unique
Identification Number Dated 03.04.2020
-
Court
timing notice Dated 02.04.2020
-
Notice
Dated 02.04.2020
-
Notice
Dated 01.04.2020
-
Letter
Dated 31.03.2020
-
Circular
Dated 30.03.2020
-
Notification
Dated 30.03.2020
-
Order
Dated 27.03.2020
-
Notice
Dated 25.03.2020
-
Circular
Dated 24.03.2020
-
Clarification
order Dated 23.03.2020
-
Letter
regarding suggestions to combat covid-19
-
Notification
Dated 24.03.2020
-
Notification
regarding extension of limitation period Dated 23.03.2020
-
Notification
Dated 16.03.2020