TRIPURA
ORDER regarding arrangement in view of sudden surge in cases of COVID-19 Dated 11.01.2022
Circular Regarding the Notice About COVID 19 Safety Measures and Maintaining Rules and Regulations in the High Court Premises, Dated 03.01.2022
Order regarding functioning of the High Court and the District Courts including Family Courts w.e.f 31st August, 2021. Dated 27.08.2021
Regarding Arrangement of Working of the High Court and the District Courts (including Family Courts) w.e.f. 16.08.2021. Dated 13.08.2021
Order Regarding Working of High Court and District Courts Including Family Courts w.e.f 05.07.2021, Dated 03.07.2021
Online Training Program for the Nominated Court Staffs by the TOT DSA
Regarding Function of of High Court and Subordinates Court of Tripura w.e.f. 21-07-2020 -09-08-2020. Dated 20.07.2020
Arrangement of Attendance of Staff Members (Group-C & Group-D) in District Courts w.e.f. 06.07.2020 until further Orders Dated 02.07.2020
Direction Regarding Functioning of High Court as well as the District Courts of Tripura w.e.f. 06-07- 2020 until further Orders Dated 02.07.2020
Constitution of the Special Division Benches during the Period from 08.06.2020 to 19.06.2020, Dated 03.06.2020
Order Regarding Continuation of Arrangements of the High Court as well as District Courts of Tripura till 21-06-2020 Dated 29.05.2020
Notification Dated 16.03.2020