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Bringing forth new efficiency and unparalleled results to research efforts. |
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Roundup No. : 240 |
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August 29, 2008 |
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To keep you informed about the latest Legislative and Regulatory information, manupatra publishes this e-roundup highlighting the recent changes. |
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About Manupatra |
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Manupatra the pioneers in online legal research in India are leading providers of Legal, Taxation, Corporate & Business Policy databases in Print, CDROM and Online format
http://www.manupatra.com/ database covers Central Laws, Judgments of Supreme Court and High Courts (full text of the judgments from 1840 onwards), Orders of Tribunals, Bills, Notifications, Circulars and more. Database also provides access to Commentaries, Treatises, Digests and more.
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Disclaimer |
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(1) While all reasonable care has been taken to ensure that the information provided in the "round up" and on the website is fair and accurate the company and its promoters and employees shall not in any way be responsible for the consequences of any action taken on the basis of reliance upon the contents of this "round up".
(2) This is not a Spam mail. You have received this mail because you have either requested for it or someone must have suggested your name under our various referral programs. Since India has no anti-spamming law, we refer to the US directive, which states that a mail cannot be considered Spam if it contains the sender's contact information, which this mail does. In case this mail doesn't concern you, please unsubscribe from mailing list.
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