How
is Judgment Search done on manupatra?(Contd..)
The judgments in manupatra appear in a fixed format / template covering citation no., name of the court, appeal no., date of decision, appellant name, respondent name, judges name, counsels for appellant and respondent, Acts, Rules or orders, cases referred, full text of the judgment. You may search a document in any of the above fields. You may print/e-mail the judgment. |
![]() |
Contd..>> |