ANDHRA PRADESH

• Guidelines for Filing of the Cases during Sankranthi Vacation-2021 on 08.01.2021

• Functioning of all Courts under the Administrative Control of High Court of Andhra Pradesh till 31.01.2021, dated 07.01.2021

• Notification Dated 20.07.2020

• Notification Dated 18.07.2020

• Certain instructions to staff of High Court regarding COVID-19 tests, 01.07.2020

• High Court of Andhra Pradesh COVID19 Extension of Lockdown in Containment Zones, 20.06.2020

• Covid-19 Guidelines for officers and staff of High Court of Andhra Pradesh - Reg., 19.06.2020

• High Court of Andhra Pradesh Out break of Corona Virus (COVID-19) in India, 15.05.2020

• Further Extension of suspension of Judicial and Administrative work in the High Court and Subordinate courts in the State of Andhra Pradesh till 17.05.2020 in view of COVID19, 04.05.2020

• Instructions regarding online filing of cases during lockdown period in the High Court, 26.03.2020

• Circular

• Notification

• Notice