Draft SOP on COVID-19
|
07.01.2022
|
COVID- 19 Order
|
25.12.2021
|
Partial curfew time will be from 9 PM to 5 AM ineffect since 11 AM of 1st September until further Order
|
01.09.2021
|
Inter district movement of people allowed across the State Sans Guwahati
|
17.08.2021
|
SOP for pertaining to screening of incomming passengers through Airports, railway station and roads
|
17.08.2021
|
Curfew
Timing has been Reduced Across the State till Further Order
|
09.08.2021
|
Total containment has been removed in the State till further
Order
|
02.08.2021
|
Curfew rules and total lockdown has been declared in 7 district till further order in new SOP
|
06.07.2021
|
New SOP for curfew
|
04.06.2021
|
SOP for extends curfew till 5 june
|
25.05.2021
|
SOP for Mucormycosis Black Fungus in Assam
|
20.05.2021
|
Order Interdistrict movement restriction
|
17.05.2021
|
SOP for Home and Institutional Isolation
|
17.05.2021
|
Order for withdrawn of containment zone
|
16.05.2021
|
New SOP for curfew
|
15.05.2021
|
Restrictions-on movement
|
13.05.2021
|
Revised guild for Containment of Covid 19
compressed
|
30.04.2021
|
Home Quarantine Committees Formed For Kamrup Metro
|
25.04.2021
|
Guidelines related to Hotels and Restaurants
|
21.04.2021
|
Guidelines for Effective Control of COVID-19
|
20.04.2021
|
Lower Primary Schools to remain Shut
|
19.04.2021
|
Order regarding closure of all Lower Primary Schools
|
18.04.2021
|
Rate Chargeable for RT-PCR Testing
|
03.04.2021
|
SOP for Air Passenger
|
03.04.2021
|
SOP for Railway Passenger
|
03.04.2021
|
Guidelines for Durga Puja Celebrations in Assam
|
12.10.2020
|
Intensive Covid 19 Testing Arrangement in Kamrup
|
27.09.2020
|
Post COVID Management Protocol
|
13.09.2020
|
Unlock 4 Guideline for the period upto
31.08.2020
|
29.08.2020
|
Order regarding Private nursing homes deemed to be ccc-order
|
20.08.2020
|
Order regarding wages of temporary covid workers
|
20.08.2020
|
Order regarding cancellation of quarantine exemtion
|
18.08.2020
|
Unlock 3 Guidelines for the period from 16.08.2020 to 31.08.2020
|
13.08.2020
|
Order regarding Air Passenger |
09.08.2020 |
All inter district movement of individuals will be strictly barred from July
22 |
18.07.2020 |
Guidelines on relaxations in Kamrup(M) will remain in force from July 19 to August
2 |
18.07.2020 |
Home Quarantine
Guidelines for COVID-19 Positive Persons |
11.07.2020 |
Addendum 5th July-Time frame for the activities in Kamrup
Metropolitan |
07.07.2020 |
Consumer prices fixed for vegetables in Kamrup
(Metro) |
07.07.2020 |
Order 4th July-Activities allowed in
Kamrup(Metro) |
07.07.2020 |
Total Lockdown
notification |
26.06.2020 |
Ward wise lockdown in Kamrup
Metro |
23.06.2020 |
Additional categories of air passengers exempted from institutionl
quarantine |
16.06.2020 |
A Targeted Surveillance Drive in the name of Assam Targeted Surveillance
Program |
15.06.2020 |
Standard-Operating-procedures-SOP for the Operation of various establishments frequented by truckers and logistics
carriers |
15.06.2020 |
Central COVID Patient Management
Cell |
14.06.2020 |
50 Model Hospitals convert to COVID
facility |
03.06.2020 |
Assignment of COVID tasks
HLB.111.2020.205 |
03.06.2020 |
Measures in Flood Relief Camps in view of COVID-19
pandemic |
03.06.2020 |
Directives regarding the relaxation for the activities in the
state |
01.06.2020 |
Partial modification for extent
SOPs |
28.05.2020 |
Partial protocols for extent SOPs for testing |
28.05.2020 |
SOPs for armed forces entering into Assam |
28.05.2020 |
SOP for Air passengers |
24.05.2020 |
Break-up of costs for providing food to persons in Institutional Quarantine and provisions to each family in Home
Quarantine |
21.05.2020 |
Guidelines for declaration of Containment Zone, Buffer Zone and Red Zone in
Assam |
21.05.2020 |
Institutional quarantine of Medical team attending to COVID-19 duties for seven
days |
21.05.2020 |
Constituting Police station level quarantine management committee in Kamrup (metro)
District |
20.05.2020 |
Additional Permitted Activities in Lockdown 3.0 |
05.05.2020 |
Order
to follow scrupulously the new guidelines of MHA and State Government |
04.05.2020 |
SOP
for return of residents of Assam stranded in other parts of India by road
to Assam |
04.05.2020 |
Extension
of lockdown till May 17 and revised guidelines |
03.05.2020 |
Preplanning
of Digital Map indicating geographical extension of containment zones
across the State |
29.04.2020 |
Finance
(Budget) Department Office Memorandum |
29.04.2020 |
Delivery
of non COVID essential services at Govt. and Private Health Facilities |
29.04.2020 |
Extending the permission to travel from one location to another within
the state for the stranded persons |
26.04.2020
|
Flowcharts of processes to be followed when a person is put under
quarantine |
24.04.2020
|
Notification relating to the Agricultural and Horticultural Activity |
24.04.2020
|
Order for permission to travel from one location to another within the
state subject to MHA guidelines |
22.04.2020
|
Order to list restrictions in the containment Zones |
22.04.2020
|
Preventive measures to be taken by all Government Departments |
20.04.2020
|
Recommendation of revised rate for MFP & inclusion of new MFPs for
MSP in Assam |
16.04.2020
|
Dedicated
COVID19 Hospitals in the districts |
12.04.2020
|
Cleaning
Protocol For (ICU Isolation Lab Triage Area Quarantine Camp) COVID19 |
10.04.2020
|
Bio-Medical Waste Segregation For
COVID19 |
09.04.2020
|
Standard Operating Procedure for Release from Quarantine |
08.04.2020
|
Draft Standard Operating Procedures For Infection Control &
Prevention |
08.04.2020
|
Standard Operating Procedure for Dead Body Disposal of
COVID19
Positive Patient |
07.04.2020
|
Standard Operating Procedure for District Hospital
COVID19 Training |
07.04.2020
|
Press Release appealing to people who attended Nizamuddin Markaz to
present themselves at the nearest hospital or PHC |
06.04.2020
|
Engagement of Commissionerate of Tax Officials relating to
COVID19 |
05.04.2020
|
Cancellation of all leaves of officials under
Health(A) Dept |
31.03.2020
|
Order Constituting Assam Arogya Nidhi Trust |
31.03.2020
|
Measures to be implemented by Medical colleges and Hospitals |
27.03.2020
|
Designated Hospitals in Districts for
COVID19 along with details of
officials |
27.03.2020
|
Additional Advisory on availability of food items, maintenance of supply chain and movement of vehicles for the
same
|
26.03.2020
|
Advisory on availability of food items and maintenance of Supply Chain
|
25.03.2020
|
Additional Exemption List
|
24.03.2020
|
Assam Lockdown Notification |
23.03.2020
|
Additional Advisories to combat
COVID19
|
22.03.2020
|
District level task force created to implement regulations COVID |
21.03.2020
|
Stamping for Home quarantine for suspected people |
21.03.2020
|
State level task force created |
21.03.2020
|
The Assam
COVID19 Containment
Regulations, 2020 |
21.03.2020
|
Regarding pricing and ensuring availability of surgical and protective
mask, hand sanitizer and gloves |
20.03.2020
|
Advisory for Home Quarantine stamping
|
20.03.2020
|
Closing down of
museum, libraries, coaching centers, beauty parlors,
barber shops and establishments of similar nature |
19.03.2020
|
The Assam
COVID19
regulations, 2020 |
19.03.2020
|
Advisory to older person above 65 years and children below 10 years to
stay at home |
19.03.2020
|
Ban on use of Biometric Attendance in public, private and commercial
organisations |
16.03.2020
|