Instructions to prevent COVID-19 |
26.04.2022 |
Guidelines for prevention of infection of Corona virus and to prevent hoarding |
15.02.2022 |
Order regarding relaxation of restrictions imposed on public activities as a result of continuous decrease in Covid-19 cases |
14.02.2022 |
Order - Partial amendment in order for prevention of infection of Corona virus (Covid-19) |
07.02.2022 |
Order - For prevention of infection of Corona virus (Covid-19) Collector and District Magistrate Kondagaon (Chhattisgarh) |
31.01.2022 |
Order regarding reasonable restrictions for prevention of Covid-19 |
27.01.2022 |
Order for prevention of infection of Covid-19 |
27.01.2022 |
Order for prevention of infection of Corona virus (Covid-19) Partial amendment |
25.01.2022 |
Order for educational institutions, hostels, offices, public establishments etc to control the infection of new variant Omicron of Covid-19 |
15.01.2022 |
For prevention and prevention of infection of corona virus (Covid-19) - to follow the prohibitory order |
13.01.2022 |
Order regarding implementation of partial restrictions under section-144 and other provisions in the district for prevention and prevention of Covid-19 |
12.01.2022 |
For prevention and prevention of corona virus (Covid-19) infection- Ganjpara Balod Tehsil Balod District Balod Containment Zone and Buffer Zone information |
11.01.2022 |
For prevention and prevention of infection of corona virus (Covid-19) - information about village-Podibalod tehsil Balod district Balod containment zone and buffer zone |
11.01.2022 |
For prevention and prevention of infection of corona virus (Covid-19)- Ward No.-3 and Ward No.-10 Chikhlaksa
Tehsil, Daundi District Balod Containment Zone and Buffer Zone information |
11.01.2022 |
For prevention and prevention of infection of corona virus (Covid-19)- Ward No.-18, 22,23 Dallirajhara Tehsil Daundi District Balod Containment Zone and Buffer Zone information |
11.01.2022 |
Guidelines for prevention and prevention of infection of Corona virus (Covid-19) and to stop hoarding, order of Collector and District Magistrate Durg (Chhattisgarh) |
10.01.2022 |
Guidelines for prevention of corona virus (Covid-19) infection |
06.01.2022 |
Guidelines for prevention of infection of Corona virus (Covid-19) and new variant Omicron, Collector and District Magistrate Durg |
05.01.2022 |
Guidelines for prevention of infection of corona virus (Covid-19) and new variant Omicron |
04.01.2022 |
For the prevention of infection of corona virus (Covid-19) - Prohibitory orders in compliance with section 144 |
04.01.2022 |
Order of District Collector Kondagaon for religious, sports, social and all other types of events to control the infection of new variant Omicron of Covid-19 |
30.12.2021 |
Prevention of corona virus infection - Information of 7 Tehsil Gurur District Balod Containment Zone and Buffer Zone |
15.12.2021 |
Travel Guidelines for passengers travelling from other states to
Chhattisgarh |
22.11.2021 |
Guidelines regarding celebration of Milad Un Nabi festival |
18.10.2021 |
Regarding Covid19
Vaccination |
18.06.2021 |
Guidelines for effective control of COVID-19, as annexed, will be in force upto 30.06.2021 |
31.05.2021 |
Lockdown Extend till 09.06.2021 6.00 AM in U.T. Chandigarh |
31.05.2021 |
Section 144 applicable till 31.05.2021 in Kondagaon District |
17.05.2021 |
Directions regarding Social, Religious and other Gatherings |
09.05.2021 |
Adoption of Implementation Framework for large Containment Areas |
01.05.2021 |
Mandatory RT-PCR test for Passengers Arriving in Chhattisgarh through Air Travel |
28.04.2021 |
Regarding the increase in the declared container zone in Mahasamund district by 26.04.2021 |
17.04.2021 |
For Transport Facilities provided to the COVID Positive Patients |
01.04.2021 |
Foreign Return Sampling |
01.04.2021 |
Formation of Co-ordination mechanism at State and District Level on Vaccination Administration for COVID-19 |
13.01.2021 |
Media Bulletin |
05.01.2021 |
Truenat Covid19 Combo Kit Distribution |
05.01.2021 |
Circular Regarding Corona Virus |
31.07.2020 |
BPL card holders who did not receive their share of free lentils for the month of June can avail the same in July |
23.07.2020 |
Guidelines for training institutes
issued |
20.07.2020 |
Ministries and various departments of state government to be closed from July
22-28 |
20.07.2020 |
Guidelines issued for opening of administrative services in COVID affected
areas |
19.07.2020 |
District Collectors authorised to impose prohibitory order as per coronavirus infection status in urban areas
only |
18.07.2020 |
Government prescribes penalties for violating COVID related
guidelines |
18.07.2020 |
56 lakh families to be given free of cost gram and rice till
November |
15.07.2020 |
Distribution of masks and sanitizers and food to 26000 needy
people |
08.07.2020 |
More than 50000 samples tested for COVID by Dr. Bhimrao Ambedkar
Hospital |
08.07.2020 |
Order regarding conduct of examination from 14th July, institutions in containment area to take alternative procedures for the
same |
08.07.2020 |
Revised list of Red and Orange Zones released in each district of the
state |
07.07.2020 |
Distribution of food, masks and sanitizer to 31000 needy and
poor |
05.07.2020 |
Annual increment of state government officials will be given on due date. Salary increment arrears to be given six months
later |
02.07.2020 |
State government to implement the MHA guidelines on unlocking of lockdown as specified by the
centre |
30.06.2020 |
Revised list of Red and Orange Zones released in each district of the
state |
29.06.2020 |
SoP for restarting of bus services for
transport |
25.06.2020 |
SoP issued by Ministry of Health to be followed for clubs, shopping malls, hotels and restaurants and sports
complexes |
25.06.2020 |
Revised list of Red and Orange Zones released in each district of the
State 144 areas declared as containment zones in the
State |
11.06.2020 |
Guidelines issued for opening of mosques and
cemeteries |
06.06.2020 |
State launches voluntary service for COVID-19
website |
05.06.2020 |
5kg rice and 1kg of gram to be provided free of cost to migrant labourers and other persons under the Aarmanirbhar relief
package |
02.06.2020 |
PDS subscribers who could not avail services in March or April can get pending benefits in June
2020 |
02.06.2020 |
Revised list of Red and Orange Zones released in each district of the state. 130 areas declared as containment zones in the
State |
02.06.2020 |
City buses to play for intra and inter district transport from June 1, 2020. SoP issued for
travel |
01.06.2020 |
Only final year final semester examinations to be conducted in
universities |
01.06.2020 |
Street food vendors may resume parcel facility of their food
products |
01.06.2020 |
State announces several steps for resumption of
activities |
27.05.2020 |
State releases the revised list of Red and Orange Zones in each district of the
state |
26.05.2020 |
Advisory on the use of Hydroxy Chloroquin as Prophylaxis for SARS-CoV-2
infection |
26.05.2020 |
State
releases SoP for residents returning from domestic flights and trains |
22.05.2020 |
State
releases SoP for residents returning from outside countries |
22.05.2020 |
14 day mandatory domestic quarantine for people coming to state from other
states |
13.05.2020 |
Cabinet decisions regarding corona virus
situation |
13.05.2020 |
Government
issues guidelines that not more than 4 people should assemble during
itikaf, and ensure 6 feet
distance |
13.05.2020 |
Departments should only spend 70% of the budget allocation, in order to cut expenses due to economic consequences of
COVID-19 |
12.05.2020 |
Government notifies rates for acquisition of buses for intra-state or inter-state travel due to emergency
conditions |
11.05.2020 |
Details
of all persons entering a district with a vehicle and details of all
vehicles entering in a district to be registered in specified format |
08.05.2020 |
Collection
of demand charges on bills of April, May and June 2020 for commercial
industrial electricity connections in the state has been postponed till
July |
07.05.2020 |
Lockdown
in the state of Chhattisgarh to continue for weekends Saturdays and
Sundays for the month of May |
06.05.2020 |
Guidelines
for social and physical distancing for load vehicle drivers and their
staff coming from other states |
05.05.2020 |
All
administrative offices to resume operations from May 4 |
03.05.2020 |
All
registration offices to resume from May 4 except those in red zones or
containment areas |
03.05.2020 |
All
public transport including city buses, auto, taxi to remain suspended
for two additional weeks of lockdown |
02.05.2020 |
Sanitisation
drive to be undertaken in all administrative offices of the state in
view of resumption of activities in certain areas post the lockdown |
01.05.2020 |
Guideline
value on the market value of property to be same as 2019-20 rates till
June 30, 2020 |
30.04.2020 |
Inter-state
movement of migrant labourers, stranded tourists and students to be
allowed only from regions which are not hotspots |
29.04.2020 |
Guidelines
regarding return of migrant laborers to the state |
29.04.2020 |
Chief
Minister inaugurates Kawach mobile app |
28.04.2020 |
Every
person entering the state will have to provide personal details and
travel itinerary at check posts setup at state borders |
28.04.2020 |
Persons
with disability to be issued e-passes so that they do not have to face
any difficulties |
28.04.2020 |
Inter-district
and interstate passes to be issued to facilitate travel within districts
and travel to and from the state |
28.04.2020 |
Guidelines
regarding drivers and their staff from other states coming to State for
industrial purposes |
28.04.2020 |
Disaster
Management Relief grants can be used to provide assistance to
individuals whose livelihood is seriously affected during the lockdown,
and are not living in relief camps |
27.04.2020 |
Students
arriving in state from Kota who were stuck there due to lockdown will
have to undergo health inspection and will be kept in 14 day quarantine
before sending them to their homes |
27.04.2020 |
Rice
for June also to be provided for free to all beneficiaries of PDS |
22.04.2020 |
Closure
of registration offices extended till April 28 |
21.04.2020 |
1
kg of Gram also to be provided for free to all beneficiaries of PDS
except APL card holders for April to June |
20.04.2020 |
Chief
Minister sanctions Rs 25 lakh to all the 28 districts of the state for
prevention of COVID19 infection |
20.04.2020 |
Guidelines
for ensuring stranded labour reaches from shelter homes to workplaces
within state post relaxation in lockdown in certain areas of the state |
20.04.2020 |
State
permits services related to equipments used in electrician, plumbing,
mechanic services following central guidelines related to relaxation
from lockdown |
20.04.2020 |
Online
education portal launched for education of school children and college
students |
18.04.2020 |
Chief
Minsiter announced a website for online health consultation for patients |
17.04.2020 |
Guidelines
regarding distribution of ration to people without ration cards |
17.04.2020 |
Suspension
of auto, taxis, E-rickshaws and buses in the state extended till May
3,2020 |
15.04.2020 |
Guidelines
regarding transportation of essential and non-essential goods |
13.04.2020 |
Guidelines
for continuation of other hospitals and their services during COVID19
outbreak |
12.04.2020 |
Guidelines
for departmental secretaries for working from home |
12.04.2020 |
Guidelines
for discharged patients of COVID19 |
12.04.2020 |
Wearing a mask to be mandatory for all persons for any places outside their house |
11.04.2020 |
Directions regarding ration distribution for ration card holders in the state |
09.04.2020 |
Closure of registration offices in the state extended from March 31, 2020 to April 14, 2020 |
07.04.2020 |
Preventive measures to be taken during distribution through Public Distribution System in wake of COVID19 |
04.04.2020 |
Mineral production and transportation in state to continue to sustain mineral production during lockdown period |
02.04.2020 |
No deduction in the salaries of Chhattisgarh Government Officials Employees for corona pandemic and lockdown |
02.04.2020 |
Considering the lockdown and financial situation of transport providers to be waived off |
01.04.2020 |
Information of all residents in the state who have travelled overseas after January 1, 2020 to be provided to district health administration |
01.04.2020 |
Verticals
COVID |
01.04.2020 |
State's Labour Department sanctions 3.8 crore rupees to aid labourers affected due to lockdown |
31.03.2020 |
Students from Class 1-8, Class 9 and Class 11 to be promoted to next grade |
31.03.2020 |
All labourers, skilledunskilled workers employed in the state, as on February 15, 2020, to be provided monthly wages for March |
30.03.2020 |
Last date for depositing property tax in urban bodies extended from March 31, 2020 to April 30, 2020 |
30.03.2020 |
Funds for Coronavirus prevention and other necessary arrangements to be sanctioned from MLA fund |
27.03.2020 |
25% stock of petroleum products such as Petroleum, Diesel, CNG to be reserved for administrative use for prevention of spread of COVID19 |
27.03.2020 |
Guidelines regarding bio-medical waste in quarantine homes and camps |
26.03.2020 |
Veterinarian services, milk and dairy products, meat and poultry services to be exempted from the lockdown |
26.03.2020 |
All registration offices to be closed in Chhattisgarh till March 31, 2020 in view of COVID19 situation |
25.03.2020 |
Some more essential items notified under the Essential Items Regulations, 1955 |
24.03.2020 |
Time limit for renewal of license, permit, license etc. has been increased by one month in all the urban bodies of the state |
24.03.2020 |
Meter reading-billing of low pressure consumers to be suspended till 31st March |
24.03.2020 |
Rice for two months to be provided in April to all beneficiaries of PDS |
23.03.2020 |
Sanitiser to be provided through the Public Distribution System at minimal rate |
23.03.2020 |
All officials of National Informatics Centre to be given passes for passage during lockdown |
23.03.2020 |
All public transport, including inter-state and travel within state to be restricted till March 31, 2020. Taxi, auto, E-rickshaw transport services to be suspended |
23.03.2020 |
Chhattisgarh declares Coronavirus as a Notified Infectious Disease under State Chhattisgarh Public Health Act |
23.03.2020 |
Guidelines for prevention of spread of COVID19 in all industries |
23.03.2020 |
Take home rations for undernourished children between age of 3 to 6 to continue during lockdown at Anganwadi centres |
21.03.2020 |
Guidelines regarding labour employed in urban works for prevention of COVID19 |
21.03.2020 |
All city bus services in the state to be suspended till March 29, 2020 |
21.03.2020 |
Guidelines regarding wages, salaries, health and security of workers employed in shops, hotels, coaching institutions etc |
21.03.2020 |
Instruction on limiting attendance in government departments |
20.03.2020 |
All national parks, protected areas and tiger reserves to be closed for tourists till March 31 due to Coronavirus |
19.03.2020 |
Inter-State bus services to be suspended in the state |
19.03.2020 |
Measures to be taken for awareness and protection of disabled in the state in view of COVID19 situation |
19.03.2020 |
Permission to be taken from Labour department for employing more than 5 migrant labourers currently |
19.03.2020 |
Primary and middle schools to provide ration to children |
19.03.2020 |
Price of surgical masks, N95 masks and hand sanitisers to be monitored in every district of the state |
18.03.2020 |
Chhattisgarh State Disaster Management Authority constituted with CM as the chairman |
18.03.2020 |
Essential Commodities Order, 2020 notified to ensure prevention of hoarding, black marketing and profiteering of items such as hand sanitisers and N95 masks |
18.03.2020 |
Preventive measures to be taken to contain the spread of COVID19 |
17.03.2020 |
Aadhaar authentication to be suspended during Public Distribution System till March 31, due to COVID19 |
14.03.2020 |
Chhattisgarh Epidemic Disease Regulations, 2000 notifications for SDM and DM |
13.03.2020 |
Imposition of lockdown in the state (i) all inter-state borders to be sealed, (ii) all shops, markets and establishments except essential services to be closed |
13.03.2020 |
Suspension of biometric attendance in all departments and branches of the state government to stop the spread of COVID19 |
07.03.2020 |
Advisory on the use of Hydroxy Chloroquine as Prophylaxis for SARS-CoV 2 Infection |
|
Covid Care Centres in the
state |
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