-
Standard Operating Procedure (SOP) for resumption of physical hearing at the Principal Seat, High Court of Bombay w.e.f. 07.03.2022
Dated 03.03.2022
-
Notice regarding Hybrid System for the Lawyers who are Senior Citizens and Lady Lawyers
Dated 11.02.2022
-
Notice regarding resumption of physical hearing w.e.f. 14th February 2022 to 4th March 2022
Dated 10.02.2022
-
Notice regarding Video Conference
Dated 20.01.2022
-
Notice regarding sitting list w.e.f 24.01.2022
Dated 17.01.2022
-
Standard Operating Procedure for hearing of matters through Virtual Mode w.e.f 10.01.2022.
Dated 06.01.2022
-
Partial Modification to the Notice of Judicial Assignment w.e.f. 04.10.2021 to 17.10.2021.
Dated 05.10.2021
-
Notice of Judicial Assignment w.e.f. 04.10.2021 to 17.10.2021.
Dated 24.09.2021
-
Application Seeking Clarification and Modification Of Order Made by Collectorate On
11.05.2021
-
Standard Operating Procedures For Home Isolation For Symptomatic & Asymptomatic COVID-19 Patients,
Dated 04.05.2021
-
Order Regarding Functioning of Courts in the North Goa District,
dated 03.05.2021
-
Regarding Functioning Of Courts In The North Goa District,
Dated 23.04.2021
-
Instructions For Functioning Of Courts,
Dated 22.04.2021
-
Circular- Functioning Of All The District & Subordinate Courts In The North Goa District
-
Corrigendum
to Circular Regarding Functioning of Courts In The North Goa District w.e.f. 07-04-2021
-
Circular - Regarding Regular Physical Functioning Of All District And Subordinate Courts from 01.02.2021
-
Circular Of District & Subordinate Judiciary Of North Goa Regarding Change Of Office & Judicial Work Timing in the State Of Goa,
Dated 22.01.2021
-
Circular-Regarding Relaxation For Court Functioning Of Courts In The North Goa District Till
05.01.2021, Dated 05.12.2020
-
Circular- SOP for Functioning of Court in the North District of Goa,
Dated 30.11.2020
-
Notification (Sitting List from 24.08.2020 to 28.08.2020)
Dated 20.08.2020
-
Notice for physical filing of matters,
Dated 20.06.2020
-
Change in office timings of the Registry,
Dated 17.06.2020
-
Allotment
of judges for hearing matters through VC, Dated 16.06.2020
-
Regarding
board and video conferencing facilities for Court, Dated 12.06.2020
-
Regarding
certified copies, Dated 08.06.2020
-
Notice regarding nomination of judges for hearing different matters hrough VC to reduce physical presence of litigants and
advocates Dated 02.06.2020
-
Special procedures for hearing of admission matters through
VC Dated 02.06.2020
-
Special procedures for hearing of urgent matters through
VC Dated 02.06.2020
-
Functioning of registry from 1st
June Dated 29.05.2020
-
Notice regarding the functioning of the high court, 26.05.2020
-
Notice regarding the functioning of high court of Bombay at
Goa, Dated 26.05.2020
-
Notice
for the advocates appearing in person at different benches of Bombay High
Court, Dated 20.05.2020
-
Goa Special Procedure For Hearing
-
Notice
Dated 04.04.2020
-
Notice
Dated 03.04.2020
-
Circular
Dated 26.03.202
-
Notice
Dated 26.03.2020
-
Notice
Dated 23.03.2020
-
Order
Dated 26.03.2020
-
Circular
-
Circular
Dated 23.03.2020
-
Circular on Functioning of Courts