DHS Launches Covid Vaccination Amrit Mahotsav
|
15.07.2022
|
Last Date For Claim
Ex-Gratia Compensation For COVID Is May 23
|
27.04.2022
|
Prime Minister, Shri Narendra Modi Asks States To Be Alert To Combat Covid
|
27.04.2022
|
Order - Vaccination of Children In The Age Group of 12-14 Years
|
16.03.2022
|
Order - Restrictions On Following Activities, Establishment, Facilities, Events in The State |
07.03.2022 |
Circular - Regarding Functioning Of The Courts In The
North Goa District |
04.03.2022 |
Circular - Regarding Functioning Of The Courts In The South Goa District |
04.03.2022 |
MHA Order to Ensure Compliance on COVID Containment Measures |
25.02.2022 |
MHA Letter To Chief Secretary Of All States to Ensure Actions For COVID-19 Management |
25.02.2022 |
Circular - Regarding Re-Opening Of Schools and Suggestions To Be Followed |
18.02.2022 |
Circular - Re-opening of All Educational Institutions From Std. I to Std. XII w.e.f. 21.02.2022 With SOP Guidelines |
17.02.2022 |
Circular - Re-opening of All Educational Institutions From Std. I to Std. XII w.e.f. 21.02.2022 |
17.02.2022 |
Circular regarding Functioning of The Courts in The North Goa District w.e.f. 15.02.2022 |
11.02.2022 |
Instructions, Guidelines For Strict Compliance For State Government Departments & Other Bodies |
08.02.2022 |
Order - Restriction On Following Mentioned Activities, Events Till Further Orders under section 144 |
31.01.2022 |
Circular regarding Functioning Of The Courts In The North Goa District |
28.01.2022 |
MHA Letter To Chief Secretary Of All States For Implementation Of COVID-19 Management |
27.01.2022 |
MHA Order to Ensure Compliance on COVID Containment Measures |
27.01.2022 |
Circular regarding closure Of Educational Institutions in Goa Till 15th February 2022 |
25.01.2022 |
Order regarding Following Activities, Establishment, Facilities, Events in The State Shall be Restricted |
23.01.2022 |
Order - Under Section 144 Following Mentioned Activities, Events Shall be Restricted Till Further Orders |
23.01.2022 |
Order - Under Section 144 Following Mentioned Activities, Events Shall be Restricted Till Further Orders |
15.01.2022 |
Instructions, Guidelines For Strict Compliance For State Government Departments , Semi-Government and Other Bodies |
17.01.2022 |
Circular
Regarding Special Examination For Students Not able to Appear For
Papers of Semester End Examination |
13.01.2022 |
Circular regarding postponement Of Offline Examinations of the General and Professional Programmes |
13.01.2022 |
Circular
Special Ordinance For Conducting Special Examinations For Students Not Able To Appear For Examinations |
12.01.2022 |
Order
Capping Of Rates For COVID-19 Tests In State Of Goa |
11.01.2022 |
Conduct of General Elections, Bye-Elections During COVID - Revised Broad Guidelines |
11.01.2022 |
Revised Discharge Policy for COVID-19 |
09.01.2022 |
Circular regarding Functioning of the Courts in the North Goa District w.e.f. 10.01.2022 to 28.01.2022 |
07.01.2022 |
Notifications\Revised Guidelines For International Arrivals |
07.01.2022 |
Revised guidelines for Home Isolation of mild, asymptomatic COVID-19 cases |
05.01.2022 |
Circular regarding Closure of Educational Institutions From Std. VII to Std. XII |
05.01.2022 |
Circular regarding COVID-19 Vaccination Drive In The Age Group Of 15 To 18 Years |
31.12.2021 |
Order - Following Activities, establishment, facilities and Events Shall be Restricted Till Further Orders |
29.12.2021 |
National Comprehensive Guidelines For Management Of Post COVID
Squeal |
23.10.2021 |
Guidelines for International Arrivals regarding COVID-19 (In Supersession Of All Guidelines Issued on the
Subject) |
20.10.2021 |
Ex Gratia financial assistance to COVID-19 Govt does away with death certificate |
22.09.2021 |
Following
Activities, Establishment, Facilities, Events shall be Restricted till further
Orders Due to COVID-19 |
19.09.2021 |
Application for the scheme COVID-19 relief to Marginalized and Unorganized sector |
17.09.2021 |
Order- Curfew Extended Till 13th September- Restriction,
Prohibition & Advisory for Strict Compliance Under Section 144 in South Goa District |
06.09.2021 |
Order- Micro Containment Zone and Buffer Zone places respectively at given locations in
Canacona, South Goa |
06.09.2021 |
Order- Micro Containment Zone and Buffer Zone places respectively at given locations in
Loliem, Canacona, South Goa |
06.09.2021 |
FAQs on COVID-19 Vaccine and Vaccination Program |
03.09.2021 |
Order
Regarding Entry For Fully Vaccinated People in the State of Goa |
03.09.2021 |
Order - Curfew Extended Till 6th September - Restriction,
Prohibition & Advisory for Strict Compliance Under Section 144 in North Goa District wrt Order Dated 22.08.2021 |
29.08.2021 |
Order - Curfew Extended Till 6th September - Restriction,
Prohibition & Advisory for Strict Compliance Under Section 144 in South Goa District wrt Order Dated 22.08.2021 |
29.08.2021 |
Order - Micro Containment Zone at Deolwada Near Top Cola Borim
Ponda, South Goa |
26.08.2021 |
Order - Micro Containment Zone stands De-Notified at
Karashirmol, Agonda, Canacona, South Goa |
25.08.2021 |
Order - Micro Containment Zone stands De-Notified at
Tamnem, Loliem, Canacona South Goa |
25.08.2021 |
Order - Micro Containment Zone stands De-Notified at
Vodlemol, Kakoda Curchorem, South Goa |
24.08.2021 |
Order - Curfew Extended Till 30th August- Restriction,
Prohibition & Advisory for Strict Compliance On Following Things Under Section 144 in North Goa District |
22.08.2021 |
Order - Curfew Extended Till 30th August- Restriction,
Prohibition & Advisory for Strict Compliance On Following Things Under Section 144 in South Goa District |
22.08.2021 |
Tika Utsav 2.2 Covid-19 Vaccination Drive |
20.08.2021 |
Steering Committee assesses COVID situation |
19.08.2021 |
Order - Curfew Extended Till 23rd August- Restriction,
Prohibition & Advisory for Strict Compliance On Following Things Under Section 144 in South Goa District |
16.08.2021 |
Order - Micro Containment Zone and Buffer Zone places respectively at given locations in
Canacona, South Goa |
05.08.2021 |
Order - Micro Containment Zone stands De-Notified at H. No. 197, Behind Dr. Aman Clinic,
Chaudi, Canacona, South Goa |
05.08.2021 |
Multipurpose Stadium Denotified As Covid Care Centre |
03.08.2021 |
Order- Micro Containment Zone stands De-Notified at
H. No 194 Saleri, Cola, Canacona, South Goa |
03.08.2021 |
Order- Micro Containment Zone Stands De-Notified at
H. No 64 Saleri, Cola, Canacona South Goa |
03.08.2021 |
Curfew Extended Till 9th August- Restriction ,Prohibition and Advisory for Strict Compliance On Following Things Under Section 144 in North Goa District |
01.08.2021 |
Curfew Extended Till 8th August- Restriction ,Prohibition and Advisory for Strict Compliance On Following Things Under Section 144 in South Goa
District |
01.08.2021 |
Scheme- COVID-19 Relief To Marginalized,Unorganised Sector |
29.07.2021 |
Order - Micro Containment Zone stands De-Notified at H. No. 1582, Torla Shiroda |
26.07.2021 |
Curfew Extended Till 26th July- Restriction, Prohibition & Advisory for Strict Compliance On Following Things Under Section 144 in North Goa District |
18.07.2021 |
Curfew Extended Till 26th July- Restriction,
Prohibition & Advisory for Strict Compliance On Following Things Under Section 144 in South Goa District |
18.07.2021 |
Order - Micro Containment Zone and Buffer Zone places respectively at given locations in Canacona,South Goa |
14.07.2021 |
Order - Micro Containment Zone stands De-Notified at H.No.1097, Loliem Canacona Goa |
14.07.2021 |
Order - Micro Containment Zone stands De-Notified at H.No.188,
Mudcheli, Agonda Canacona Goa |
14.07.2021 |
Order - Micro Containment Zone stands De-Notified at H.No.41A,
Saleri, Cola Canacona Goa |
14.07.2021 |
Order-Regarding Inter-State Movement Of Tourists Passengers From 11th July 2021 |
14.07.2021 |
Micro Containment Zone respectively at given locations in Karashirmol Canacona South Goa |
12.07.2021 |
Corrigendum-Inter-State Movement Of
Persons |
11.07.2021 |
Order Micro Containment Zone at Lavina Apartment, Lane A. Devlai
Khandola, Ponda Goa |
07.07.2021 |
Order Micro Containment Zone stands De Notified at
H. No. 147, Kamrabhatt, Sao Jose de Areal, Salcete Goa |
07.07.2021 |
Order Micro Containment Zone stands De Notified at H.No. 25, Kapileshwari, Ponda |
07.07.2021 |
Operational Guidance for COVID 19 Vaccination of Pregnant Women |
05.07.2021 |
Order Micro Containment Zone stands De Notified at given places in Kalay & Neturlim in
Sanguem, South Goa |
05.07.2021 |
Tika Utsav 1.2 COVID 19 Vaccination Drive |
05.07.2021 |
Functioning Of Dispensaries Under ESI |
21.06.2021 |
Curfew extended till 28.06.2021 |
20.06.2021 |
Guidelines for Management of COVID-19 in Children (below 18 years) |
18.06.2021 |
Micro Containment Zone stands De-Notified at Sheller, Canacona in South Goa District |
17.06.2021 |
Regarding Exempting Of Persons With Disabilities And Pregnant Women Employees From Attending Office And Permitting Them To Work From Home |
17.06.2021 |
Circular-Online Classes To Begin From 21st June 2021 |
17.06.2021 |
SOPs on Administration of Second Dose Covishield Vaccine prior to prescribed Time Interval to Persons intending to undertake International Travel |
17.06.2021 |
Guidelines for Strict Compliance of the State Govt Departments,
Semi-Govt Organizations, Autonomous Bodies or any other Aided
Institutions |
16.06.2021 |
Order - Curfew Extended Till 21 June |
16.06.2021 |
Curfew Extended Prohibition Restriction On Following Activities Establishment Facilities Events Under Section 144 in South Goa District |
14.06.2021 |
Goa Revolution Day to be celebrated on 18.06.2021 |
11.06.2021 |
Government Prepared To Deal With Third Wave - CM |
10.06.2021 |
Office Memorandum-Leave & Allowance For Employees During COVID-19 |
09.06.2021 |
Advisory For Rational Use Of Remdesivir For COVID-19 Treatment |
08.06.2021 |
Revised Guidelines For Implementation Of National COVID Vaccination Program |
08.06.2021 |
Order - Micro Containment Zone stands De-Notified at Satorlim ,
Gaondongrem, Canacona In South Goa District |
06.05.2021 |
Restriction under section 155 Cr.PC |
06.06.2021 |
Administrative Staff & Non-Teaching Staff under Directorate Of Education should Attend Duties From 7th June 2021 |
04.06.2021 |
University Office Staff Shall Attend Their Respective Offices From 7th June 2021 |
04.06.2021 |
Campaign - Categories Of 18-44 Years Beneficiaries For COVID Vaccination |
03.06.2021 |
Circular-Regarding Cancellation of Public Examination Of HSSC 2021 |
03.06.2021 |
Vaccination Schedule and Centers in North and South Goa For Priority Groups |
03.06.2021 |
Pro-Active Measures Adopted By Govt On Covid-19 |
28.05.2021 |
Extension Of Guidelines For Employees issued via OM Extended Till 15th June, 2021 |
27.05.2021 |
Order - Community Health
Centre, Valpoi is dedicated as COVID-19 Hospital,Valpoi for the State of Goa |
26.05.2021 |
Tika Utsav 2.0 COVID-19 Vaccination Drive in Goa |
26.05.2021 |
Procedure to get Admitted in Private Hospital for Free COVID-19 Treatment in Goa for DDSSY Card Holders |
22.05.2021 |
MPT De-Notified As Covid Care Centre |
20.05.2021 |
CM Chairs First Task Force Meeting |
19.05.2021 |
Regarding Micro Containment Zone At Smt Parvati Parge In Canacona Place Stands De-Notified In South Goa District |
19.05.2021 |
Micro Containment Zone and Buffer Zone Places in Agonda
Cancona, South Goa District |
18.05.2021 |
Order under section 144 Cr.PC Prohibiting Activities in North Goa District |
18.05.2021 |
SOPs on COVID-19 Vaccination of Persons without Prescribed Identity Cards through CoWIN |
18.05.2021 |
Illustrated (Revised) Guidelines For Home Isolation Of Mild and
A symptomatic COVID-19 Cases |
|
Order - Flying Squads Posted at Following Places to check Movement of Passengers Entering Goa |
14.05.2021 |
Order - Micro Containment Zone & Buffer Zone Places in
Cancona, South Goa District |
14.05.2021 |
Order - Micro Containment Zone Notified at Marquar Farm,
Mugoli, Sanguem, South Goa District |
14.05.2021 |
Micro Containment Zone Notified |
12.05.2021 |
Reissued Restriction On Following Activities Under Section 144 in South Goa District |
12.05.2021 |
Restriction On Following Activities Under Section 144 in North Goa District |
12.05.2021 |
Reissued - Regarding Restrictions For People Entering Goa In North Goa District |
11.05.2021 |
Reissued - Regarding Restrictions For People Entering Goa In South Goa District |
11.05.2021 |
Navelim Swap Centre
Shifted |
09.05.2021 |
Order-Regarding
Restrictions For People Entering Goa In North Goa District |
09.05.2021 |
Order-Regarding Restrictions For People Entering Goa In South Goa District |
09.05.2021 |
Restriction On Following Activities Under Section 144 in North Goa District |
08.05.2021 |
Restriction On Following Activities Under Section 144 in South Goa District |
08.05.2021 |
Following Persons are hereby declared as 'Frontline Workers' for purpose of Vaccination |
07.05.2021 |
State Government in Exercise Of Epidemic Diseases Act,1897 issues Following Directions for Strict Compliance |
07.05.2021 |
Covid-19 Swab Center & Testing Facility From SGDH,Margao Shifted To Ravindra Bhavan Margao |
06.05.2021 |
Do's and Dont's For Home Isolation |
06.05.2021 |
DDSY Approved Charges For COVID-19 Treatment |
05.05.2021 |
Restriction On Following Activities, Establishment, Facilities, Events Under Section 144 in North Goa
District |
04.05.2021 |
Restriction On Following Activities, Establishment, Facilities, Events Under Section 144 in South Goa District |
04.05.2021 |
Oxygen Plant In SGDH To Be Made Functional By MAY 15 - CM |
02.05.2021 |
Prohibition or Restriction on following Activities, Establishment, Facilities, Events Under Section 144 In North Goa District |
02.05.2021 |
Kavlekar Assures All Possible Help To Quepem PHC |
01.05.2021 |
DM North Declares Containment Zones |
30.04.2021 |
Guidelines issued via Office Memorandum Regarding Duty Roster For Government Employees is Extended |
30.04.2021 |
Create Awareness Among People - CM Focus more on Covid Management |
29.04.2021 |
Facilities Extended For COVID-19 Patients |
28.04.2021 |
Restrictions or Ban Under Sec 144 In North Goa District |
|
Restrictions or Ban Under Sec 144 In South Goa District |
28.04.2021 |
Standard Operating Procedures For Home Isolation |
28.04.2021 |
All Educational Institution Under Directorate Of Higher Educations To Remain Close Till Further Orders |
26.04.2021 |
Banners & Posters to be displayed in All Government Offices & Public Places |
26.04.2021 |
Circular-Teaching & Non-Teaching Staff Not To Attend Schools Until Further Order |
26.04.2021 |
Government is Seized Of The Pandemic Situation - CM Reviews Covid Management With Revenue Officials |
|
CM To Review Covid Norms Enforcement |
26.04.2021 |
Micro Containment Zone Notified at
Gaondongrem, Canacona,South Goa District |
26.04.2021 |
Micro Containment Zone Notified in
Betalbatim, Salcete |
26.04.2021 |
Micro Containment Zone Notified in Zuarinagar Mormugao |
26.04.2021 |
Hotel Raga Notified as Paid Covid -19 Care Centre |
|
Micro Containment Zone Notified in Salcete,South Goa District |
25.04.2021 |
Order-Restrictions In North Goa District Under Section 144 |
22.04.2021 |
Order-Restrictions
In South Goa District Under Section 144 |
21.04.2021 |
Ban on Social gathering in the State |
18.04.2021 |
Covid-19 Vaccination Advisory |
07.04.2021 |
SEC For Strict Enforcement And Preventive Protocols |
02.04.2021 |
Section 144 Imposed |
30.03.2021 |
Guidance Note For COWIN 2.0 |
01.03.2021 |
SEC Makes Voting Arrangements For Covid-19 Patients |
26.02.2021 |
South Goa Mops Up Covid-19 Vaccination Drive Frontline Workers |
24.02.2021 |
Press Note - Covid Vaccination Drive In North Goa District |
23.02.2021 |
Government to Complete 1st Dose By Feb 12 |
09.02.2021 |
Covi-Shield Advocacy Workshop Held |
08.02.2021 |
Frontline Workers Vaccinated |
08.02.2021 |
Rane Felicitates HOD’S And COVID Warriors |
05.02.2021 |
Students Learning Enhancement Guidelines To Provide Education for Children Homes During COVID-19 Pandemic Through NSS & Other Volunteers |
05.02.2021 |
Cinema Halls Can Operate At 100% Capacity, Shri Prakash Javadekar Releases SOP For Film Screening |
31.01.2021 |
Standard Operating Procedures For Cinema Halls And Theaters On Preventive Measures To Contain Spread Of COVID-19 |
31.01.2021 |
Extension Of Validity Of Standard Operating Procedure For Epidemiological Surveillance & Response For The New Variant Of SARS-CoV-2 |
30.01.2021 |
S.P.M. Stadium
De-notified As Covid Care Centre |
22.01.2021 |
DHS Launched COVID Vaccination Successfully |
20.01.2021 |
Covid Vaccination Drive Begins In Goa |
16.01.2021 |
Letter From Additional Secretary, MoHFW Regarding Contraindications And Factsheet For COVID-19 Vaccines |
14.01.2021 |
Covid Care Centers Denotified |
09.01.2021 |
DHS Conducts Dry Run For Covid Vaccination |
02.01.2021 |
SOP for the new variant of SARS-CoV-2 in the Context of Regulated Resumption of limited Flights Originating from UK to India from 08.01.2021 |
01.01.2021 |
Guidelines On Safe Ophthalmology Practices In Covid-19 Scenario |
28.12.2020 |
Order-Guidelines For Surveillance, Containment & Caution Extended
Up to 31st January 2021 |
28.12.2020 |
Order-Letter To Chief Secretaries Of States Regarding Extension Of Guidelines Upto 31st January 2021 |
28.12.2020 |
Order-Letter To Chief Secretaries Of States Regarding Opening Of Stadia & Sports Complexes With SOP |
26.12.2020 |
Guidelines To Be Followed For Holding Zilla Panchayat Elections 2020 In View Of The Covid-19 Pandemic |
|
SOP
on Preventive Measures in Markets to Contain Spread of COVID-19 |
30.11.2020 |
Order of Restriction or Ban in South District of Goa |
28.11.2020 |
SOP On Preventive Measures To Contain Spread Of COVID 19 in the State for Domestic Air Travel & Railways |
25.11.2020 |
Guidelines for Visitors Safety by State Museum |
18.11.2020 |
UGC on Re-opening of Universities and Colleges post Covid 19 Pandemic |
|
Guidelines for International Arrivals |
05.11.2020 |
Guidelines for delivery of mental health services in Covid 19 |
|
Circular Regarding Diwali and Christmas Vacation for the Schools |
30.10.2020 |
Guidelines for Management of co-infection of COVID-19 with Other Seasonal Epidemic Prone Diseases |
|
Sai Sports Girls Hostel No More A Covid Care Centre |
23.10.2020 |
Circular Public Awareness To Influence Public Behavior On Covid-19 |
13.10.2020 |
SOPs For Exhibition Of Films On Preventive Measures To Contain Spread Of COVID-19 |
12.10.2020 |
SOP
on Preventive Measures to Contain Spread of COVID-19 During Festivities |
06.10.2020 |
SOP for Health and Safety protocols for Reopening of Schools |
06.10.2020 |
SOP on Preventive Measures To Contain Spread Of COVID-19 During Festivities |
06.10.2020 |
Letter To All the States Regarding Guidelines for Safety Aspects of Reopening Schools |
05.10.2020 |
Circular regarding Functioning Of Court In The North Goa District |
01.10.2020 |
Guidelines For Health and Safety Protocols For Reopening Of Schools |
30.09.2020 |
Order Guidelines For Re opening |
30.09.2020 |
Order Letter To Chief Secretaries On Guidelines For Re opening |
30.09.2020 |
Post
COVID management protocol |
13.09.2020 |
Revised SOP on preventive measures to be followed while conducting examinations to contain spread of COVID-19 |
10.09.2020 |
Order regarding Micro Containment Zone At Zuarinagar, Vasco-Da-Gama In Mormugao Places Stands De-Notified In South Goa District |
09.09.2020 |
Order regarding Micro Containment Zone In Vasco-da-Gama |
09.09.2020 |
SOP For Partial Reopening Of Schools For Students Of 9th To 12th Classes On A Voluntary Basis, For Taking Guidance From Their Teachers |
09.09.2020 |
SOP On Preventive Measures To Contain Spread Of COVID-19 In Entrepreneurship Training
Institutions, Higher Educational Institutions |
09.09.2020 |
Order regarding Permission To Serve Liquor On The Premises-Bars, Restaurants, Taverns, etc. |
31.08.2020 |
Order Sec 144 Restrictions In North Goa District |
31.08.2020 |
Order Sec 144 Restrictions In South Goa District |
31.08.2020 |
Guidelines for Phased Re
opening (Unlock 4) Ministry of Home Affairs |
29.08.2020 |
Guidelines To Chief Secretaries & Administrators Regarding Unlock 4 Ministry Of Home Affairs |
29.08.2020 |
Order regarding Micro Containment & Buffer
Zone |
28.08.2020 |
Standard Operating Protocol To Enter The State Of Goa |
25.08.2020 |
Order regarding Arlem of Raia Village,Salcete De-notified As Containment & Buffer Zone |
24.08.2020 |
Order regarding Usgao Ganjem Village Of Ponda Taluka De-Notified As Containment & Buffer Zone |
24.08.2020 |
Letter To Chief Secretary Home Department |
22.08.2020 |
Circular regaring Matoli And Dekhava Competition Cancelled |
20.08.2020 |
SOP For Preparation Utilisation of Rooms At Quarantine Facilities |
13.08.2020 |
Guidelines on Preventive Measures to Contain Spread of COVID-19 in Yoga Institutes & Gymnasiums |
03.08.2020 |
SOP For Asymptomatic Covid
Cases |
24.07.2020 |
Instructions To Media For Assembly
Coverage |
23.07.2020 |
MoHFW Urges Public
to Follow Guidelines on Use of Face Mouth Cover |
23.07.2020 |
Containment Zone In Ponda, Curti, South Goa
District |
22.07.2020 |
Containment Zone In Usgao, South Goa
District |
22.07.2020 |
Regarding Inappropriate Use
of N-95 Mask By
Public |
22.07.2020 |
Containment Zone In
Curtorim, Salcete Taluka, South Goa District |
21.07.2020 |
Containment Zone In Fatorpa, South Goa
District |
21.07.2020 |
Containment Zone In
Khariwada, Vasco-da-Gama, Mormugao Taluka, South Goa District |
21.07.2020 |
Containment Zone In Mangor
Hill, Vasco-da-Gama, Mormugao Taluka, South Goa District |
21.07.2020 |
Containment Zone In
Motidongor (Monte Hill) Margao Town, South Goa District |
21.07.2020 |
Containment Zone In
Sada, Vasco-da-Gama, Mormugao Taluka, South Goa District |
21.07.2020 |
Containment Zone In Zuarinagar, Mormugao South Goa
District |
21.07.2020 |
Micro Containment Zone In
Baina, Vasco-da-Gama, Mormugao Taluka, South Goa District |
21.07.2020 |
Micro Containment Zone In Betqui
Candola, South Goa District |
21.07.2020 |
Ban On Activities In South Goa
District |
20.07.2020 |
Ban
on Activities In Mormugao Taluka |
19.07.2020 |
FDA Issues Advisory
on Rapid Testing Kits |
18.07.2020 |
DMs Order Ban
on Non-Essential Services |
17.07.2020 |
Permission For Sale
of Liquor By Wholesalers & Retailers In Sealed Bottles From 20th July to 10th
August |
17.07.2020 |
Best Health Care Facilities At Covid Care
Centres |
16.07.2020 |
Circular Regarding Functioning Of The Courts In The North Goa District During The Complete
Lockdown |
16.07.2020 |
Extension
of Validity Of Animal Care Travel Pass And Travel Permits For Animal
Feed |
16.07.2020 |
Restrictions And Ban On Activities In North Goa
District |
16.07.2020 |
Restrictions
on Movement of Individuals For Non Essential Activities Between 8 pm To 6 am Till 10th
Aigust |
16.07.2020 |
District Magistrate, North Declares Micro Containment And Buffer
Zones |
15.07.2020 |
Employees To Refrain Attending Offfice Duties Until Their Or Any Family Member's Swab Test Report Is Declared By Medical
Authority |
15.07.2020 |
Withdrawal Of Fee Hike For The Academic Year
2020-2021 |
09.07.2020 |
Advisory For Functioning Of
Courts |
06.07.2020 |
DM North Declares Micro-Containment And Buffer
Zone |
06.07.2020 |
New COVID-19 Care Centres At
Ponda |
05.07.2020 |
Clarification Regarding District Magistrate North De-Seals Goddemal Village In
Sattari |
04.07.2020 |
List of Hotels approved by Department of Tourism for Resumption of Hospitality
business |
04.07.2020 |
Advisory To Tourists Regarding Re-opening Of Goa For
Tourists |
03.07.2020 |
Circular Regarding Opening Of Hotels Permitted By Department Of
Tourism |
03.07.2020 |
District Magistrate North De-Seals Goddemal Village In
Sattari |
03.07.2020 |
District Magistrate South Declares Containment And Buffer
Zone |
03.07.2020 |
Guidelines For Tourist Entry Into The State Of
Goa |
03.07.2020 |
Safety And Hygiene Guide For Tourism Industry In
Goa |
03.07.2020 |
Guidelines for Unlock 2 by Ministry of Home
Affairs |
30.06.2020 |
Letter To Chief Secretaries Regarding Unlock 2-Ministry Of Home
Affairs |
30.06.2020 |
SOP And General Guidelines For The Film Shooting In The State Of Goa During The Pandemic COVID-19 |
29.06.2020 |
Activities banned in
Goa |
|
New SOP for passengers coming to Goa by road, rail and
air |
|
Revised SOP for all domestic passengers arriving by air rail or
road |
|
SOP for all domestic passenfers arriving by air, rail or road to Goa |
|
SOP for all domestic passengers arriving by air, rail or road |
|
DM North Notifies Calangute Residency As COVID-19 Care
Centre |
23.06.2020 |
DM North Notifies COVID Care Centre.-Sports Authority Of India Training Centre SAI Girls Sports Hostel, Peddem,
Mapusa |
23.06.2020 |
DM North Notifies Dr. Shyama Prasad Mukherjee Indoor Stadium, Taleigao As COVID-19 Care
Centre |
23.06.2020 |
No Orders Have Been Issued To Seal SPACES
Building |
23.06.2020 |
Restriction on movements of
individuals |
23.06.2020 |
Micro containment zone in
Chimbel |
20.06.2020 |
Instructions to
Govt Employees Whose Family Members are COVID19 Patients |
19.06.2020 |
June 6
Order of Two Shifts for Courts Functioning to Continue Until Further Orders |
18.06.2020 |
Contract workers being registered under PWD Labour Supply
Society |
15.06.2020 |
Stranded Migrants Registration extended up to June
16 |
14.06.2020 |
Goddemal Village Declared Containment Zone, Deulwada, Kasarwada Buffer
Zones |
13.06.2020 |
GTDC's Colva Residency notified as COVID-19 Care
Center |
13.06.2020 |
Prohibition on publicity & advertisement of Ayush related claims for COVID-19
treatment |
12.06.2020 |
Functioning of Civil and Criminal Courts in Vascos suspended for Two
Weeks |
11.06.2020 |
Hotels asked to obtain permission from Tourism
Department |
09.06.2020 |
Ready reckoner for Panchayati Raj &
COVID19 |
09.06.2020 |
Role of local bodies in home
quarantine |
09.06.2020 |
Corrigendum to June 6 order regarding functioning of
courts |
08.06.2020 |
Imposing restrictions under
Sec. 144 in North Goa from June 8 onwards |
07.06.2020 |
Courts in North Goa to function in 2 shifts from June 8
onwards |
06.06.2020 |
Financial aid of Rs. 6000 to registered construction
workers |
04.06.2020 |
Deferment of reopening of
schools |
03.06.2020 |
Arrangement made for the judicial officers working in the district courts and all taluka in the north-Goa
district |
01.06.2020 |
Austerity
measures in Raj Bhavan |
22.05.2020 |
Period
of submission of Laadli Laxmi Scheme applications extended up to June 30 |
20.05.2020 |
SSC
Examinations from May 21 onwards |
20.05.2020 |
Education
department partnership with AI platform to help medical and engineering
aspirants |
12.05.2020 |
Permission
for Sale Of Liquor by Wholesalers & Retailers in Sealed Bottles |
03.05.2020 |
Permission
to Operate Manufacturing and Sale Activities in Distilleries, Breweries,
Wineries and Country Liquor Bottling Units |
03.05.2020 |
Rules
Regarding Quarantine Facilities |
03.05.2020 |
Sec.
144 to be imposed in North Goa |
03.05.2020 |
Sec.
144 to be imposed in South Goa |
03.05.2020 |
Minutes
of Meeting of SEC meeting on COVID19 situation |
03.05.2020 |
Instructions
to be followed at govt workplaces |
03.05.2020 |
Creation
Of Inter-State Movement Cell At State Level |
03.05.2020 |
Helping
for Goans stranded across the country |
02.05.2020 |
Minutes
of Meeting of SEC meeting on COVID19 situation |
02.05.2020 |
Online
training programme for teachers |
02.05.2020 |
Minutes
of Meeting of SEC meeting on COVID19 situation |
01.05.2020 |
Minutes
of Meeting of SEC meeting on COVID19 situation |
30.04.2020 |
Minutes
of Meeting of SEC meeting on COVID19 situation |
29.04.2020 |
Wearing
face mask in public made compulsory |
28.04.2020 |
Web
portal launched for stranded Goans who want to return from abroad |
28.04.2020 |
Minutes
of Meeting of SEC meeting on COVID19 situation |
28.04.2020 |
Authorisation
officers for imposing fines for not wearing masks in public |
28.04.2020 |
Minutes
of Meeting of SEC meeting on COVID19 situation |
27.04.2020 |
Minutes
of Meeting of SEC meeting on COVID19 situation |
26.04.2020 |
Ration
quota for the month of May |
25.04.2020 |
Standalone
shops to be permitted to open |
25.04.2020 |
Minutes
of Meeting of SEC meeting on COVID19 situation |
25.04.2020 |
All
gyms theatres pools hotels casinos etc to remain shut |
25.04.2020 |
NIC
to provide 5 daily appointment slots at NGDRS from April 27 onwards |
24.04.2020 |
Not
wearing face mask in public to be punishable under Sec 188 of IPC |
24.04.2020 |
First
round of PG counselling for MD, MS and Diploma at Goa Medical College on
April 30 |
24.04.2020 |
Advisory
for senior citizens |
23.04.2020 |
Inter-state
permit to Goa allowed for medical emergencies |
23.04.2020 |
Minutes
of Meeting of SEC meeting on COVID19 situation |
23.04.2020 |
Precautions
to be followed |
20.04.2020 |
Procedure
for starting industries |
20.04.2020 |
Closure
of technical education institutes |
20.04.2020 |
Sealing
of godowns |
20.04.2020 |
Advisory
against spraying of disinfectants on individuals |
19.04.2020 |
Minutes
of Meeting of SEC meeting on COVID19 situation |
19.04.2020 |
Orders
to allow private medical practitioners to reopen their clinics labs |
19.04.2020 |
Fisheries
department ropes in Blue Revolution beneficiaries to sell fish |
18.04.2020 |
Instructions
to HODs on reopening of govt offices & preparation of employee
roster |
18.04.2020 |
Minutes
of Meeting of SEC meeting on COVID19 situation |
18.04.2020 |
Coconut
on wheels initiative |
18.04.2020 |
SEC
orders to identify hotels hostels religious institutions to set up
quarantine facility for seafarers |
18.04.2020 |
Minutes
of Meeting of SEC meeting on COVID19 situation |
17.04.2020 |
Minutes
of Meeting of SEC meeting on COVID19 situation |
17.04.2020 |
Operational
plan for transportation of govt servants |
17.04.2020 |
Option
for citizens to send power Meter reading via WhatsApp |
17.04.2020 |
Order
to open cooperative credit societies |
17.04.2020 |
Postponement
Of Term Year End Examination |
17.04.2020 |
Rescheduling
of public examinations |
17.04.2020 |
Travel
passes for IT & ITES companies |
17.04.2020 |
Corrigendum
to instructions regarding CMRF |
17.04.2020 |
Minutes
of Meeting on discussion on MHA guidelines for extended lockdown |
17.04.2020 |
Appeal
to govt employees to donate one day salary to CMRF |
16.04.2020 |
Setting
up of call centre for inter-state movement of perishables |
16.04.2020 |
Deferment
of GCET 2020 to June or later |
16.04.2020 |
Extension
of closure of non-sanitiser producing breweries, bottling plants etc |
15.04.2020 |
Extension
of validity of various vehicle documents |
15.04.2020 |
JERC
provides relief to power consumers |
15.04.2020 |
Minutes
of Meeting of SEC meeting on COVID19 situation |
15.04.2020 |
Extension
of validity of travel permits in South Goa |
14.04.2020 |
HODs
& officers of equivalent rank to resume work |
14.04.2020 |
Minutes
of Meeting of SEC meeting on COVID19 situation |
14.04.2020 |
Guidance
for Secondary School Examinations |
13.04.2020 |
Instructions
to all Educational Institutions and its employees to resume duties |
13.04.2020 |
Minutes
of Meeting of SEC meeting on COVID19 situation |
13.04.2020 |
Withdrawal
of relief to power consumers for payments of Electricity Bills |
13.04.2020 |
GSACS
counselors to counsel quarantined patients & link for online
appointment |
12.04.2020 |
Instructions
to all Government Departments to resume operations |
12.04.2020 |
Minutes
of Meeting of SEC meeting on COVID19 situation |
12.04.2020 |
Goa
State Disaster Management COVID-19 Telephone Directory Part 1 |
11.04.2020 |
Goa
State Disaster Management COVID-19 Telephone Directory Part 2 |
11.04.2020 |
Instructions
on low-key celebrations of Ambedkar Jayanti |
11.04.2020 |
Instructions
to fishermen fishing vessels |
11.04.2020 |
Minutes
of Meeting of SEC meeting on COVID19 situation |
11.04.2020 |
SEC
instructions on farmers' produce and other updates |
11.04.2020 |
CM's
appeal for cooperation with door-door survey to root out COVID19 |
11.04.2020 |
Order
for strict action against black marketing, hoarding etc. |
10.04.2020 |
Minutes
of Meeting of SEC Meet |
10.04.2020 |
Minutes
of Meeting of SEC meeting on COVID19 situation |
10.04.2020 |
Cyber
Cell advisory |
10.04.2020 |
Permission
barred for all religious congregation |
10.04.2020 |
Employees
of exempted establishments asked to report to duty |
09.04.2020 |
Goa
police advisory against EMI postponement Fraud |
09.04.2020 |
Guidelines
for preparation of school exam results of Class 9 & 11 |
09.04.2020 |
Status
of COVID19 in Goa |
09.04.2020 |
Instructions
to employees of exempted organisations to report back to duty |
09.04.2020 |
Meter
readers to visit houses for reading |
09.04.2020 |
Police
advisory for WhatsApp group admins |
09.04.2020 |
Nodal
officer for Goan NRI issues |
08.04.2020 |
Cabinet
Decisions |
08.04.2020 |
Preparedness
of Urban Development Departments |
08.04.2020 |
Status
of COVID19 in Goa |
08.04.2020 |
Due
date for power bill payment |
07.04.2020 |
Minutes
of Meeting of State Executive Committee |
07.04.2020 |
Appeal
to seafaring citizens |
06.04.2020 |
Minutes
of Meeting of State Executive Committee |
06.04.2020 |
Postponement
of field work for Phase 1 of Census and NPR updation |
06.04.2020 |
Goa
to launch GPS based COVID 19 tracker |
05.04.2020 |
Permitting
entry & transportation of eggs & poultry from non-H1N1 affected
areas into North Goa |
05.04.2020 |
Appeal
to passengers of AI 661 to voluntarily report after co-passenger tests
COVID19 positive |
04.04.2020 |
Appeal
to passengers of AI 883 to voluntarily report after co-passenger tests
COVID19 positive |
04.04.2020 |
Minutes
of Meeting of State Executive Committee |
04.04.2020 |
HC
ensures secure access to justice during COVID19 through Video
conferencing |
03.04.2020 |
Advisory
for farmers during COVID19 |
03.04.2020 |
Online
mock test & online classes in Maths Science for Class X students of
govt and govt-aided schools |
02.04.2020 |
Assurance
regarding electricity grid stability on April 5th |
02.04.2020 |
Launch
of telemedicine consultation services |
02.04.2020 |
Status
of COVID19 in the State |
02.04.2020 |
Resolutions
adopted by State Level Bankers Committee |
02.04.2020 |
Additional
rice quota for Ration Card holders |
01.04.2020 |
Status
of COVID19 in the State |
01.04.2020 |
Temporary
movement pass facility online being launched |
01.04.2020 |
Providing
publicity to the appeal to Tablighi Jamaat attendees |
01.04.2020 |
Extension
of approval validity for essential services |
31.03.2020 |
Appeal
to retail and wholesale stores to remain operational during lockdown
period |
31.03.2020 |
Circular
to hotels to take care of guests stranded & staying in their
premises |
31.03.2020 |
Government
to facilitate retail & cooperative stores |
31.03.2020 |
Contact
numbers for public to report hoarding, overpricing, black marketing etc |
31.03.2020 |
Minutes
of Meeting of State Executive on movement & availability of
Essential Goods and services |
31.03.2020 |
Additional
SHGs for lifting quantity of rice |
30.03.2020 |
Instructions
to Sarpanchs Headmen to issue permits to engage migrant labour in work |
30.03.2020 |
Movement
schedule of SBI mobile ATM van |
30.03.2020 |
Govt
approval for additional quota of rice for supplying meals to stranded
labour, tourists etc |
29.03.2020 |
Contact
details of South Goa Control Room |
29.03.2020 |
Fair
price owners to self authenticate on ePOS; additional quota to card
holders under PMGKY |
28.03.2020 |
List
of Tourism Department officials deputed to control rooms |
26.03.2020 |
Special
permission on fast-track basis to manufacture alcohol-based hand
sanitisers |
26.03.2020 |
Advisory
on the prophylactic use of hydroxy-chloroquine |
23.03.2020 |
Order
to maintain skeletal staff in government offices |
22.03.2020 |
Sec
144 imposed in South Goa for closure of all establishments |
22.03.2020 |
Call
for avoiding travel for land owners having to indulge in official work
with Forest Department |
21.03.2020 |
Janta
Curfew |
21.03.2020 |
Minimal
citizen services |
21.03.2020 |
Notification
to regulate all aspects of alcohol used in manufacture of hand
sanitisers |
21.03.2020 |
Regulation
of Transport services |
21.03.2020 |
Sec
144 imposed from 21 Mar onwards in South Goa |
21.03.2020 |
Lifting
of Model Code of Conduct due to postponement of Zilla Panchayat
elections |
20.03.2020 |
Order
notifying total application of Sec 144 in North Goa district |
20.03.2020 |
Order
notifying total application of Sec 144 in South Goa district |
20.03.2020 |
Postponement
of all exams for Std 9 to 12 |
20.03.2020 |
Postponement
of Std.12 exams conducted by Goa Board |
20.03.2020 |
Sec
144 imposed to prevent spreading of rumours & misinformation |
20.03.2020 |
Closure
of Bazaars, Pubs, Coaching classes, and shopping malls |
19.03.2020 |
Government
order on Temporary lockdown |
19.03.2020 |
Notice
of closure of Goa Museum |
18.03.2020 |
Advisory
on Social Distancing Measure |
17.03.2020 |
Cancellation
of all exams of up to Class 8 |
17.03.2020 |
General
health & safety compliance directives |
17.03.2020 |
General
health & safety compliance directives to all departments of
Secretariat |
17.03.2020 |
Guidelines
on use of Masks by Public |
17.03.2020 |
Appeal
to citizens to avoid visiting court complexes |
16.03.2020 |
Closure
of all Wildlife Sanctuaries, National Parks, and Bondla Zoo |
16.03.2020 |
directives
regarding functioning of courts in South Goa district |
16.03.2020 |
Closure
of Goa University and all colleges |
15.03.2020 |
Notification
asking Administrative Staff & Faculty of colleges & Goa university to continue coming in to work |
15.03.2020 |
Closure
of gyms, cinema halls, etc |
14.03.2020 |
Extension
of validity of travel permits for serving animals in North Goa |
14.03.2020 |
Suspension
of classes except exams in all Govt-aided Unaided schools |
14.03.2020 |
Suspension
of classes in all institutions under Directorate of Technical Education |
14.03.2020 |
Declaration
of Corona and H1N1 as Notified diseases |
13.03.2020 |