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Order regarding resumption of hearing of cases through physical mode
Dated 24.03.2022
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Order regarding withdrawl of order and strict compliance of COVID-19 protocol
Dated 10.03.2022
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Order regarding partial modification
Dated 15.02.2022
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Order regarding Honourable Benches holding Court through Physical Hearing w.e.f. 14.02.2022
Dated 11.02.2022
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List of officials attached with the Honourable High Court for conducting court proceedings through Video Conferencing
Dated 08.02.2022
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Order regarding attendance of officers or officials or staff w.e.f. 08.02.2022. Dated 07.02.2022
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List of officials attached with the Honourable High Court for conducting court proceedings through Video Conferencing,
Dated 03.02.2022
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Order regarding mentioning, filing and listing of cases w.e.f. 31.1.2022
Dated 30.01.2022
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Order regarding attendance of officers, officials, staff
Dated 19.01.2022
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Order regarding adjournment of cases w.e.f. 18.01.2022. Dated 17.01.2022
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Order Regarding Mentioning, Filing and Listing of Cases w.e.f. 17.01.2022 in High Court,
Dated 15.01.2022
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Order regarding partial modification of Order No. 126,
Dated 12.01.2022
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Order regarding computation of period of limitation in filing the cases
Dated 11.01.2022
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Order Regarding Hearing of Cases Through Virtual Mode only w.e.f. 05.01.2022. Dated 03.01.2022
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Order Regarding Adjournment of Cases w.e.f. 25.12.2021, Dated 23.12.2021
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Order Regarding Honourable Benches holding Court through Physical Hearing w.e.f. 20.12.2021 to 24.12.2021. Dated 17.12.2021
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Order Regarding Computation of Period of Limitation in Filing the Cases. Dated 15.12.2021
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List of Officials Attached With the Honourable High Court for conducting court proceedings through Video Conferencing. Dated 13.12.2021
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Order Regarding Honourable benches holding court through physical hearing w.e.f. 13.12.2021 to 17.12.2021 dated 10.12.2021
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Order Regarding Honourable Benches holding Court through Physical Hearing w.e.f. 06.12.2021 to 10.12.2021. Dated 03.12.2021
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Order Regarding adjournment of Cases w.e.f. 01.12.2021. Dated 29.11.2021
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Order Regarding Honourable Benches holding Court through Physical Hearing w.e.f. 22.11.2021 to 26.11.2021. Dated 26.11.2021
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Order Regarding Honourable Benches holding Court through Physical Hearing w.e.f. 22.11.2021 to 26.11.2021. Dated 18.11.2021
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Order Regarding Honourable Benches holding Court through Physical Hearing w.e.f. 15.11.2021 to 18.11.2021. Dated 12.11.2021
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Order Regarding Honourable Benches Holding Court through Physical Hearing w.e.f. 08.11.2021 to 12.11.2021. Dated 03.11.2021
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Order Regarding Honourable Regarding Adjournment of Cases w.e.f. 30.10.2021 - 29.10.2021
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Order Regarding Honourable Benches Holding Court through Physical Hearing w.e.f. 01.11.2021 to 03.11.2021. Dated 29.10.2021
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Order Regarding Honourable Benches Holding Court Through Physical Hearing, Dated 23.10.2021
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Order Regarding Honorable Benches holding Court through Physical Hearing w.e.f. 11.10.2021 to 14.10.2021. Dated 08.10.2021
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Order Regarding Honorable Benches holding court through physical hearing w.e.f. 04.10.2021 to 08.10.2021. Dated 30.09.2021
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Order Regarding Holding of Courts on 27.09.2021 Through Virtual, Video Conference Mode Only, Dated 26.09.2021
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Order Regarding Honorable Benches holding Court Through Physical Hearing w.e.f. 20.09.2021 to 24.09.2021. Dated 17.09.2021
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Order Regarding Hearing of Cases through Hybrid Mode in the Courts nominated for Physical Hearing, Dated 14.09.2021
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Order Regarding adjournment of Cases w.e.f. 01.09.2021. Dated 27.08.2021
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List of Officials Attached with the Honorable High Court for Conducting Court Proceedings Through Video Conferencing, Dated 10.08.2021
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Order No. 89.RG.Spl.Misc. regarding limitation of cases, Dated 14.07.2021
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Order Regarding Adjournment and Listing of Cases during COVID 19, Dated 31.07.2020
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Clarification regarding limitation for filing cases Dated 09.07.2020
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Ordinary filing of Civil Writ Petition-CWP Dated 08.07.2020
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Ordinary Filing of Cases in this High Court, Dated 12.06.2020
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Filing of Non-Urgent cases in District Courts, Dated 10.06.2020
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Sealed Quotations are invited for purchase of face mask and gloves Dated 29.05.2020
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Clarification Order Dated 13.05.2020
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Standard Procedure for E-Filing Dated 13.05.2020
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Order dated 23.03.2020
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Order Regarding listing of matters Dated 22.03.2020
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District Magistrate Advisory, Dated 17.03.2020