Committee for Distribution of Tocilizumab |
05.06.2021 |
State Covid Support
Scheme |
27.05.2021 |
Extension the Regulation of the Haryana Epidemic Disease COVID-19 Regulations, 2020 till 31st March, 2022 in Continuation of Previous Regulation |
09.04.2021 |
Regarding
Breach of personal information of COVID19 Positive Cases |
20.04.2021 |
Extension
the Regulation of the Haryana Epidemic Disease COVID-19 Regulations, 2020
till 31st March, 2022 in continuation of previous regulation |
09.04.2021 |
FAQs for Healthcare Workers and Front line workers |
01.04.2021 |
Citizen Registration and Appointment for Vaccination - User
Manual |
27.02.2021 |
Final COVID-19 Sero Survey in Haryana Round-II Booklet |
28.10.2020 |
Order dated 26.06.2020 regarding adjournment of cases of this High Court |
26.06.2020 |
Bulletin on Corona Virus
Haryana |
08.06.2020 |
Haryana
Government has issued Standard Operating Procedures for ensuring social
distancing in the market area |
03.06.2020 |
Haryana
Government has launched a dedicated portal, Haryana Udhyam Sahyog to
enable MSMEs in the state to take maximum benefits under the Atmanirbhar
Bharat Abhiyan economic package |
03.06.2020 |
Haryana
Government has issued guidelines regarding taxi, cab aggregators, maxi cab
and auto rickshaws |
02.06.2020 |
Extension
of lockdown in the containment zones until June 30 and lockdown
relaxations in other parts of the state |
31.05.2020 |
Haryana
School Education Department has issued guidelines related to fees charged
by private schools during COVID-19 |
23.05.2020 |
Relief
measures for industrial and commercial establishments |
15.05.2020 |
Haryana
Government has issued guidelines to take preventive measures to contain
the spread of COVID-19 for protection and safety of persons with
Disabilities |
09.05.2020 |
Haryana
Cabinet approved certain changes in the Excise Policy of the year 2020-21 |
05.05.2020 |
State
Government offices located in Haryana as well as at Chandigarh will be
reopened with 100 percent attendance of Group A and B officers and 33
percent of Group-C and D employees |
05.05.2020 |
Rules
issued under Factories Act, 1948 increasing the work hours of the
labourers to twelve hours until June 30, 2020 |
29.04.2020 |
Haryana Government has appointed nodal officers at the state and
district level to ensure the safety of medical professionals and frontline
workers |
26.04.2020 |
Haryana Vidhan Sabha Control Room For
COVID19 Relief Measures |
24.04.2020 |
Haryana government has directed that for now, private schools should
only charge tuition fees on per month basis from students |
24.04.2020 |
Appointment of Nodal Officers at District Level to redress any safety
issue on the functioning of medical professionals |
23.04.2020 |
Implementation
of consolidated revised guidelines for containment of COVID19 issued by
MHA |
22.04.2020 |
Finance Department has devised a website or web based URL to help the
people to visit bank branches during the time-slot as per their
convenience |
21.04.2020 |
Mode of payment for treatment of
COVID19 patients in COVID hospitals
in Haryana |
20.04.2020 |
Clarification regarding the implementation of consolidated revised
guidelines with regard to industry and other establishments |
19.04.2020 |
Downloading and using the Aarogya Setu Mobile Application by all State
Employees to fight against COVID19 |
19.04.2020 |
Haryana Government has decided to
Re-employ the retired government
doctors below the age of 69 years on contractual basis for one year
against vacant posts |
19.04.2020 |
Haryana Government has issued consolidated revised guidelines to carry
out the delivery of public services namely Registration of Instruments |
19.04.2020 |
Regarding Comprehensive Guidance note for enabling delivery of
essential health services based on GOI guidelines |
17.04.2020 |
The Chief Minister has given his approval for immediate procurement of
additional logistic items and equipments worth over Rs 72.32 crores for COVID19 |
17.04.2020 |
Government has decided to further extend the temporary closure of the
toll collection or fee at 15 toll points till May 3, 2020 |
17.04.2020 |
Revised Guidelines for Dialysis of
COVID19 patients |
16.04.2020 |
Health
Department teams will visit every house for the screening of each person
and if symptoms of COVID19 are found, then their sample will be taken for
testing |
16.04.2020 |
Issuance
of Distress Ration Token to the needy and distressed people in the State
during the lockdown |
15.04.2020 |
Government has accorded approval for filling up 32 posts of different
categories on contractual basis in 21 district hospitals |
15.04.2020 |
Lockdown
extension until May 3 |
14.04.2020 |
Haryana Government has granted approval to release an amount of Rs 5.18
crore for sanitization of 2,588 panchayats across the state |
10.04.2020 |
To ensure strict compliance of lockdown measures and to not allow any
social or religious gathering or procession |
10.04.2020 |
Government has directed all the Departments and PSUs not to levy any
penalty on various types of dues till April 30 |
09.04.2020 |
Haryana Government has set up a 24x7
Toll free helpline facility for
procurement during Rabi Season-2020 |
09.04.2020 |
Haryana Government launched a 24x7 helpline for the students to cope up
with stress and other mental issues |
09.04.2020 |
Haryana government to double the salary of doctors, nurses, paramedical
and all other staff working in COVID hospitals |
09.04.2020 |
Protocol for management of Dead Bodies |
08.04.2020 |
Haryana Government has released the First Installment
of Rs 133 Crore
for the Year 2020-21 under MGNREGA |
08.04.2020 |
Preparing Masks in Govt ITIs for prevention from
COVID19 |
08.04.2020 |
Status of disbursement of second weekly installment of Subsistence
Financial assistance to the registered construction workers |
08.04.2020 |
Guidelines regarding essential commodities and Medical Oxygen Supplies |
07.04.2020 |
Authentic Dissemination Of
COVID19 Status |
07.04.2020 |
Fixing Roles and Responsibilities of different stakeholders in
COVID19
Dead Body Management |
07.04.2020 |
Haryana Government has constituted special teams to keep a check on
black marketing, hoarding, and price inflation of essential commodities |
07.04.2020 |
Verification of workers for disbursal of
COVID19 subsistence financial
assistance who have enrolled on unorganized labour portal |
07.04.2020 |
The government has directed the nodal officers to start psychiatric
counselling for the people through telemedicine |
06.04.2020 |
Haryana Government has approved an amount Rs 20,000 for Sanitization
Activities in villages amid COVID19 |
06.04.2020 |
Instructions regarding prevention of spread of infection of
COVID19
during the festivals in near future |
06.04.2020 |
Uploading of Instructions or Advisories or Notifications or Office
Orders issued by State Government or Government of India on COVID19 Web
Portal |
06.04.2020 |
Constitution of Micro Level Structure or Administrative Unit at every
district for management COVID19 related activities |
06.04.2020 |
List of Nodal officers deputed for uploading Government Instructions on
COVID webportal haraadesh.nic.in |
06.04.2020 |
The District Administrations are authorized to make arrangements of
food and accommodation free of cost for medical staff in the tourism
centers |
05.04.2020 |
The Government has allocated Special Funds of Rs. 288.92 Crore to 87
Municipalities |
05.04.2020 |
School students from Class 1 to Class 8 will be promoted to the next
class without examination |
05.04.2020 |
The Government has announced that Shaheed Hasan Khan Mewati Government
Medical College will now be an exclusive COVID19 hospital |
04.04.2020 |
The State Government released 169 Crore to ten sugar mills of the State
for paying the dues of the farmers of the sugarcane crop |
04.04.2020 |
Several State and District level teams constituted to nip those
involved in spreading sensationalism and misinformation through social
media |
03.04.2020 |
Chief Minister announced relief for Industrialist, Businessmen, and
others using big power connections |
03.04.2020 |
Chief Secretary directed officers to ensure adequate supply of
essential commodities and essential medical equipment in all districts |
03.04.2020 |
Government has deputed officers in the districts for planning,
coordination and monitoring the implementation of all activities |
03.04.2020 |
Haryana Government bans private schools from collecting fees during the
lockdown |
03.04.2020 |
The Government has decided to roll-out Telemedicine services in the
State from today onwards |
02.04.2020 |
Government is considering taking the services of AYUSH doctors also to
ensure uninterrupted quality health care services |
02.04.2020 |
HCS
has urged the bankers to remain open in every district so that the
beneficiaries covered under various schemes can easily withdraw their
money |
02.04.2020 |
Postponement of the last date of online submission of forms for
admission in schools |
01.04.2020 |
Staff working in private hospitals will also get enhanced ex gratia
compensation available for those working in government sector |
01.04.2020 |
Counseling of migrants living in the Relief Camps |
01.04.2020 |
Decision to close all the universities and colleges in the state coming
till April 14 and students will be given online education |
01.04.2020 |
HCS directing the Crisis Coordination Committee regarding various steps
to be taken related to migrants, volunteers etc |
31.03.2020 |
In order to provide facilities of food and shelter to migrant
labourers, 467 relief camps have been set up with a capacity of 70,000
people |
31.03.2020 |
Steps taken by Urban Local bodies department for prevention of
coronavirus |
31.03.2020 |
Various steps taken by State government since the time countrywide
lockdown was announced |
31.03.2020 |
Directions regarding the procurement of Rabi crop yields in the State
Mandis and arrangements for workers engaged |
30.03.2020 |
Extension in service of Group A, B, C and D employees for a period of
one month who were retiring on March 31, 2020 |
30.03.2020 |
The Government has designated three private laboratories in Gurugram
district for COVID19 testing in the State |
30.03.2020 |
CM directed the Deputy Commissioners to completely seal the Inter and
Intra State borders |
29.03.2020 |
District-wise deputation of senior officers for monitoring the
situation |
29.03.2020 |
Appointment of trained personnel, including Doctors and Technical staff
for Government and Government aided medical colleges |
28.03.2020 |
Media Bulletin regarding the Detailed status of Surveillance Activity
for COVID19 as on 28th March, 2020 |
28.03.2020 |
Appointment of Nodal Officers for monitoring of Lockdown |
27.03.2020 |
Duties of officials in Control Room |
27.03.2020 |
Providing food and shelter to the migrant labourers and the homeless in
temporary community shelters |
27.03.2020 |
Various steps being taken by the Power and Jail department during the
lockdown |
27.03.2020 |
Various steps being taken by the government during the lockdown |
26.03.2020 |
Extension in service to medical and
para-medical staff and those
engaged in essential services who are retiring this month |
25.03.2020 |
Reducing the pressure on jails by issuing the special paroles and bails |
25.03.2020 |
The State government has launched
COVID Sangharsh Senani' for
volunteers |
23.03.2020 |
Directions in respect of work from Home for all government employees
till 31st March or till further orders |
23.03.2020 |
Fixation of Package rates of
COVID19 treatment in private medical
colleges and Hospitals |
23.03.2020 |
Advisory to the owners of the Private Establishments for not
terminating the services of their employees or reduce their wages |
23.03.2020 |
Order Extending the Lockdown to all districts of Haryana from Mar 23 to
31 |
23.03.2020 |
Setting
Up “Haryana COVID Relief Fund” for providing assistance to all those
who are economically affected by the present situation |
23.03.2020 |
Special Financial Package To Help Those Living Below Poverty Line (BPL)
And People Of Low Income Groups |
23.03.2020 |
All Employees working from home shall also undertake work of raising
awareness of COVID19 through Social Media |
22.03.2020 |
Lockdown in the revenue districts of Gurugram, Faridabad, Sonipat,
Panipat, Jhajjar, Rohtak, Panchkula from Mar 22 to 31 |
22.03.2020 |
Preventive Measures Government employees to contain
COVID19 |
22.03.2020 |
Directions for hospitals issued under
The Haryana Epidemic Disease, COVID19 regulations 2020 |
21.03.2020 |
Further Guidelines to the Management of Factories or Establishments |
21.03.2020 |
Directions for Public, Private companies, Restaurants, Transport
Department |
20.03.2020 |
Online Education for students during closure of institutions |
20.03.2020 |
Order on Restriction of public dealings by Government Departments |
20.03.2020 |
Work from home for vulnerable employees |
20.03.2020 |
Roles
and responsibilities of various departments |
19.03.2020 |
Guidelines to the Management of Factories or Establishments |
17.03.2020 |
Advisory for all Government offices of all Departments to prevent
spread of COVID19 |
16.03.2020 |
Advisory for all Government offices of all Departments to prevent
spread of COVID19 |
15.03.2020 |
Order prohibiting the Mass Gatherings of 200 people or more till 31
March 2020 |
15.03.2020 |
The Haryana Epidemic Disease,
COVID19 Regulations, 2020 notified under
the Epidemic Diseases Act, 1897 |
11.03.2020 |
Final report Sero Surveycr in Haryana |
|
Guidelines for Delivery of Mental Mental Health care Services during the COVID-19 |
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