JAMMU KASHMIR

• Preventive measures to contain spread of Covid-19. Dated 23.07.2022

• Order regarding Resumption of physical hearing of cases, Dated 10.03.2022

• Order regarding Resumption of physical hearing of cases, Dated 09.02.2022

• Order Regarding Directions for hearing or filing of cases in the High Court and Subordinate Courts, Dated 28.01.2022

• Order Regarding Directions for hearing, filing of cases in the High Court and Subordinate Courts, Dated 12.01.2022

• Notification regarding COVID-19 vaccination drive for the members of the J&K High Court Bar Association, Jammu who fall within the age group 18-44, Dated 18.08.2021

• Order Regarding Resumption of Physical Hearing of Cases, Dated 30.07.2021

• Order Regarding Annual Darbar Move of High Court Main from Srinagar to Jammu for the Winter Season, Dated 12.10.2020

• Order Regarding Consideration the latest SOPs and Guidelines, Dated 12.10.2020

• Order Regarding Circular No. 6 RG, Dated 30.09.2020

• Order Regarding Circular No. 6 RG dated 11-07-2020 Read with order No. 183 dated 16-08- 2020 shall Remain in Force till 30th of September, Dated 20.09.2020

• Order Regarding High Court Premises in Jammu Wing of the High Court of J&K has to Remain Closed for two days for Sanitization Purpose Dated 16.09.2020

• Order Regarding Extended to Courts located in areas of Jammu District till 20-09-2020, Dated 10.09.2020

• Order Regarding High Court Premises in Jammu wing of the High Court of J&K has to remain closed for two days for sanitization purpose, Dated 03.09.2020

• Order Regarding to Prevent Spread of Covid-19 infection cases in RED Zone areas, Dated 01.09.2020

• Order Regarding to Prevent Spread of Covid 19 infection cases in RED Zone areas, Dated 16.08.2020

• Order Regarding to Prevent Spread of Covid-19, Dated 03.08.2020

• Direction to the Courts located in Red Zone, Dated 11.07.2020

• Circular Regarding Additional directions in continuation to earlier circulars directions issued by the High Court of Jammu and Kashmir to Contain the Spread of COVID19, Dated 06.06.2020

• Notice in Continuation of Previous Notices Pertaining to the Containment of Spread of COVID in Court Premises Dated 06.06.2020

• Order Regarding Cancellation of this year's Summer Vacation, Dated 01.06.2020

• Preventive Measures to Avoid Spread of COVID19 Dated 31.05.2020

• Preventive Measures to Contain Spread of CORONA Virus Dated 31.05.2020

• Directions to the High Court Registry Dated 30.05.2020

• Directions to the High Court Registry Dated 28.05.2020

• Functioning of district courts Dated 28.05.2020

• Sanitization of Court Buildings and Premises Dated 28.05.2020

• Directions to the High Court Registry Dated 28.05.2020

• Sanitization of Court Buildings and Premises Dated 28.05.2020

• Preventive Measures to Contain Spread of Corona Virus (COVID19) Dated 20.05.2020

• Preventive Measures to Contain Spread of Corona Virus (COVID19) Dated 17.05.2020

• Preventive Measures to Contain Spread of Corona Virus (COVID19) Dated 03.05.2020

• Order Dated 15.04.2020

• Order Dated 14.04.2020

• Order Dated 14.04.2020

• Notification Dated 05.04.2020

• Order Dated 04.04.2020

• Notice Dated 02.04.2020

• Notification Dated 02.04.2020

• Circular Dated 29.03.2020

• High Court of Jammu and Kashmir- Circular (10/Gs)

• High Court of Jammu and Kashmir- Circular (11/Gs)