Jharkhand

JHARKHAND

Change in time of Religious Procession	08.04.2022
Home, Prison & Disaster Management Department	30.03.2022
State directive for all the Departments of Government of Jharkhand and all the District Administrations	01.02.2022
Home, Prison & Disaster Management Department	15.01.2022
Home, Prison & Disaster Management Dept	03.01.2022
Home, Prison & Disaster Management Dept Covid 90	02.11.2021
Home, Prison & Disaster Management Dept Covid_89	17.09.2021
Transport Dept Covid_88	02.08.2021
State Directive for Obtaining Different Precaution During Movement of Interstate & Intrastate Buses and Other Vehicle	01.08.2021
Home, Prison & Disaster Management Dept Covid_87	31.07.2021
Transport Dept Covid_85	02.07.2021
Transport Dept Covid_86	02.07.2021
Home, Prison & Disaster Management Dept Covid_84	01.07.2021
Notice for permission of Intrastate bus service and prohibition of Interstate bus service from 6 AM	01.07.2021
Home, Prison & Disaster Management Dept Covid_83	24.06.2021
Home, Prison & Disaster Management Dept Covid_82	16.06.2021
Transport Dept Covid_81	16.06.2021
Transport Dept Covid_79	10.06.2021
Transport Dept Covid_80	10.06.2021
Home, Prison & Disaster Management Dept Covid_78	09.06.2021
Transport Dept Covid_76	04.06.2021
Transport Dept Covid_77	04.06.2021
Home, Prison & Disaster Management Dept Covid_75	03.06.2021
Transport Dept Covid_73	26.05.2021
Transport Dept Covid_74	26.05.2021
Home, Prison & Disaster Management Dept Covid_72	25.05.2021
Transport Dept Covid_71	16.05.2021
Transport Dept Covid_69	15.05.2021
Transport Dept Covid_70	15.05.2021
Home, Prison & Disaster Management Dept Covid_68	13.05.2021
Home, Prison & Disaster Management Dept Covid_66	05.05.2021
Home, Prison & Disaster Management Dept Covid_67	05.05.2021
Home, Prison & Disaster Management Dept Covid_65	03.05.2021
Home, Prison & Disaster Management Dept Covid_64	29.04.2021
Personnel Dept Covid_63	23.04.2021
Home, Prison & Disaster Management Dept Covid_62	21.04.2021
Health Dept Covid_61	19.04.2021
Home, Prison & Disaster Management Dept Covid_60	19.04.2021
Home, Prison & Disaster Management Dept Covid_59	14.04.2021
Personnel Dept Covid_57	14.04.2021
Personnel Dept Covid_58	14.04.2021
Home, Prison & Disaster Management Dept Covid_56	10.04.2021
Home, Prison & Disaster Management Dept Covid_55	06.04.2021
Home, Prison & Disaster Management Dept Covid_54	27.03.2021
Home, Prison & Disaster Management Dept Covid_53	24.02.2021
Letter No. 5257- Guidelines for Covid-19	16.10.2020
Covid 19 Guidelines for Durga Puja	01.10.2020
Guidelines to be Followed During Durga Puja- Dussehra (Annexure)	01.10.2020
Functioning of government offices from April 20, 2020	18.04.2020
Using postal service for doorstep delivery	17.04.2020
App for providing financial aid to migrant workers	16.04.2020
Necessary measures for possible return of migrant workers to the state post 3rd May	16.04.2020
Cabinet sub-committee to monitor actions taken to prevent the spread of COVID19	14.04.2020
Suraksha COVID19 app being used to track quarantined people	08.04.2020
Information on COVID19 situation in Jharkhand	07.04.2020
Appointment of nodal officer to handle public grievances received in CPGRAMS	04.04.2020
Setting up a call centre in Delhi for helping people stranded during lockdown	03.04.2020
Citizen manual for E-Pass application for vehicles during lockdown	03.04.2020
Advance ration for two months to be provided to all ration card holders	25.03.2020
Order establishing a state level control room	24.03.2020
Order regarding constitution of coordination committees at state, district, block, and panchayat levels	23.03.2020
Order enforcing complete lockdown upto March 31, essential services specified including banks, telecom, food	22.03.2020
Directions issued to operationalise all Dal Bhaat Kendra, ensure home delivery of food for kids from Anganwadi centres	22.03.2020
Additional orders to the government offices in relation to circular on March 19	20.03.2020
Allocation of Rs 50 lakh to each district by the Disaster Management Department amounting to Rs 12 crore in view of COVID19 outbreak	20.03.2020
Circular to the government offices on preventive measures against COVID19	19.03.2020
Directions to district administration regarding measures as per the Jharkhand State Epidemic Disease (COVID19) Regulation, 2020	16.03.2020
The Jharkhand State Epidemic Disease (COVID19) Regulation, 2020 notified under the Epidemic Disease Act, 1897	16.03.2020
Press release regarding shutting down educational institutions including schools, colleges, and universities till April 14, examinations and evaluations to continue	16.03.2020
Suspension of biometric attendance in government offices	11.03.2020