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High Court notice
Dated 09.02.2022
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Modified SOP for the District Judiciary w.e.f. 07.02.2022.
Dated 04.02.2022
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SOP for Principal bench at bengaluru w.e.f. 07.02.2022.
Dated 03.02.2022
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Addendum to the new Standard Operating Procedure
Dated 19.01.2022
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High Court Circular regarding Extension of Limitation
Dated 19.01.2022
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Notification of High Court,
Dated 14.01.2022
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SOP for Principal Bench at
Bengaluru, Benches at Dharwad and Kalaburagi w.e.f. 05.01.2022, Dated 14.01.2022
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Standard
Operating Procedure for the District and Trial Courts w.e.f. 17.01.2022,
Dated 14.01.2022
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High Court Notification - 04.01.2022
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SOP for Principal Bench at Bengaluru w.e.f 05.01.2022 till 14th January - 04.01.2022
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High Court Partial Modified SOP. Dated 18.12.2021
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High Court SOP w.e.f 08.11.2021. Dated 29.10.2021
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New Standard Operating Procedure for Principal Bench at Bengaluru, Benches at Dharwad and Kalaburagi w.e.f. 01 September, 2021 till further orders Dated 28.08.2021
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The Modified Standard Operating Procedure for the District Judiciary w.e.f. 01 September, 2021. Dated 28.08.2021
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Modified SOP for the District Judiciary, Dated 12.08.2021
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Modified SOP for District Judiciary, Dated 30.07.2021
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SOP for the District Judiciary with effect from July 26, 2021. Dated 23.07.2021
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Sitting Day for the Principal Bench on 31.07.2021. Dated 16.07.2021
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High Court notified that 31.07.2021 is declared as Sitting day for Principal Bench and Benches at Dharwad & Kalaburagi, Dated 16.07.2021
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SOP Notification for District Judiciary, Dated 16.07.2021
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SOP Notification for District Judiciary, Dated 08.07.2021
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SOP Notification for High Court of Karnataka, Dated 08.07.2021
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Circular for Court Staff in Quarantine, Dated 10.08.2020
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Notification regarding filing Copy Applications and for receiving the certified copies in the Principal Seat at Madras, Dated 13.07.2020
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Notification regarding filing of cases in the Principal Seat at Madras - Revised Instructions, Dated 13.07.2020
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ADDITIONAL-MEMORANDUM
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Corona Advisory
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COVID-19-Memorandum-Dist Judiciary 15th-March-2020
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COVID-19-Memorandum-HCK-15th-March-2020