KERALA
Biometric Punching Stopped until Further Orders. Dated 13.06.2022
Precautionary Guidelines to curb the rise in cases in High Court, Dated 01.06.2022
Instructions issued regarding functioning of High Court, Dated 16.02.2022
Guidelines for VC Appearance in High Court of Kerala with effect from 22.11.2021
Re-starting physical functioning of High Court - Dated 19.11.2021
Change in the time of Sitting of Judges for Video Conferencing, Dated 30.11.2020
Further Instructions -Online procedure for filing and Video Conferencing Reg. Dated 25.06.2020
Advisory on recording and reporting of COVID tests, Dated 24.06.2020
Helpline Service Introduction of e-filing module for Bail Application. Dated 12.06.2020
Modification Direction to Standing Councels for furnishing their e-mail IDs. Dated 12.06.2020
Introduction of e-filing module for Bail Application instructions-Modification Reg. Dated 11.06.2020
Introduction of e-filing module for Bail Application instructions Reg. Dated 10.06.2020
Guidelines to anonymize data collected by the State with respect to Covid-19