SOP for physical heraing Dated 11.02.2022
Guidelines regarding COVID 19 Virus Infection Dated 07.01.2022
Guidelines regarding COVID 19 Virus Infection Dated 06.01.2022
Order Regarding the Implementation of Chief Minister's Covid-19 Special Grace Scheme, Dated 28.12.2021
Standard Operating Procedure (for physical hearing of the cases) for High Court of Madhya Pradesh, in supersession of earlier S.O.P. dated 22-09-2021. Dated 23.10.2021
Programme of Special Benches for 20 October 2021 (for Hybrid System of Physical or Virtual Hearing of the Cases) Dated 08.10.2021
Notification Regarding Discontinuation of Video Conferencing and E-Filing Guidelines (in view of exigency caused by COVID-19) dated 15-16.04.2020. Dated 05.10.2021
Standard Operating Procedure for hybrid system of Physical or Virtual hearing of the cases, Dated 22.09.2021
Standard Operating Procedure for Hybrid System of Physical and Virtual Hearing of the Cases for High Court of Madhya Pradesh, Dated 05.08.2021
Standard Operating Procedure for Hybrid System of Physical or Virtual Hearing of the Cases, Dated 20.07.2021
SOP for Virtual Hearing of High Court, Dated 24.04.2021
Non-functioning of Single Benches from 25-01-2021 to 29-01-2021 at Principal Seat, Jabalpur, Dated, 25.01.2021
Circular No. A-113 Dated 15.01.2021 Standard Operating Procedure (SOP) for Regular Physical Functioning in the Subordinate Courts Including Family Courts, Dated 15.01.2021
Circular No. A-114 Dated 15.01.2021 Direction for Functioning of District Court, Indore, Dated 15.01.2021
List of Cases for Physical Hearing Dated 12.01.2021
Circular Dated 09.01.2021 along with SOP dated 20.11.2020 (Direction for functioning of High Court), Dated 09.01.2021
In continuation of Circular Dated 11.12.2020, the regular limited physical physical functioning in the subordinate courts, Dated 09.01.2021
Special Benches Programme at Principal Seat, Jabalpur, for 08.01.2021
Notice for hearing through Video Conferencing, Dated 20.07.2020
Directions regarding functioning of the High Court as well as the District Courts or Family Courts in the State of M.P., Dated 17.07.2020
Extension of Enforcement Period of the Circular No.38 dated 30.05.2020 for a further period w.e.f 06.07.2020 to 10.07.2020
Regarding functioning of the High Court as well as the District Courts or Family Courts in State of M.P. with effect from 06.07.2020 till 11.07.2020., Dated 04.07.2020
Extend the enforcement period of Circular no. 38 dated 30.05.2020., Dated 12.06.2020
Precautionary measure to contain the spread of Corona virus, Dated 15.05.2020
Notice, 24.04.2020
Corrigendum, Dated 23.03.2020
Preventive an Remedial Measures for Combating the Impending Threat of COVID-19 in Subordinate Courts
Circular
Circular regarding working hours
Circular
Advisory to Madhya Pradesh District Courts
Circular, Dated 17.03.2020
Notification, Dated 16.03.2020