MEGHALAYA
Circular w.r.t normal functioning of the High Court, Dated 29.01.2022
Circular w.r.t matters to be listed w.e.f 27.01.2022 Dated 19.01.2022
Circular Dated 04.11.2021 w.r.t taking up matters through physical hearing mode w.e.f 08.11.2021.
Circular w.r.t Court(s) Taking up Matters Through Physical Hearing Mode. Dated 12.10.2021
Notice w.r.t Physical Functioning of High Court, Dated 24.09.2021
Circular w.r.t Operation of Courts Subordinate to the High Court w.e.f 16.08.2021. Dated 09.08.2021
Judgment rendered in Suo Moto PIL.6.2021 regarding Covid-19 vaccination, Dated 23.06.2021
Notice regarding functioning of virtual Courts, Dated 06.08.2020
Functioning of High Courts and Subordinate Courts, 30.06.2020
Guidelines for Physical and virtual functioning of the Subordinate Courts, 30.06.2020