Directins in View of the Spike in COVID-19 Variant Cases, Dated 17.06.2022
Notice regarding Functioning of Subordinate Courts in the state of Tamil Nadu and Union Territory of Puducherry with effect from February 7, 2022 Dated 04.02.2022
Notice regarding Functioning of High Court, both at Principal Seat at Madras and Madurai Bench with effect from February 7, 2022 Dated 04.02.2022
Notification Regarding functioning of the Principal Seat of Madras High Court with effect from 03.01.2022. Dated 02.02.2022
Notification Regarding Hearing of Cases will be only Through Physical Mode w.e.f. 03.01.2022. Dated 27.12.2021
Notification Regarding Functioning of the Principal Seat of Madras High Court with effect from 15.11.2021. Dated 09.11.2021
Official Memorandum Regarding Functioning of Subordinate Courts in the State of Tamil Nadu and Union Territory of Puducherry with effect from 15.11.2021. Dated 09.11.2021
Notification regarding Functioning of Principal Seat of Madras High Court with effect from 01.09.2021. Dated 27.08.2021
Revised Sitting Arrangements from 02nd August, 2021, Dated 28.07.2021
Functioning of Principal Seat of Madras High Court with effect from 19. 07.2021. Dated 15.07.2021
Functioning of Subordinate Courts in the State of the Tamil Nadu and Union Territory of Puducherry with effect from 19. 07.2021. Dated 15.07.2021
Sitting Arrangements for the Madurai Bench of Madras High Court from 02.08.2021, Dated 09.07.2021
Sitting Arrangements for the Principal Seat at Madras from 02.08.2021 - 09.07.2021
Standing Order in Madurai Bench of Madras High Court with effect from 02.08.2021 - 09.07.2021
Standing Order in Principal Seat at Madras with effect from 02.08.2021 - 09.07.2021
Official Functioning of Subordinate Courts in the State of Tamil Nadu and Union Territory of Puducherry, Dated 02.07.2021
Court Proceedings Through Video Conferencing w.e.f. 17.08.2020, Dated 12.08.2020
Official Memorandum regarding extension of complete lockdown in Chennai, Kancheepuram, Madurai and Tiruvallur Districts-Suspension of Physical Court hearing till 05.07.2020. Dated 01.07.2020
Functioning of Taluk Level Courts Dated 03.06.2020
Saturdays declared as Working Days for the Registry of the High Court, Dated 02.06.2020
Functioning of Subordinate Courts from 01.06.2020 Dated 30.05.2020
Notification Dated 11.04.2020
COVID19-The Journey has begun Dated 01.04.2020
Circular Dated 23.03.2020
Circular Dated 24.03.2020
Circular regarding restriction on subordinate courts
Notification
Chief Justice Speech Dated20.03.2020
COVID 19 Administrative Directives for High Court
COVID 19 Advisory for Subordinate Courts
Notification - 103/2020
Notification - 57/JUDL/2020