TAMIL NADU

Revenue and Disaster Management G.O. (Ms) No. 75

15.02.2022

Revenue and Disaster Department G.O. (Ms) No. 53

28.01.2022

Revenue and Disaster Management Department G.O. (Ms) No. 30

12.01.2022

Revenue and Disaster Management G.O.(Ms) No. 25

07.01.2022

Hon’ble CM Press Release on Corona Lockdown

05.01.2022

Honble Chief Minister inspected the COVID Care Centre with Oxygen

04.01.2022

Revenue and Disaster Management Department G.O. (Ms) No. 03

03.01.2022

Revenue and Disaster Management Department G.O. (Ms) No. 882

15.12.2021

Revenue And Disaster Management G.O (Ms) No. 831

03.12.2021

Revenue and Disaster Management Department G.O. (MS) No. 753

18.11.2021

Revenue and Disaster Management Department G.O. (Ms) No. 688

28.10.2021

Revenue and Disaster Management Letter No. 30794

22.09.2021

Revenue and Disaster Management GO (MS) No. 522

21.08.2021

Statement of the Honble Chief Minister on extension of lockdown in Tamil Nadu with certain relaxations

20.06.2021

Statement of the Honble Chief Minister on extension of lockdown in Tamil Nadu with certain relaxations

20.06.2021

Extension of Lockdown

11.06.2021

Constitution of High Level Committee under chairmanship of a retired High Court Judge Justice Thiru A.K. Rajan to study the impact of NEET on Medical admission

10.06.2021

Statement of the Honble Chief Minister on Lock Dow

05.06.2021

Certain medical items declared as essential Article and Maximum retail price fixed

04.06.2021

Chief Minister inaugurated a COVID Special Care Centre with 300 beds and oxygen facility at Thanjavur Medical College and Hospital through Video Conference

03.06.2021

Permit the Head of the Departments of Health and Family Welfare Department to travel by Air within the State and to travel other State for effectively handling the Covid -19 situation

03.06.2021

Treatment protocol for patients with Mucormycosis infection

02.06.2021

Treatment protocol for patients with corona virus infection

31.05.2021

Honble CM Statement Lockdown Extension

28.05.2021

On COVID Special Incentive for Press and Media persons, 26.05.2021

26.05.2021

Honble Chief Minister has requested the public to follow the instructions of the Government to contain the spread of COVID-19

24.05.2021

COVID Vaccination for individuals in the age group of 18-44

22.05.2021

Public Health and Preventive Medicine Immunization COVID Vaccination for individuals in the age group of 18-44 Orders Issued

22.05.2021

Statement of the Honble Chief Minister on extension of lockdown in Tamil Nadu

22.05.2021

Chief Minister inaugurated a COVID Special Care Centre with 500 beds and oxygen facility at Salem

20.05.2021

Chief Minister chaired a meeting of Corporate Social Responsibility with the representatives of various industries on Corona Relief operations

19.05.2021

Chief Minister chaired a meeting with voluntary Organisations on Corona Relief activities

19.05.2021

Chief Minister inaugurated the procedure of distributing Remdesivir to Private Hospitals on receiving requests online

19.05.2021

Honble Chief Minister thanked the Honble Union Minister of Commerce and Industry for increased allocation of Remdesivir to Tamil Nadu

16.05.2021

Special arrangements for vaccination of Differently Abled persons

16.05.2021

Lockdown Announcement

15.05.2021

Tamil Nadu COVID-19 Case Management Protocol

14.05.2021

Uniform Rates for Patient Ambulance

14.05.2021

Government incentive for Medical Oxygen Producers

13.05.2021

Text of the D.O. letter addressed by the Honble Chief Minister to the Honble Prime Minister of India

13.05.2021

Announcement of the Honble Chief Minister on compensation and incentive for the Frontline health workers involved in the treatment of COVID-19

12.05.2021

Announcements of the Honble Chief Minister based on the meeting held with Traders Associations

12.05.2021

Appeal from the Honble Chief Minister for contributions to Chief Ministers Public Relief Fund towards relief operations of COVID-19

11.05.2021

Honble Chief Minister nominated Nodal Ministers for Monitoring COVID Control Measures and Strict Enforcement of Lockdown in most Affected Districts

09.05.2021

The restrictions and regulations issued by the Government of Tamil Nadu for the control of COVID19 spread in the State

03.05.2021

Duty allocated to the IAS Officers to coordinate with Tamil Nadu Medical Services Corporation

28.04.2021

Press Release on Lockdown

18.04.2021

Conditional lockdown declared till April 30, 2021

08.04.2021

GO 342 Lockdown extension

08.04.2021

Lock down Extension

08.04.2021

Voting through postal ballot (optional) by Absentee Voters in the Category

07.03.2021

Formation of Co-ordination mechanism at State and District Level on Vaccination Administration for COVID-19

13.01.2021

Consecration of temples permitted with certain conditions from 16.11.2020

13.11.2020

Permission of Bu Service from Tamil Nadu to Karnataka

13.11.2020

Cancellation of some Relaxtion Announced

12.11.2020

Extension of Lockdown

31.10.2020

CM Chaired a Review Meeting on the Progress of Development Schemes and Conatinment of COVID 19 of kancheepuram and Chengalpattu Districts

11.09.2020

CM Chaired a Meeting with

09.09.2020

CM Chaired a Review Meeting on the Progress of Development Schemes and Containment of COVID 19 at District Viluppuram

09.09.2020

Honble Chief Minister chaired a review meeting on the progress of development schemes and containment of COVID-19 at District Collectorate Tiruvannamalai, (Tamil)

09.09.2020

Honble Chief Minister chaired a review meeting on the progress of development schemes and containment of COVID-19 at District Collectorate Viluppuram, (Tamil)

09.09.2020

Certain offences declared as compoundable viz Violation of Quarantine measures Non wearing of mask Spitting in Public Places

08.09.2020

Honble Chief Minister chaired a meeting in connection with containment of COVID-19 strengthening the medical infrastructure and creating continued awareness, (Tamil)

08.09.2020

Chief Minister Chaired a Meeting on the Progressof Development Schemes and Containment of COVID 19 at Tiruvallur

07.09.2020

Honble Chief Minister chaired a review meeting on the progress of development schemes and containment of COVID-19 at District Collectorate Tiruvallur, (Tamil)

07.09.2020

Distribution of free face masks for the family card holders through fair price shops

27.08.2020

Clarification Regarding opening of Clubs and Other Sport Activities with Restrictions

24.08.2020

Reopening of liquor shops in the jurisdiction of Greater Chennai Police Limit from August 18 onwards

16.08.2020

Addendum to Comprehensive Guidelines for COVID-20

13.08.2020

Health and Family Welfare Department Comprehensive Guidelines for COVID-19 Orders Issued Addendum Issued

13.08.2020

Gyms permitted to function with certain conditions

05.08.2020

Incentive Scheme for Vegetable Cultivation

20.07.2020

Tamil Nadu Waqf Board Election Schedule of Dates

17.07.2020

Government and Private buses not to Operate till July 31

13.07.2020

Conditions for IT companies to function with 50% strength in Greater Chennai limits from July 13

10.07.2020

Official Memorandum regarding Functioning of Subordinate Courts in 29 Districts in the State of Tamil Nadu and in the Union Territory of Puducherry Further Instructions

26.06.2020

Official Memorandum regarding Functioning of Taluk Courts at Periyakulam

26.06.2020

Government of Tamil Nadu Order Regarding Extension of Lockdown with Guidelines and Relaxations

31.05.2020

Tamil Nadu APMC Amendment Ordinance 2020

04.06.2020

Transport arrangement for the Students with Disabilities to attend the Public Examination

02.06.2020

Fund allotment for crop protection

29.05.2020

Conditional reopening of Industrial Estates in Chennai from May 25

24.05.2020

Additional financial relief for Archakas, Pujaris and others working in temples

12.05.2020

Solatium from CMPRF to the Police personnel injured in the agitation of migrant workers of Kudankulam Nuclear Power Project

12.05.2020

Free clay and mud for Potters and Agriculturists in the State

06.05.2020

Price hike of TASMAC products

06.05.2020

Providing Sensory Processing and Development Therapy Rehabilitation Kit to children with Autism

06.05.2020

Clarification on revised VAT on fuel

04.05.2020

Guidelines for demarcation of containment zones and List of Containment Zone

04.05.2020

Guidelines for Home Isolation of very mild pre-symptomatic COVID19 cases

04.05.2020

TASMAC shops will be functioning from May 7

04.05.2020

Continuation of lockdown till May 17

03.05.2020

Website details for e-pass

03.05.2020

Facility to register online for NRIs desiring to return to Tamil Nadu

30.04.2020

Online portal for issue of e-pass for movement of persons

30.04.2020

Constitution of a special Investment Promotion Task Force

29.04.2020

Relaxation in curfew in Chennai, Coimbatore and Madurai

29.04.2020

Setting up of Field Support Teams to ensure total management of containment zones

29.04.2020

Approval to Private Laboratory at Chettinad Hospital and Research Institute, Chennai for RT-PCR testing for H1N1

27.04.2020

Freezing of DA of govt employees at current rates till July 2021

27.04.2020

Suspension of periodical surrender of Earned Leave and payment of leave salary

27.04.2020

Statement on free storage in Government Regulated Markets for Agricultural produce

26.04.2020

Supply of Zinc & Multi Vitamin Tablets for the frontline staff on COVID19 duty for developing immunity

26.4.2020

Helpline Numbers for women undergoing domestic violence

26.04.2020

Violators of norms during funeral proceedings to attract legal action

26.04.2020

CM statement on Recruitment of Nurses

25.04.2020

Drug and herbal powder recommended for the frontline staff on Covid19 duty

25.04.2020

Opening of shops selling essential items up to 3 PM on April 25 in lieu of total curfew announced in 5 cities from April 26

25.04.2020

Relief assistance to Match Factory workers affected due to COVID19

25.04.2020

Guidelines for special lockdown between April 26 & April 29 in Chengalpattu District

24.04.2020

Guidelines for special lockdown between April 26 & April 29 in Kancheepuram District

24.04.2020

Guidelines for special lockdown between April 26 & April 29 in Tiruvallur District

24.04.2020

Information on blood donation during COVID19

24.04.2020

Measures and steps being taken to prevent the spread of COVID19 in Tamil Nadu

24.04.2020

Measures taken to facilitate better milk distribution, including home delivery

24.04.2020

Addendum to lockdown order allowing select activities in non containment zones

23.04.2020

Amendment to lockdown order allowing select activities

23.04.2020

Relief Assistance to members of TN Cine Workers Welfare Board

23.04.2020

Token issue dates for free essential commodities for the month of May, 2020 for the Family Card holders

23.04.2020

Protocol Antiobody Tests Hotspots

21.04.2020

Measures Protect Medical Staff

21.04.2020

Expert Committee Continue Restrictions

20.04.2020

Committee Death Audit

20.04.2020

Instructions Feed Animals

17.04.2020

FCI Activities

17.04.2020

Advisory Senior Citizens

16.04.2020

Hotspot Classification District Containment

16.04.2020

Semester Exams Higher Education

16.04.2020

SOP Social Distancing Offices Establishments

16.04.2020

Lockdown Extension

15.04.2020

Action TN Agricultural University

14.04.2020

Corona Food Distribution

13.04.2020

Relief Assistance NGOs Volunteers

13.04.2020

Lockdown Extension

13.04.2020

Strict Action Curfew Violators

12.04.2020

CMRF Utilisation

09.04.2020

IVRS Helpline

09.04.2020

Guidelines Dead Body Management

08.04.2020

Exemption MSMEs COVID19 Manufacturing

08.04.2020

Fever Clinics Pvt Hospitals

08.04.2020

CMRF Contribution CSR

08.04.2020

COVID19 Management Suspect Confirmed Cases

08.04.2020

COVID19 Treatment Protocol

08.04.2020

Withdrawal Continuous Process Industries Permitted

07.04.2020

Details Relief Material Aid Workers

07.04.2020

CM Statement MLALAD COVID

07.04.2020

Concession Agricultural Items

07.04.2020

Concession Subsidy Medical Needs Manufacturers

07.04.2020

Continuous Process Industries Permitted

07.04.2020

Cluster Containment Measures

05.04.2020

Additional Disinfection Procedures Public Places

05.04.2020

Advisory Quarantine Migrant Workers

05.04.2020

Providing Essentials Transgenders

04.04.2020

M.o.M Containment Plan Religious Leaders

04.04.2020

Permission Patients COVID treatment Pvt Hospitals

03.04.2020

Procedure Salary Donation

03.04.2020

Elders Disabled Helplines

03.04.2020

Expert Committee Treatment Protocol

03.04.2020

COVID19 Sample Testing Centres

03.04.2020

Rs.1000 Relief TNPDS

02.04.2020

Special Package Corona Kits

02.04.2020

Designated COVID19 Govt Hospitals

02.04.2020

PCB Extension Operation

01.04.2020

Containment Plan

01.04.2020

Appeal Jamaat Attendees

31.03.2020

Psychosocial Issues Migrants

31.03.2020

Loan Repayment Extension

31.03.2020

Extension Service Medical Professionals

31.03.2020

Guidelines Clinical Mgmt COVID

30.03.2020

Maintenance Allowance Disabled

30.03.2020

CM Statement Precautions

29.03.2020

Exceptions Restrictions

28.03.2020

Special Recruitment

27.03.2020

Special Recruitment Medical Professionals

27.03.2020

CMRF Appeal

27.03.2020

No Timing Restrcitions

26.03.2020

Orders to be followed during Lockdown

25.03.2020

Cash Support Free Commodities for April only

24.03.2020

State-wide Restrictions

23.03.2020

Infection Prevention Control

23.03.2020

Extension of Janta Curfew

23.03.2020

Flowchart for patients

23.03.2020

Flowchart for patients COVID care Facilities

23.03.2020

Clinical Guidelines

22.03.2020

Public Transport Restrictions

22.03.2020

Cancelled Trains

20.03.2020

Case Definition Guidelines

20.03.2020

Clinical Guidelines

20.03.2020

Closure Inter State Borders

20.03.2020

General Advisory

20.03.2020

General Instructions Govt Offices

17.03.2020

Comprehensive Action Plan

16.03.2020

CM Statement Precautions

15.03.2020

COVID19 Regulations 2020

15.03.2020

Preventive Strategies

15.03.2020

Declaration COVID19 Notified Disease

13.03.2020

Actions Taken Precautions for Public

01.02.2020