-
Precautionary Dose on 23.07.2022.
Dated 20.07.2022
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COVID-19 - Functioning of all Subordinate Courts in the State of Telangana in virtual mode till 13.02.2022 and thereafter physical hearing,
Dated 04.02.2022
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COVID-19 - Functioning of High Court for the State of Telangana in virtual mode till 13.02.2022 and therafter physical hearing,
Dated 04.02.2022
-
COVID-19 Pandemic - Republic Day Celebrations in the Subordinate Courts - certain instructions issued
Dated 22.01.2022
-
COVID-19
- Functioning of all Subordinate Courts in the State of Telangana in virtual
mode till 04.02.2022, Dated 17.01.2022
-
COVID-19 - Functioning of High Court for the State of Telangana in virtual mode till 04.02.2022,
Dated 17.01.2022
-
Standard Operating Procedure (SOP) for functioning of the Subordinate Courts in the State,
Dated 17.01.2022
-
Modified instructions regarding hearing of the cases in the High Court in view of COVID 19, Dated 04.01.2022
-
COVID-19 - Certain instructions issued for Functioning of all the Subordinate Courts in the State, Dated 08.12.2021
-
Guidelines for online filing and hearing through video conferencing during COVID-19 lockdown period - Dated 18.11.2021
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COVID-19 - Functioning of all the Subordinate Courts in the State - Modified Instructions, Dated 05.11.2021
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COVID-19 - Hearing of the cases in the High Court - Modified, Dated 05.11.2021
-
Functioning of all the Subordinate Courts in the State - Modified instructions, Dated 08.09.2021
-
COVID-19 Functioning of all the Subordinate Courts in the state Modified instructions, Dated 08.09.2021
-
COVID-19-Functioning of all the Subordinate Courts in the State Modified instructions Issued Reg-Spl. Officers Section, Dated 30.07.2021
-
Functioning of all the Subordinate Courts in the State, Dated 13.07.2021
-
COVID-19-Functioning of all the Subordinate Courts in the State Modified instructions, Dated 13.07.2021
-
High Court of Telangana Continuing the present practice of Virtual hearing of cases by all the Benches in the High Court, Dated 13.07.2021
-
High Court to Function Completely through Virtual Mode, Dated 15.04.2021
-
Standard Operating Procedure for physical or virtual hearing of cases before the Honourable High Court w.e.f. 22.02.2021, Dated 18.02.2021
-
Instructions as to Filing of Cases on 11.01.2021 During the Sankranti Vacation, Dated 08.01.2021
-
Notification regarding physical hearing,
Dated 26.09.2020
-
TSHC Extension of present practice of Virtual and Physical hearing,
Dated 26.09.2020
-
Restriction of CLs, OHs and Special Casual Leaves to the Judicial Officers and Staff members,
Dated 14.09.2020
-
TSHC Casual Leaves to the Judicial Officers in the State and Staff members working in the State Judiciary on proportionate basis from September to December, 2020.
Dated 09.09.2020
-
TSHC
Opening of Physical Courts Partially, Dated 03.09.2020
-
COVID-19 Pandemic-Extension of suspension of regular judicial work in TSHC,
Dated 10.08.2020
-
Independence Day Celebrations on 15.08.2020 in the Subordinate Courts-Certain instructions-Issued-Spl. officer Sec.,
Dated 10.08.2020
-
Notification
regarding COVID-19 Pandemic-Extension of suspension of regular judicial work,
Dated 10.08.2020
-
Modalities for implementation of HC circular dated 27th June, 2020,
Dated 29.06.2020
-
Regarding suspension of judicial work in High court till 20th July, 2020,
Dated 27.06.2020
-
Regarding suspension of judicial work in subordinate courts till 20th July, 2020,
Dated 27.06.2020
-
Treatment of staff of TSHC who are found to be Corona positive,
Dated 27.06.2020
-
User
Manual in view of COVID -19 to be used by the courts in order to prevent
over crowding in the court premises, Dated 20.06.2020
-
Suspension
of work in subordinate courts till 30th June, Dated 13.06.2020
-
Standard
Operating Procedure (SOP) for District Judiciary, Dated 08.06.2020
-
Extension
of suspension of work in subordinate courts till 14th June 2020, Dated
06.06.2020
-
Statement
showing allotment of staff members for virtual courts from 8th June, 2020,
Dated 06.06.2020
-
Suspension
of work in the high court till 28th June, 2020, Dated 06.06.2020
-
Extension
of suspension of work in the subordinate courts in the state of Telangana
till 06.06.2020 Dated 29-05-2020
-
Suspension
of work in High Court of Telangana till 06.06.2020 Dated 29-05-2020
-
Refresher
course for certain district judges Dated 21.05.2020
-
Financial
Assistance to the needy Advocates Dated 20.05.2020
-
Notice
regarding the dress code of the advocates Dated 20.05.2020
-
Modified
guidelines for hearing and e-filing through video conferencing
-
Modified
Guidelines for E-filing Through Video Conferencing During Pandemic Dated
14.05.2020
-
Refresher
course to certain Junior Civil Judges working in the State of Telangana from
18.05.2020 to 20.05.2020
-
Corrigendum
to the notification dated 27.03.2020
-
High
Court Guidelines for Online Filing and Video conferencing 27.03.2020
-
notification-dated
27.0.2020
-
21
Days Lockdown Notice Dated 25.03.2020
-
virtual
courts notification 21.03.2020
-
HIGH
COURT FOR THE STATE OF TELANGANA - Circular
-
HIGH
COURT FOR THE STATE OF TELANGANA - Circular