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Notice with regard to functioning of High Court during
Covid 19 Dated 22.02.2022
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Notice regarding working of Hon. Court at Allahabad and Lucknow Bench in Hybrid Mode w.e.f. 07.02.2022. Dated 05.02.2022
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Notice with regard to Video Conferencing facility to the Advocates for participating in the virtual Court proceedings at Allahabad
Dated 19.01.2022
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Notice for Cisco WebEx Webinar platform for video conferencing at Lucknow
Dated 15.01.2022
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Notice regarding closure of Judicial and Administrative Sections in the High Court of Judicature at Allahabad and Lucknow
Dated 13.01.2022
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Order in Public Interest Litigation No. 564 of 2020 by Hon'ble Division Bench of this Hon'ble Court
Dated 11.01.2022
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Notice for Cisco WebEx Events platform for video conferencing at Lucknow - 15.01.2022
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Notice regarding closure of Judicial and Administrative Sections in the High Court of Judicature at Allahabad and Lucknow - 15.01.2022
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Notice for Cisco WebEx Events platform for video conferencing at Lucknow
Dated 10.01.2022
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Guidelines for movement of Advocates for Lucknow Bench
Dated 09.01.2022
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Functioning of High Court at Allahabad & Lucknow Bench during COVID-19
Dated 09.01.2022
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Notice for Cisco WebEx Events platform for video conferencing at Allahabad in all Courts
Dated 09.01.2022
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Supplementary Modalities & Arrangements of Court at Lucknow w.e.f 04.01.2022. Dated 03.01.2022
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Supplementary Modalities & Arrangements w.e.f 04.01.2022. Dated 03.01.2022
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Functioning of High Court, Allahabad and Lucknow Bench during COVID-19. Dated 03.01.2022
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Notice with regard to functioning of Hon'ble Courts in virtual mode only. Dated 03.01.2022
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Notice for Cisco WebEx Events platform for video conferencing at Allahabad in Court Nos. CJ, 1, 3, 4, 9, 18, 21, 33, 34, 36, 37, 38, 39, 45, 46, 47, 51, 65, 66, 67, 68, 69, 72, 76, 78, 79, 83 and 86. Dated 20.11.2021
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Notice for New Cisco WebEx Events Platform for Video Conferencing at Allahabad in Court Nos. 2, 3, 5, 6, 7, 18, 29, 32, 34, 36, 37, 40, 43, 44, 46, 47, 52 and 88. Dated 21.08.2021
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Notice for New Cisco WebEx Events platform for video conferencing at Allahabad in Court Nos. 2, 3, 6, 29, 30, 32, 34, 36, 37, 39, 40 and 46, Dated 17.07.2021
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Guidelines for functioning of the High Court, Allahabad and its Bench at lucknow during COVID-19, Dated 13.07.2021
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Notice for new Cisco WebEx Events platform for video conferencing at Allahabad in Court Nos. 2, 3, 6, 29, 30, 32, 34, 36, 37, 39, 40 and 46 Dated 13.07.2021
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Notice for new CISCO WebEx Events platform for Video Conferencing at Allahabad, Dated 03.07.2021
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Standard Operating Procedure for Ld. Advocate Party in person for hearing through Video Conferencing, Dated 03.07.2021
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Order of Hon'ble The Chief Justice dated 12.10.2020
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Order regading Hon'ble The Chief Justice, Dated 30.09.2020
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Order of Hon'ble The Chief Justice, Dated 21.08.2020
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Order Regarding Demand to Continue Non Sitting of Courts, Dated 09.08.2020
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Modalities and arrangement for functioning of High Court during Covid-19, Dated 27.07.2020
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Notice to permit physical filing of matters in the court from 3rd June, Dated 31.05.2020
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Appeal To Observe Social Distancing On 22nd March 2020
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Approval Of Resolution Taken By Committees For Prevention Of COVID-19
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Notice For Lockdown In Several Districts To Prevent COVID-19
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Notice Regarding Emergency Response Teams To Contain COVID-19
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Preventive And Remedial Measures For Combatting COVID-19
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High Court, Allahabad - Order
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Subordinate Courts - Order
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High Court of Judicature at Allahabad - NOTIFICATION
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ORDER
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Preventive and remedial measures for combating the impending threat of COVID-19