Notification on recommendations of the Hon’ble Covid Committee about timings of the Court. Dated 27.04.2022
Notification Regarding Lok Adalat Scheduled to be Organized Through Virtual Mode, Dated 06.01.2022
Notification Regarding Extension of Time for V-Court Entries for Virtual Proceedings, Dated 05.01.2022
Notification Regarding Functioning of Hon'ble Court w.e.f 03.01.2022. Dated 01.01.2022
Notification Regarding E-Payment of Court Fees w.e.f 01.12.2021 - Dated 30.11.2021
Notification Regarding Interruption of Virtual Hearing Due to Technical Glitches - Dated 30.11.2021
Notification No R-CB-46-2021 Dated 17.01.2021 Regarding V-Court, Dated 17.01.2021
Notice Dated 05.01.2021 for E-Mentioning of Cases, Dated 05.01.2021
List of Benches Which Will Function from 01.12.2020 to 04.12.2020 through Video Conferencing, Dated 26.11.2020
Notification Regarding Extension of lockdown in the containment zones up to 31st August, 2020, Dated 30.07.2020
Notification Regarding Modalities and Functioning of Calcutta High Court, Dated 23.07.2020
Notification Regarding Virtual lok Adalat, Dated 21.07.2020
Notification Regarding Rescheduling of the courts in view of Lockdown, Dated 20.07.2020
Notification Regarding Filling of extreme urgent matters, Dated 20.07.2020
Notification Dated 15.03.2020