Case Laws by selecting Bench
Select bench from the drop-down under – “Select Bench” i.e. Single bench/Division Bench/ Three Judge Bench or Bench of Five or more judges ;
Select Court from the drop-down under – “Select Court”;
Select Subject from the drop-down under – “Select Subject”;
AND/OR
You may enter name of judge in full or part
Select Bench:
Single Bench
Division Bench
Three Judge Bench
Bench of five and more Judges
Select Court:
Allahabad High Court
Andhra Pradesh High Court
Bombay High Court
Calcutta High Court
Chhattisgarh High Court
Delhi High Court
Gauhati High Court
Gujarat High Court
Himachal Pradesh High Court
Jammu & Kashmir and Ladakh High Court
Jharkhand High Court
Karnataka High Court
Kerala High Court
Madhya Pradesh High Court
Madras High Court
Manipur High Court
Meghalya High Court
Orissa High Court
Patna High Court
Punjab And Haryana High Court
Rajasthan High Court
Sikkim High Court
Supreme Court
Telangana High Court
Tripura High Court
Uttarakhand High Court
Select Subject
:
ALL Subjects
Administrative
Arbitration
Banking
Capital Market
Civil
Commercial
Company
Constitution
Consumer
Contempt of Court
Contract
Criminal
Customs
Cyber Laws
Decentralization
Defence
Direct Taxation
Education
Election
Electricity
Environment
Excise
Family
FEMA
FERA
Food Adulteration
Goods and Services Tax
Human Rights
Insolvency
Insurance
Intellectual Property Rights
Labour and Industrial
Land Acquisition
Law of Evidence
Law of Medicine
Limitation
Marine Laws
Media and Communication
Mines and Minerals
Miscellaneous
Motor Vehicles
MRTP/ Competition Laws
Municipal Tax
Narcotics
Other Taxes
Power and Energy
Property
Right to Information
Sales Tax/Vat
Service
Service Tax
SICA
Tenancy
Tort
Trusts and Societies
Enter Judge Name: