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  SUPREME COURT
 
  HIGH COURTS
 
  TRIBUNALS & COMMISSIONS
 
  BARE ACTS
 
  NOTIFICATIONS & CIRCULARS
 
  BILLS IN PARLIAMENT & ORDINANCES
 
  FORMS
 
  COMMITTEE REPORTS
 
  DRAFTS AGREEMENTS & DEEDS
 
  WTO
 
  ANTI DUMPING
 
  ARBITRATION
 
  CYBER / IT LAWS
 
  INTELLECTUAL POPERTY LAWS
 
  FOREX & BANKING
 
  CAPITAL MARKET
 
  LABOUR & EMPLOYMENT LAWS
 
  CORPORATE LAWS
 
  DIRECT TAXATION
 
  INDIRECT TAXATION
 
  VAT
 
  FOREIGN TRADE POLICY & PROCEDURES
 
  INDIAN INDUSTRIAL POLICY & PROCEDURES
 
  HUMAN RIGHTS
 
  ENVIRONMENT
 
  MEDIA AND COMMUNICATION LAWS
 
  COMPLEMENTARY SERVICES

    Supreme Court         1950 till Current         

  Full Text of Judgments
  Judgments are on all subjects of law
  Equivalent Citations to multiple print journals
  Case Notes* describing holding of each judgment incorporating key facts and reasoning
  Catch Words in all judgments
  Hyperlink to full text of judgments referred within the Judgment
  Citing Reference in judgments from 2003 onwards
  Overruled /Reversed status of Judgments
  Hyperlink to each section of the Act referred to in the judgment thus enabling you to read the text of the Bare Act without searching
  Hyperlink to Commentary of the Act referred to in the judgment [currently for select Acts]………….NEW !
  Mentioned In link indicates whether the particular judgement is mentioned in any other judgement available in the database
  Legal Search: Search by citation: Search using only journal’s name and year or volume
  Judgment Search by Selecting Bench
  Case Note Search Field in Legal Search: Text search specifically within head notes possible
  Case Law search by selecting Court Bench : Refine case law search on the basis of bench delivering the judgment
  Interactive Timeline/ Authority Check (Beta): The Interactive Time line makes it easy to pick out the best cases from a large collection of results by displaying cases in an intuitive graphical format.
  More Equivalent Citations: Citation database enhanced with the additional citations of Andhra Law Times – Criminal (ALT), Andhra Legal Decisions – Criminal (ALD) and Gujarat Law Reporter (GLR)

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    High Courts
    
COURT
PERIOD
COURT
PERIOD
DELHI
1966-till current
HIMACHAL
1948-till current
BOMBAY
1860-till current
ORISSA
1948-till current
MADRAS
1860-till current
GUWAHATI
1948-till current
ANDHRA PRADESH
1950-till current
CHHATTISGARH
2000-till current
KARNATAKA
1949-till current
JHARKHAND
2000-till current
GUJARAT
1947-till current
MADHYA PRADESH
1949 -till current
PUNJAB & HARYANA
1947-till current
RAJASTHAN
1948-till current
CALCUTTA
1860-till current
PATNA
1919-till current
ALLAHABAD
1877-till current
J&K
1950-till current
KERALA
1949 -till current
SIKKIM
1977-till current
UTTARANCHAL
2001-till current

 Full Text of Judgments

 Judgments are on all subjects of law

 Equivalent Citations to multiple print journals

 Case Notes* describing holding of each judgment incorporating key facts and reasoning                    

 Catch Words in all judgments
 Hyperlink to full text of judgments referred within the Judgment
 Overruled /Reversed status of Judgments
 Additional Coverage of Labor Law, Service Tax and Family Law Cases
 More Accident and Compensation Cases: About 4000 Accident and Compensation cases under the subject Insurance have been added in various courts on the site.
 Pre-1950 Judgments Available: Judgments pertaining to period before 1950 are now available through search option. The courts covered for this period include: Allahabad, Calcutta, Nagpur, Oudh, Federal Court, Privy Council
 Legal Search: Search by citation: Search using only journal’s name and year or volume
 Judgment Search by Selecting Bench
 Case Note Search Field in Legal Search: Text search specifically within head notes possible
 Case Law search by selecting Court Bench : Refine case law search on the basis of bench delivering the judgment
 Interactive Timeline/ Authority Check (Beta): The Interactive Time line makes it easy to pick out the best cases from a large collection of results by displaying cases in an intuitive graphical format
 More Equivalent Citations: Citation database enhanced with the additional citations of Andhra Law Times – Criminal (ALT), Andhra Legal Decisions – Criminal (ALD) and Gujarat Law Reporter (GLR)

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    TRIBUNALS & COMMISSIONS 
   Authority for Advance Rulings    Appellate Tribunal for Electricity
   CEGAT/CESTAT    CERC
   State Taxation Tribunal    TDSTAT
   Copyright Board    DRAT
   DRT    IPAB
   ITAT    Trademarks Registrar
   Central Information Commission    Central Administrative Tribunal-CAT
   Company Law Board    Consumer Forum- NCDRC      
   MRTP    SEBI/SAT
   Armed Forces Tribunal    

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    BARE ACTS

More than 1100 Central Bare Acts including various amending acts w.e.f. 1878 to 2009 & the repealed acts

 Rules , Regulations& Schemes and orders

 Bareacts pertaining to various states (State Bareacts) available

 Acts alphabetically and chronologically arranged separately

 Amendment Acts from 1878 to 2009 separately given

 Repealed Acts and corresponding repealing acts separately listed

 Previous history of amendments in Acts present in form of footnotes

 Bills pending in Parliament with respect to a particular Act linked with Act. Appearance of sign of parliament in TOC and flags inside the Act indicate presence of pending bill in parliament.

 Rules and Regulations separately given in the bare acts main index. A mark of book is put before the Act under which rules, regulations have been issued and linked to the corresponding index of the same

 Commentaries available for the following Acts: Arbitration Act, Code of Civil Procedure, Code of Criminal Procedure, Companies Act, Constitution of India, Factories Act, Indian Evidence Act, Income Tax Act, Limitation Act, Workmen Compensation Act, Negotiable Act, Consumer Protection Act, Court Fees Act, ID Act, Contract and Stamp Act

 Legal summary on Income Tax Act: Legal Summary gives a brief outline on the various provisions of the Income Tax Act, 1961 and gist of the case laws with equivalent citations in support thereof.

 Circulars and Procedures on Companies Act, 1956: Option to view section wise circulars, procedure, digest and commentary from one single window

 Digest: A Ready Reckoner to view the judgments under a particular section of an Act as well as under a subject/sub-subject.

 Read Notes: This feature is available as a value adds to the Central Bare Acts. This may be called a refined or enhanced digest on a particular subject. Instead of enlisting all the cases on a particular statutory provision it displays most near and appropriate case law in our data base vis-à-vis statutory provision.


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      NOTIFICATIONS & CIRCULARS

  Largest and most comprehensive single point resource for accessing Notification & Circular of Government of India, SEBI and RBI PIB, IRDA, TRAI and VAT Notifications.

  Notifications and Circulars of around 40 Ministries of Government of India & concerned departments including SEBI, RBI, PIB, IRDA, TRAI and VAT Notifications.

  Full text of the notification & circular

  Verbatim reproduction of gazette copy

  Customized template provides vital information of each document eg. Notification no, date, department, ministry etc

  Hyperlinking of notifications, referred to in a particular notification, to enable user access to full text of notification referred in a particular notification.

  Footnotes and bookmark linking in notifications to denote subsequent amendment to a notification by another notification

  Referred In link to denote whether concerned notification is referred in any other notification available in database

  Notifications and Circulars for year 2008 available in a separate node to enable faster search through the latest notifications alone.

  Circulars and Procedures on Companies Act, 1956: Option to view section wise circulars, procedure, digest and commentary from one single window


   Agriculture    Atomic Energy
   Chemical & Fertilizers    Civil Aviation
   Coal    Commerce and Industry
   Consumer Affairs, Food & Public Distribution    Communications & Information Technology
   Defence    Environment & Forest
   External Affairs    Finance & Company Affairs
   Food Processing Industries    Health & Family Welfare
   Home Affairs    Human Resource Development
   Information & Broadcasting    Law & Justice
   Labour    Micro, Small and Medium Enterprises
   Mines    Overseas Indian Affairs
   Personnel, Public Grievances & Pension    Petroleum & Natural Gas
   Power    Railways
   Shipping, Road Transport & Highways    Rural Development
   Science & Technology    Social Justice & Empowerment
   Steel    Textiles
   Urban Development    Women and Child Development
   Press Information Bureau    Reserve Bank of India
   SEBI    IRDA
   TRAI    VAT Notifications

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    BILLS IN PARLIAMENT & ORDINANCES
Bills introduced/ passed by houses of Parliament
 Chronological and alphabetical listing of Bills
 Table of Contents showing status of bill: House, date of introduction, date of passing of Bill and Enforcement Date
 Full text of Bills
 Text of bills which become an Act retained for future reference and research purposes
 Full text of Ordinance
 Old Un-repealed Ordinances dating back to 1940
 Status of each Ordinance as of date with Bill No and Name and Act no. wherever applicable

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      FORMS
  Downloadable PDF version of forms available
  Forms on 22 subjects such as Companies Act, Direct Tax, Customs, Insurance, IPR & more…….           
  Court Forms: Available in View I under Stamp duty Node and in View II under Forms

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      COMMITTEE REPORTS
  Law Commission reports, Reports delivered by Select Working Group/committees                     

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     DRAFT AGREEMENTS & DEEDS ETC.
  Draft Agreements and Deeds pertaining to Actionable Claims, Arbitration, Banking Laws, Contracts, Property and More

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     WTO
  Overview & Membership of WTO
  Rounds and Conferences
  WTO Annual Reports & Trade Reports
  Legal Texts and Documents and more
  Recent Dispute Decisions Taken in WTO specifically related to India and other countries                      
  Trade in IT Products & Info Communication
  Trade in Intellectual Property
  Trade Policy Review Mechanism
  New Issue in WTO
  Trade & Investment Measure
  Trade & Competition Policy

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      ANTI-DUMPING
  Anti-Dumping Procedures & WTO
  Notification & Circulars
  Documentations and text related to Anti-Dumping Procedures
  Anti-Dumping investigations initiated by India against other countries                                                 
  Annual report of Ministry of Commerce
  Global perspective of Anti-Dumping
  Anti-Dumping Dispute Settlement
  WTO Anti-Dumping Committee Reports
  Appeals against findings of designated authority
  FAQ’s

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      ARBITRATION

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      CYBER / IT LAWS

  Central Acts
  Domain Name Dispute Cases
  Regulations and Notifications related to Cyber Law in India
  Cyber Law cases (WIPO, ICANN etc.) within and outside India             
  Guidelines & Forms
  Bills
  Electronic Governance

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      INTELLECTUAL PORPERTY RIGHTS (IPR)
   
  World Trade Organization (WTO) & Intellectual Property
  Patents
  Designs
  Copyrights
  Sectoral View
  International Scenario
  IP Strategies
  Current & Landmark Intellectual Property Cases of the US & Courts of England, NAF, ICANN & WIPO Cases
  Trade mark examining procedures and practices U.S (3rd edition)
  Trade Marks (TM)
  Geographical Indications
  Patent & Design / Notifications
  Other forms of Intellectual Property Rights
  Case Studies (Indian cases)
  IP in E-Commerce Environment
  Dispute Prevention and Settlement
  Manual of Patent examining procedures and practices U.S (8TH EDITION)
  Specific Forms related to Intellectual Property Rights
  INDIAN CASES OF IPR from Supreme Court, High Courts, Tribunals including Corporate Board, IPAB & Trade Mark Board

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      FOREX & BANKING
  Exchange Control Manual (as on date)
  Other Committee Reports/ Recommendations                                                                                          
  Banking OMBUDSMAN’S scheme
  IDI Manual
  UCPDC, URCT, URC 522, URBR 525
  FEMA Regulations and Notifications
  Monetary & Credit Policy
  Acts & Rules governing banking in India
  Guidelines for foreign and private banks
  RBI Forex Report (2004)
  AP (DIR) Circulars
  Debt Recovery Tribunal

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      CAPITAL MARKET
  SEBI (rules, regulations and guidelines)
  Notification & Circulars
  Secretarial Standards
  Corporate Governance
  Investor Education
  Mutual Funds
  FII, Arbitrators
  Judgments and Orders of Supreme Court, High Courts, Company Law Board and SEBI/SAT on       company cases
  Stock Exchanges
  Depositories
  Forms

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    CORPORATE LAWS
  Acts
  Rules
  Forms
  Regulations
  Directions
  Circulars & Notifications
  Committee Reports
  Competition Law
  Resolution
  Company Cases                                                                                                                   

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     EMPLOYMENT LAWS
  Covers Labour, Industrial and Service Laws
  Legislative Enactment
  Rules and Regulations
  Committee Reports
  Indian Case Laws (SC+ HC)
  Notifications from 1990 till Date
  PIB Releases
  International Case Laws
    DIRECT TAXATION
  Acts
  Schemes
  Judgments of Supreme Court & High Courts on Direct Taxation and Orders of ITAT
  Important Dates
  International Taxation
  Committee Report
  Rules
  Notifications & Circulars
  Forms
  Double Taxation Avoidance Agreements
  Income Tax Rates
  Transfer Pricing
  Accounting Standards
      INDIRECT TAXATION
  Central Acts
  Bonds
  Rules & Regulations
  Manual/ EXIM Policy & Procedures, FTP
  Finance Act 2003
  Central Excise Tariff
  Value Added Tax/Sales Tax
  Central Customs Tariff
  Finance Act No. 2 2004
  Forms
  Application
  Notifications & Circulars
  Service Tax
  Judgments of Supreme Court and High Court on Indirect Taxation and Orders of
  CEGAT
  Education Cess
      VAT (Value Added Tax)
  Acts & Ordinances
  Rules
  Forms
  Notifications
  White Paper on VAT
  Schedules
  Model VAT Bill, 2003
  Committee Report
      FOREIGN TRADE POLICY AND PROCEDURES
  EXIM Policy, 2002-2007 (amended as on date)
  Rules
  DGFT Public Notices
  ITC Classification as on 1st April’2002
  Annual Supplement 2005-2006
  Exim Procedures (Amended as on date)
  DGFT Circulars and Various Forms Related to Foreign Trade
  Foreign Trade Policy 2004-2009
      INDIAN INDUSTRIAL POLICY & PROCEDURES
  Framework of the Industrial Policy of India
  Press Releases & Press Notes
  Latest Notifications with archives
  Different Forms related to the Industrial Policy to set up an industry in India
  Cases related to Indian Industrial Policy
  Sectoral Policies
  FIPB Case Approval in India (Latest Cases)
  Small Scale Industrial Policy
  Entry Strategy for Foreign Investors
  NRI Investment Policy
      HUMANRIGHTS
  Indian Statutes on Human Rights
  Reports on Human Rights in India
  Special Groups Rights
  Committees/Commissions on Human Rights
  Central Acts
  Historical Documents on Human Rights
  International Human Rights Documents
  Regional Conventions
  Courts and Decisions
     ENVIRONMENT
 Air, Biodiversity, Energy, Forest, Water, Wildlife, Infrastructure / Industry
  Acts
  Rules
  Judgments of Supreme Court and High Court
  PIB releases on Environmental Issues
  Notifications (1981 onwards)
  International Cases
  International Agreements & Conventions
  Associations
  Annual Report
  Key Contacts
    MEDIA AND COMMUNICATION LAWS
 Acts
  Press Releases
  Forms
  Rules and Regulations
  Bills
  Policies
  Notifications
  Code and Guidelines
  International Cases
  Committee Reports
      COMPLIMENTARY SERVICES
 cause List (link to NIC)
Case Status
Court Calendars
Disposed & Pending cases  
Maxim 
Legal Dictionary                                         
Court Fees  
Court Rules  
Stamp Duty

Daily Orders
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