About Manupatra

Manupatra are the leading law publishers and provider of Legal, Taxation, Corporate and Business Policy databases in India. It is the fastest growing company in law publishing and is reckoned as the pioneers in online legal research in India. With primary documents and proprietary analytical content covering commentaries, treaties, digests, editorial enhancements, Manupatra has created the largest and most comprehensive online resource of Indian materials.

The Company started operations in 2000 and launched its flagship product, the online database www.manupatra.com in August 2001. Today, it has delivery capabilities in print and electronic media. The Company launched its CD ROM suite of products in 2004 and forayed into Print in 2006. Company's range of information products encompasses traditional and new media formats - Online Databases; CD-ROMs; E-mail Service; E-zine; Books and Journals.

 

Manupatra products are used in a wide variety of end markets with users ranging across Academic, Corporate, Government, Professionals (Lawyers, CA, CS etc), Banks, Consulting Companies, Media Houses, Litigants , Research Organisations, NGO’s and others.

Manupatra gives privileged access to its users and empowers them with in-depth legislative, regulatory and procedural information critical for decision making, without having to go to multiple sources. Its team of 150+ personnel work continuously and seamlessly to aggregate, collate, structure and deliver the information on a daily basis.

With database enhancement and value addition being a continuous process at Manupatra, users continue to get benefited as Manupatra continues to build its exclusive research solution thus providing maximum return on your investment.

Setting a new precedence and maintaining leadership requires a clear understanding of customer needs and a commitment to invest in product development, strategic partnering and customer service to deliver solutions that meet or exceed our customers' expectations. Manupatra is committed to:

 

Customer Focus: Customers are the center of everything we do.
Innovation: Innovation and aim for continuous improvement within our products and services.
Accountability: We are fully responsible for our actions and performance and are determined to succeed.
Integrity: We are direct, honest, transparent, and fair in our business dealings.
Value Creation: We create value for our customers, employees, and shareholders.


The Company has an integrated approach to the information needs of its target audience – a service based solution includes customized content integrated with personalized tools, training and support. It brings forth new efficiency and unparalleled results to research efforts. It provides value-added information that is relevant, timely, customized and consistent.


Manupatra has provided a single point source of accessing diverse Indian Legal and Business information that helps users make critical decisions. A digital resource such as manupatra is an ideal solution, which takes no rack space to store, is not machine specific and thus can be used from anywhere, the search interfaces facilitate your research and get you the requisite documents in matter of minutes.


The company is head quartered in NOIDA with sales offices spread across India and distributors in International markets.


Our other websites: LawSchool | Print | Manupatra International | Manupatra Law Books | Indian Legislation