Manupatra Statutes/Bare Acts
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Now you can access Central Statutes/Bare Acts anytime you need it. Manupatra Statutes/Bare Acts is a legal research resource which gives you instant access to an entire set of Indian Central Statutes/Acts and allows you to search the comprehensive library.
Whether you're doing research during your commute, in court, during argument or working at an off-site client meeting, Manupatra Statutes/Bare Acts puts the most comprehensive collection of legal information right at your fingertips.
Features
Manupatra is please to present Central Bare Acts in its best ever readable format.
Central Bare Acts is available section wise which is quickly browsable. Just scroll through sections on your smart phone.
