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In Press

Decoding Cloud Strategy For Legal Professionals in India

If there is one thing the Indian legal industry isn’t known for, it is its ability to ditch traditional modes of operation. While the recent pandemic....

Manupatra Launches Cloud-Based Platform Manucontract For Contract Lifecycle Management

Manupatra, a pioneering force in the realm of legal and business information search and analytics, has launched its flagship cloud-based platform—Manucontract....

Need of SaaS Products in the Legal Sector

Technology is redefining the legal field, as it is redefining the rest of the business landscape. Online research databases have replaced law books, digital contracts....

Is technology reliable in the legal sector?

Historically technology in the legal industry has been around for a while now. Electronic records systems have helped firms improve...

Demystifying Legal Tech for the Indian Legal Fraternity

The term legal-tech sounds cryptic and enigmatic. While the...

In conversation with DEEPAK KAPOOR (Founder Director & CEO of Manupatra)

You make the best plans, hire the best researchers but it may go dead at the end. It is all...

Manupatra: Innovating Technology Solutions for the Legal Professionals

Established in 2000, Manupatra offers industry-leading search and tools to make legal research easier...

Deepak Kapoor (Founder and CEO, Manupatra) on the Beginning and Evolution of Manupatra

In a very intriguing conversation with Deepak Kapoor, (Founder and CEO, Manupatra)...

Lawwiser - Pioneering Legal-Tech in India | LawWiser | Priyanka (Manupatra)

The importance of legal tech is growing worldwide as the legal industry is seeing a significant...

Prolawgue- In Conversation with Priyanka, COO, Manupatra

Prolawgue spoke to Priyanka _ (COO, Manupatra) about the emerging interdisciplinary fields of law...

TGM Colloquy - ABC of LegalTech

The TGM Colloquy wass a three-day workshop that introduced and simplified facets of the three capsules...

Legal Business World: Digitalisation, Technology and the Legal Fraternity in India

Our COO Priyanka on Digitalisation, Technology and the Legal Fraternity in India....

Legal Tech Asia: Manupatra launches ‘MyKase’: a complete SAAS solution for lawyers

Management and tracking of court and litigation related matters, including matter progress...

Artificial Lawyer

(28 Jul 2022) New Delhi

The Economic Times

(21 Apr 2022) New Delhi

(1 Oct 2021) New Delhi

(02 Nov 2019) New Delhi

(24 Oct 2019) Haryana

Daily Excelsior, The Leading Daily of Jammu & Kashmir

(02 Aug 2022) Jammu & Kashmir

The Economic Times

(21 Apr 2022) New Delhi

(20 Nov 2019) New Delhi

(07 Jul 2018) Bhubaneswar

The Times of India

(07 Jul 2018) Bhubaneswar

(08 Jun 2018) Allahabad

Sawtantra Bharat

(08 Jun 2018) Allahabad

Sawtantra Swaroop

(08 Jun 2018) Allahabad

Veyapar Sandesh

(08 Jun 2018) Allahabad

(01 Jun 2018) Kolkata

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