COVID Instant Order- 128 |
22.06.2021 |
Committee Constituted for Allocation of Drugs |
20.05.2021 |
Management Protocol for Mucormycosis |
18.05.2021 |
Quick Guidelines Policy for Vaccination |
18.05.2021 |
Further Steps in the Light of Reduced
Positively in Cases |
23.09.2020 |
Covid- Implementation of Certain Guidelines |
07.09.2020 |
Instructions on Contact Tracing, Home Isolation and Sample Testing |
31.08.2020 |
COVID 19 Status Update in Andhra Pradesh (Telugu) |
19.08.2020 |
Guidelines for International Arrivals |
17.08.2020 |
Recruitment of Certain Categories of Posts to Work in COVID Hospitals-Instructions |
08.08.2020 |
Assigning of Duties to Nodal Officers |
07.08.2020 |
Establishment of Community Based District Level Serosurveillance System |
04.08.2020 |
Re-Focused Action Plan for Meeting the Challenge of Covid 19
Surge-Intructions
Based |
17.07.2020 |
Setting up of Help-Desk at Covid Hospitals and Covid Care Centres-Orders Issued |
17.07.2020 |
Strengthening of District 104 Call Centre |
17.07.2020 |
Guidelines for Labs-Handling of Samples-Orders Issued |
13.07.2020 |
Quarantine Policy relating to handling of people coming to AP |
12.07.2020 |
COVID19 The Epidemic Disease Act 1897 Appointment of Special Officers for containment control and surveillance of COVID19 orders
issued |
10.07.2020 |
Inclusion of certain procedures under Dr YSR Aarogyasri Scheme to treat the cases of suspected and confirmed positive COVID-19
cases |
08.07.2020 |
Order designating of one
Spl. Sub Jail, Sub Jail in each district as Special Jails during Covid pandemic |
07.07.2020 |
Revised Discharge
Policy |
06.07.2020 |
Guidelines regarding home quarantine of mild or no symptomatic Positive patients |
24.06.2020 |
Instruction for sample collection and testing
process |
20.06.2020 |
Order requesting all Collectors and District Magistrates to prepare and submit daily situation report |
19.07.2020 |
Release of an amount of Rs.77,44,00,000 towards COVID-19
expenses |
17.06.2020 |
Establishment of Triaging Centres |
13.06.2020 |
COVID-19 protocol for government employees for attending offices |
12.06.2020 |
Fixation of Rate for conducting COVID–19 Test in Private NABL & ICMR approved Labs |
12.06.2020 |
Order regarding measures to be taken for the old and vulnerable |
09.06.2020 |
Guidelines for the operation of Hospitality Units (Hotels, Restaurants, Home Stays and essential Amenities) |
08.06.2020 |
Government Employees working in the secretariat or any visitors coming to secretariat should download Arogya setu app mandatorily |
05.06.2020 |
Standard Operating Procedures on preventive measures to contain spread of COVID-19 in offices, religious places, hotels and shopping Malls |
05.06.2020 |
Guidelines for phased re-opening |
31.05.2020 |
Testing of various categories of persons to understand the prevalence of infection in the
community |
30.05.2020 |
Designating
District Hospital, Hindupur, Ananthapur District as District Covid
Hospital |
06.05.2020 |
Detailed
guidelines for Inter-State movement of migrant workers |
06.05.2020 |
Order
regarding running of fever clinics |
06.05.2020 |
Order
permitting the Blood Banks at SVIMS, Tirupati and GGH, Kurnool to
collect and store convalescent Plasma |
04.05.2020 |
Defining
and managing the Containment Clusters along with their buffers based on
MHA guidelines |
03.05.2020 |
Guidelines
for resuming of industries |
03.05.2020 |
Extension
of lockdown till May 17 and revised guidelines |
03.05.2020 |
Guidelines
for disposal of dead bodies |
01.05.2020 |
Guidelines
on Intra-State and Inter-State movements of migrants |
01.05.2020 |
Guidelines
for creation of awareness on COVID19 related protective measures in
Rural and Urban Areas |
30.04.2020 |
Action
Plan for operationalization of revised guidelines issued by the MHA
related to Agriculture, Horticulture and Sericulture activities |
29.04.2020 |
Additional
guidelines regarding relaxations to District Administrations |
29.04.2020 |
Industries
are permitted to operate outside the Containment Cluster in Rural Areas |
29.04.2020 |
Advisory
on Home isolation for Asymptomatic patients having requisite facilities
at hisher residence for self-isolation |
28.04.2020 |
Order
encouraging public to download AROGYA SETU App |
28.04.2020 |
Payment
of full pensions to all the categories of pensioners |
27.04.2020 |
Drafting
of Deputy Collectors to work on COVID19 epidemic |
27.04.2020 |
Appointment
of Officer on Special Duty OSD for monitoring of COVID19 related
activities |
25.04.2020 |
Guidelines
for shifting of symptomatic and asymptomatic between 40 to 60 years to
State COVID Hospitals |
25.04.2020 |
Advisory
for Referral System to be followed for Patients and to those with
Respiratory Problems |
24.04.2020 |
Restrictions
on gathering of Worshippers for prayers during the month of Ramadan |
24.04.2020 |
Standard
Operating Procedure to shift Patients from COVID Hospitals to other
Hospitals |
24.04.2020 |
SOP
for Severe Acute Respiratory lllness SARI Cases Conduct TRUENAT
Tests CBNAAT Tests and lsolate Positive Cases |
22.04.2020 |
Establishment
of Triage area and SOP and protocols to be followed on segregation and
shifting of COVID Positive patient |
22.04.2020 |
Exemption
of Inspections for a period of two months for Boilers whose inspections
are due in the months of April & May, 2020 or till lifting of the
lockdown whichever is earlier |
21.04.2020 |
Designating
Government General Hospital Kurnool as State Covid Hospital |
20.04.2020 |
Communication
of guidelines to be followed in discharging the patients affected and
cured of COVID19 disease due to Corona Virus |
19.04.2020 |
Operational
guidelines for prevention of spread of COVID19 in work sites of
National Highways, R&B projects with regard to the exceptions for
lock down |
19.04.2020 |
Testing
using Rapid Diagnostic Kits RDK Additional Instructions |
19.04.2020 |
Shifting
of symptomatic and asymptomatic above 60 and above to State COVID
Hospitals |
18.04.2020 |
Instructions
for resuming of limited operations from April 20 Defining Red, Orange
and Green Mandals zones |
18.04.2020 |
Operational
Guidelines on preparing workplaces for prevention of COVID19 |
18.04.2020 |
Additional
Instructions for discharging COVID19 positive tested persons from
quarantine facility |
16.04.2020 |
Constitution
of Hospital COVID Control Comminee to prevent outbreak of COVID19 in
hospitals and hostels |
16.04.2020 |
lncreased
testing of samples using various methods |
13.04.2020 |
Prohibit
the use and spitting of chewing smokeless tobacco products in public
places |
12.04.2020 |
Dead
body management protocol for suspected COVID patients |
10.04.2020 |
Notification
of hospitals as COVID19 sample collection centres |
09.04.2020 |
Comprehensive
Fund Management guidelines |
08.04.2020 |
Inclusion
of certain procedures under Dr YSR Aarogyasri Scheme to treat the cases
of Suspected and Confirmed positive COVID19 cases |
06.04.2020 |
Measures
need to be taken to prevent Corona in Children Protection Homes |
06.04.2020 |
Order
specifying the Patient movement to be followed in government and private
hospitals |
04.04.2020 |
Certain instructions for sample collection, transportation and testing |
03.04.2020 |
Community Surveillance Protocol |
03.04.2020 |
Declaring Health Care and Medical facilities as Essential Services for a period of six months |
03.04.2020 |
Guidelines for Home isolation |
01.04.2020 |
Compendium Of Instructions - Covid19 |
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