PUNJAB
Order regarding withdrawl of order and strict compliance of COVID-19 protocol, Dated 10.03.2022
Order regarding attendance of officers or officials or staff w.e.f. 08.02.2022. Dated 07.02.2022
Order regarding mentioning, filing and listing of cases w.e.f. 31.1.2022. Dated 30.01.2022
Order regarding attendance of officers, officials, staff Dated 19.01.2022
Order regarding adjournment of cases w.e.f. 18.01.2022. Dated 17.01.2022
Order regarding partial modification of Order No. 126, Dated 12.01.2022
Order regarding filing, listing and mentioning of cases w.e.f. 11.01.2022 Dated 10.01.2022
Order regarding sitting arrangement of Honourable Judges w.e.f. 11.01.2022 Dated 10.01.2022
Order regarding hearing of cases through Virtual Mode only w.e.f. 05.01.2022. Dated 03.01.2022
Order regarding adjournment of Cases w.e.f. 25.12.2021. Dated 23.12.2021
Order Regarding Computation of Period of Limitation in Filing the Cases. Dated 15.12.2021
Order regarding adjournment of Cases w.e.f. 01.12.2021. Dated 29.11.2021
Order Regarding Honourable Regarding Adjournment of Cases w.e.f. 30.10.2021 - 29.10.2021
Order regarding Honourable Benches holding Court through physical hearing, Dated 23.10.2021
SOP for limited physical hearing in High Court of Punjab and Haryana, Dated 03.09.2021
Order Regarding Adjournment of Cases w.e.f. 01.09.2021. Dated 27.08.2021
Order No. 90. RG. Spl. Misc. Regarding Adjournment of Cases, Dated 29.07.2021
Order No. 89.RG. Spl. Misc. Regarding Limitation of Cases , Dated 14.07.2021
Courts will be held through Video Conferencing w.e.f. 28.06.2021, Dated 22.06.2021
Orders Regarding Hearing of cases through Video Conferencing in this Court w.e.f. 19.04.2021
Orders regarding Limited Physical Hearing w.e.f. 8.2.2021 in this High Court, Dated 02.02.2021
Orders regarding Limited Physical Hearing in this High Court, Dated 26.01.2021
Roster of honourable benches w.e.f. 11.01.2021, Dated 08.01.2021
Regarding Adjournment and Listing of Cases of this High Court Dated 23.12.2020
Adjournment and Listing of cases in the High Court, Dated 27.11.2020
Notice regarding Working of courts in the states of Punjab, Dated 09.10.2020
Orders regarding adjournment and listing of cases of this High Court, Dated 29.09.2020
Orders regarding working on Saturday in this High Court and Subordinate Courts, Dated 27.08.2020
Order regarding adjournment and listing of cases of this High Court, Dated 27.8.2020
Notification regarding not to use saliva while affixing court fee, Dated 21.08.2020
Notification regarding serving Advance Copies to office of A.G. Haryana, Dated 21.08.2020
Notice regarding serving Advance Copies to office of U.T of Chandigarh, Dated 10.08.2020
Notice regarding serving Advance Copies to office of A.G. Punjab, Dated 06.08.2020
Notice regarding adjournment and listing of cases of this High Court, Dated 31.07.2020
Clarification regarding limitation for filing cases, Dated 09.07.2020
Regarding situation arising in the state due to COVID 19, Dated 30.06.2020
Ordinary filing of cases in the high court, Dated 12.06.2020
Permission to file non urgent cases during pandemic, Dated 10.06.2020
Extension of order dated 30.03.2020 regarding District and Sub Divisional Courts
Extension of order dated 30.03.2020 regarding Officers or Officials of High Court
Instruction regarding proper precautionary measures due to COVID 19 to maintain social distancing
Urgent Notification regarding mentioning during Baisakhi Vacations w.e.f. 04.04.2020 to 14.04.2020
Extension of order dated 22.03.2020 regarding District and Sub Divisional Courts
Extension of order dated 22.03.2020 regarding Officers or Officials of High Court
List of cases in which mentioning have been allowed today i.e. 30.03.2020
Further Modification in the Urgent notification dated 22.03.2020 regarding mentioning
Urgent Notification regarding Curfew-Close Day in the state of Punjab
Matter with regard to precautionary measures in wake of Novel COVID-19