Guidelines for
Strict Implementation within the State of Sikkim with effect from 10th to 24th
Jan 2022 |
09.01.2022 |
Measures for containment of COVID-19 |
11.03.2021 |
Revised Guidelines for Lockdown |
01.08.2020 |
Guidelines on Unlock 3 |
29.07.2020 |
Order of Containment Zone in Hotspot Areas |
29.07.2020 |
Order regarding complete lockdown in Rongli and Pakyong
Subdivisions |
15.07.2020 |
Regulation of
Inter-State Transport Vehicle Permit |
15.07.2020 |
New guidelines for phased reopening in the state-gym and bars not open and inter and inter state movement of people not
allowed |
14.07.2020 |
Sikkim Health Department to charge for testing at a Rs 3,500 for RT-PCR and Rs 2,000 for true nat testing for all non-sikkimese people returning to the state |
02.07.2020 |
Unlock II - state guidelines- rules for entry in the state, movement of persons and vehicles, and commercial and private establishments |
30.06.2020 |
Health Bulletin COVID-19 |
21.06.2020 |
Phase II of Free and Paid Quarantine Centres |
10.05.2020 |
Undertaking
to be signed by each person who will be placed under quarantine |
05.05.2020 |
New
Guidelines on movement of vehicles in the city |
04.05.2020 |
Order
listing things that are allowed and not allowed in the third phase of
lockdown |
03.05.2020 |
New
Guidelines for Vehicles |
03.05.2020 |
New
Guidelines, What is Open and What is Closed |
03.05.2020 |
Clarification
regarding number showing as positive case on Aarogya Setu app in Sikkim
as being a technical glitch |
02.05.2020 |
New
guidelines for COVID-19 containment- educational institutes, gyms,
cinema, etc. still closed till May17 |
02.05.2020 |
Online
registration system to facilitate return of people of Sikkim stranded |
02.05.2020 |
Zero
confirmed COVID-19 case in the state |
26.04.2020 |
Health
Minister inaugurates Mobile Testing Booths for at Rangpo check point |
25.04.2020 |
Zero
confirmed COVID-19 case in the state |
25.04.2020 |
State
approved the opening of Foreign Liquor Retail Shops in Sikkim with
certain measures to ensure social distancing |
20.04.2020 |
Revised
guidelines to contain the spread of COVID19 |
19.04.2020 |
Officials
in the education department are conducting classes through platforms |
17.04.2020 |
Additional
incentive wage of Rs. 300 day announced for Temi tea estate workers |
15.04.2020 |
All
porous borders along the river banks of Rangpo, and vulnerable areas
have been secured using wire fence to check unauthorised cross border
infiltration |
09.04.2020 |
Distribution
of benefits announced in different places of Sikkim by Rural Development
Department |
06.04.2020 |
Prohibitory
order under 144 Cr. PC, 1973 issued in North Sikkim |
05.04.2020 |
Contribution
of people and institutions towards Chief Minister relief fund for the
virus |
03.04.2020 |
Officers
assigned to help NGOs that want to contribute to fight the virus |
02.04.2020 |
Chief
Minister's Office has issued an advisory for the payment of additional
wages of Rs. 13 per day to the MGNREGA workers from the 1st of April
2020 |
31.03.2020 |
Government
to Provide Grants of Rs 2,000 per head to 7836 registered building and other construction workers in the state |
30.03.2020 |
Sikkim
providing Rs 5,000 each to the students stranded outside Sikkim during
the nationwide lockdown |
29.03.2020 |
Prohibits
sale of hand sanitisers without drug manufacturing licence label |
25.03.2020 |
Prohibits
sale of N95 masks to general public without valid prescription |
25.03.2020 |
Guidelines
on the Measures to be taken by Authorities for containment of COVID19
Epidemic in the country |
25.03.2020 |
Instructions
for citizens for the lockdown |
25.03.2020 |
Lockdown
in the state for containing the spread of the virus and order issued to
follow guidelines of the home ministry |
25.03.2020 |
Precautionary
Measures and steps taken by Sikkim on outbreak of COVID19 |
24.03.2020 |
Free
rations provided to the safai karamcharis of Geyzing Municipal Council |
24.03.2020 |
Budget
session cut short due to the virus |
23.03.2020 |
Prohibitory
Order regarding restriction on Inter and Intra State Movement |
22.03.2020 |
Notice
from the IT department regarding deferring of certain actions |
20.03.2020 |
144
CrPC imposed in East Districts of Sikkim to fight COVID |
19.03.2020 |
Advisory
by civil aviation and tourism department |
19.03.2020 |
All
hotels, lodges, homestays, etc are directed to refrain from entertaining
any future tourists |
19.03.2020 |
Direction
by East District Collector to suspend all non-essential work |
19.03.2020 |
Directions
for citizens to avoid gettiing infected by coronavirus |
19.03.2020 |
Aadhar
enrolment cancelled in state till April 15 |
18.03.2020 |
Notice
by tourism department regarding closing of tourist places |
18.03.2020 |
Banning
the entry of all tourists in all areas of Sikkim till April 15 |
17.03.2020 |
Notification
for precautionary measures against the virus |
16.03.2020 |