An outstanding team of expert speakers has been assembled to enable you to
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Understand the policies that underpin and influence the operation of competition law;
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Discuss the various aspects of the new enactment and analyse aspects of competition policy and laws related thereto
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Comprehend the interface and linkage with the Indian industry and the economy.
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Be able to apply the knowledge of competition law in a commercial context
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Develop and understand the various compliance requirements related to competition law and business.
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Update on the current debates on the reform of competition law
Above all, this programme is the perfect opportunity for you to question a panel of experts on any aspects of this complex area which are of particular concern to you.
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