The information/material provided on the Web Site is provided on an “As Is” basis. Manupatra Information Solutions Pvt. Ltd. expressly disclaims to the maximum limit permissible by law, all warranties, express or implied, including, but not limiting to implied warranties of merchantability, fitness for a particular purpose and non-infringement. Manupatra Information Solutions Pvt. Ltd. disclaims all responsibility for any loss, injury, liability or damage of any kind resulting from and arising out of, or any way related to:

a) any errors in or omissions from the Web Site and its content, including but not limited to technical inaccuracies and typographical errors
b) any third party Web Sites or content therein directly or indirectly accessed through links in the Site, including but not limited to any errors in or omissions there from
c) the unavailability of this Site or any portion thereof
d) your use of any equipment or software in connection with the Site 
e) your use of the Site.

Limitation of Liability

Under no circumstances shall Manupatra Information Solutions Pvt. Ltd. be liable to any User for:
a) loss, injury, claim, liability or damages of any kind resulting from the use of or the inability to use the materials in the Web Site, even if Manupatra Information Solutions Pvt. Ltd. had been advised of the possibility of such damages and regardless of the form of action, whether in contract, tort or otherwise;
b) special, direct, incidental, punitive, exemplary or consequential damages of any kind whatsoever (including without limitation, attorney’s fees) in any way due, resulting from or arising in connection with the use of or the inability to use the Web Site or its content / materials; and
c) claim attributable to errors, omission or inaccuracies in or destructive properties of any information. 

No Liability

Manupatra Information Solutions Pvt. Ltd. makes reasonable effort to ensure that the information provided on the Web Site is accurate but does not guarantee or warrant its accuracy, adequacy, correctness, validity, completeness or suitability for any purpose.
Manupatra Information Solutions Pvt. Ltd. accepts no responsibility with respect to the information on the Site.
Use of this Site, by implication, means that you have gone through and agreed to abide by the Terms and Conditions and the Disclaimers of this Site. 
Manupatra Information Solutions Pvt. Ltd. does not represent that the information downloaded from this Web Site is completely error-free and accurate or the servers that make Manupatra Web Sites available, are free of viruses or harmful components. Though due care has been taken to make the database completely reliable and error-free, manupatra claims exemption from any liability arising out of any such error in the data base. 

Manupatra provides documents that you are likely to use in legal or non-legal transactions.

All forms in this database are provided without any warranty, express or implied, as to their legal effect and completeness. Forms should be used as a guide and modified to suit your requirement and laws. Please use at your own risk.

Manupatra Information Solutions Pvt. Ltd. does not warranty any form thay provide, nor are they creating an Lawyer-Client or Lawyer's-Lawyer relationship by providing forms.

Offline Help 

Any form of work done or services or information provided by Manupatra Information Solutions Pvt. Ltd. or any person or persons associated with Manupatra Information Solutions Pvt. Ltd. vide their Offline Help is provided as a paid support service without any liability whatsoever. Work done, services rendered or information provided, are subject to your own verification and professional expertise opinions/advice. Our work and services are not to be deemed as legal advice .

Manupatra Information Solutions Pvt. Ltd. makes no warranty that :

1. the service will meet your requirements, 

2. the service will be uninterrupted, timely, secure, or error-free, 

3. the solutions that may be obtained from the use of the service will be accurate or reliable, 

4. the quality of any services, information, or other material obtained by you through the service will meet your expectations.
   

Any material downloaded and used for professional or other purposes shall be at the risk of the user and no services utilized by this Web Site shall create any warranty.

Manupatra Information Solutions Pvt. Ltd. shall not responsible if any information/page is downloaded from Manupatra and after downloading complete/partial, text/information is altered/removed/obscured contained therein.

Manupatra and/or its respective suppliers make no representations about the suitability, reliability, availability, timeliness, of the products and services contained on the Manupatra web site for any purpose. All products, services are provided "as is" without warranty of any kind. Manupatra and/or its respective suppliers hereby disclaim all warranties and conditions with regard to this information, products, services including all implied warranties and conditions of merchantability, fitness for a particular purpose, title and non-infringement. 

In no event shall Manupatra and/or its suppliers be liable for any direct, indirect, punitive, incidental, special, consequential damages or any damages whatsoever including, without limitation, damages for loss of use, data or profits, arising out of or in any way connected with the use or performance of the Manupatra web sites, with the delay or inability to use the Manupatra web site or related services, the provision of or failure to provide services, or for any information, software, products and services obtained through the Manupatra web sites, or otherwise arising out of the use of Manupatra web site, whether based on contract, negligence, strict liability or otherwise, even if Manupatra or any of its suppliers has been advised of the possibility of damages.