NAGALAND

Extension of existing Lockdown Measures and Relaxations upto 16th Sept 2021

02.09.2021

SOP for opening of Gymnasiums

19.08.2021

SOP for opening of parks

19.08.2021

SOP for opening of sports complexes and sporting activities

19.08.2021

Unlock 5

18.08.2021

Revised SOP for Home Isolation

30.07.2021

SOP for Micro Isolation Zone

30.07.2021

COVID19 Circular for health care workers

14.06.2021

Revised SOP for Returnees and Travelers entering Nagaland

25.11.2020

Unlock 4 Consolidated Guidelines

31.08.2020

Advisory temporary arrangement for COVID-19 testing for private hospitals and labs

27.08.2020

Instruction to sample collection centres and Labs for COVID-19 testing on SRF

19.08.2020

Management of Asymptomatic mild COVID Patients

19.08.2020

Order regarding Maintenance of Register on COVID 19 test samples

17.08.2020

Guidance for Home Isolation of Asymptomatic COVID Patients

15.08.2020

Guideline on Rational use of COVID-19 testing

08.08.2020

Advisory on Rapid Antibody Test for COVID 19

07.08.2020

Guidance on use of Oxygen Concentrator for Oxygen Therapy in COVID-19

07.08.2020

OM PMGKP Insurance for people fighting COVID-19

07.08.2020

Corrigendum to Advertisement on 16th July 2020 for Junior Dental Surgeon and AYUSH MO

06.08.2020

Position Statement on COVID Testing

06.08.2020

Setting-up COVID Care Centres reminder

06.08.2020

SOP for quarantine centre using private faciltiies

06.08.2020

SOP for Home Isolation of Asymptomatic COVID-19 Cases

05.08.2020

Notification regarding SOP for returness and travellers entering Nagaland

05.08.2020

Safety practices in High Risk setting

04.08.2020

Notification regarding SOP for Home Isolation of Asymptomatic COVID 19

04.08.2020

Circular for Application Truenat CNBAAT for COVID-19 testing in Private Labs Hospitals

31.07.2020

circular regarding Advisory on Rapid Antigen Test COVID-19

30.07.2020

Sealed areas notified in Kohima

25.07.2020

SOP for one-day session of Nagaland Legislative Assembly on July 30

25.07.2020

Guidelines on detection of suspected or confirmed COVID case in a non COVID health facility

24.07.2020

Advisory on patients coming to Nagaland for non-COVID illnesses

23.07.2020

Total Lockdown of Kohima Municipal Area from July 25-31

23.07.2020

Office of the Executive Engineer PHED (Urban), Kohima sealed for 48 hours

20.07.2020

Containment zones notified in Kohima

19.07.2020

Guidelines to be followed by the public

16.07.2020

Clarification regarding opening of schools

15.07.2020

Containment plan for COVID-19

15.07.2020

SOP for contact tracing

15.07.2020

Sec.144 imposed in Mon district

09.07.2020

Kohima Municipal Ward No 3- Kezieke Colony declared Containment Zone

08.07.2020

Kohima Municipal Ward No 7 declared Containment Zone

07.07.2020

Modification in Class XI admission process

06.07.2020

Notice regarding mandatory COVID testing for all returnees to Kohima from outside state

01.07.2020

Continuation of existing lockdown guidelines till July 15

29.06.2020

Proper use of PPE by the frontline workers

25.06.2020

To increase sample collection capacity

21.06.2020

Lockdown relaxations to conduct Board exams for X and XII std

19.06.2020

List of shops to be opened and SOPs for operations

18.06.2020

Notice regarding online education

18.06.2020

SOP for people visiting Nagaland for essential or unavoidable work

17.06.2020

To provide test report to the person patient concerned

14.06.2020

Directives to GHSS for class XI admissions

13.06.2020

Instructions for Class XI admissions

12.06.2020

Survey on mental health & psychosocial well-being in Nagaland during COVID-19

12.06.2020

Notifying 2 hotels in Kohima as paid quarantine centres

11.06.2020

SOP for reopening of religious places of worship

10.06.2020

Advertisement for contingency recruitment to the posts of Medical Officers or Junior Specialists

08.06.2020

Section 144 imposed in Peren

08.06.2020

Addendum to revised SOP for returnees

07.06.2020

Directives to shops in Mon district

06.06.2020

Revised discharge Policy for COVID19 confirmed cases

05.06.2020

Guidelines to disinfect common spaces

04.06.2020

Constitution of High Powered Committee

02.06.2020

Incharge of Dimapur District to co-ordinate COVID-19 related activities

02.06.2020

Rational deployment of health workers and quarantine following COVID duty

02.06.2020

List of hotels as paid quarantine centres & other instructions

02.06.2020

Rational deployment of health personnel for COVID duty

02.06.2020

Lockdown orders from May 4 to continue in the State

01.06.2020

Revised Standard Operating Procedure (SOP) for returnees to Nagaland

01.06.2020

Advisory on quarantine using private facilities

31.05.2020

Order for sample collection at quarantine centres

30.05.2020

Additional sample collection centres

29.05.2020

Advisory for Healthcare Workers on COVID duty

26.05.2020

Information on quarantine

26.05.2020

Advisory for healthcare workers on COVID duty

26.05.2020

Revised advisory on Hydroxychloroquine

23.05.2020

Clarification regarding teleradio tutoring programme

12.05.2020

Addendum to Processes for Referring non-COVID Patient Outside State

08.05.2020

Advisory for Food businesses

08.05.2020

Advisory for return of Naga residents from other states

07.05.2020

Kohima shops to remain open on May 8-9 for Mother's Day

07.05.2020

Processes for Referring non-COVID Patient Outside State

07.05.2020

Launch of RT_PCR app by GOI

06.05.2020

Facilitation cell in Kohima for stranded people

05.05.2020

Guidelines for local taxis in Kohima

05.05.2020

Inter-district movement of stranded persons

05.05.2020

Nagaland Civil Secretariat, Directorates and all govt offices in the Districts to resume functioning with 50% staff attendance

05.05.2020

Approval for COVID19 screening using TrueNAT tests

04.05.2020

Approval for street vendors in Kohima

04.05.2020

Consolidated Revised Guidelines for lockdown

04.05.2020

Easy reference for revised guidelines for lockdown

04.05.2020

Recommended plan for management of travellers from outside the state

03.05.2020

Order on continuation of all existing lockdown guidelines until fresh orders

02.05.2020

Streamlining COVID19 training among different cadres

02.05.2020

Formation of State core team of experts to assess facilities with TrueNAT

01.05.2020

Guidelines for COVID19 waste disposal

01.05.2020

Recommendation plan for management of travellers from outside the state

30.04.2020

NBSE announcement of delay in HSLC & HSSLC results

29.04.2020

Reminder to district authorities to regularly follow advisories and communications

29.04.2020

COVID19 cess on petrol and diesel

28.04.2020

Division of COVID19 responsibility between NHM & Directorate

28.04.2020

Reminder to District hospitals to continue OPD care & regular non-COVID health care services

28.04.2020

Govt. freezes DA of govt. employees at current rates

28.04.2020

Kohima Village council issues NOC for burial for COVID19 victims

28.04.2020

Lockdown to continue in Kohima till May 3

28.04.2020

Private hospitals in Kohima for treatment of non-COVID patients

28.04.2020

Recommendations for screening at roadway check points

28.04.2020

Advisory for movement of vehicles

27.04.2020

Advisory for shops till May 3

27.04.2020

NSEE-2020 and DEE-2020 form submission dates extended

27.04.2020

Expression of interest invited from teachers for tele radio tutoring during lockdown

26.04.2020

Precautionary Measure in Prisons in View of COVID19

26.04.2020

Revised SOP on contact tracing of COVID19 case

26.04.2020

Tele-consultation service in containment area

26.04.2020

List of permitted activities during lockdown

25.04.2020

Order for surveillance teams to ensure monitoring of contact persons through nCOVID Nagaland visitors app

25.04.2020

Instructions to pharmacies to keep tabs on people buying medicines for coldcoughfever for COVID19 surveillance

24.05.2020

List of designated COVID19 hospitals

24.04.2020

Rs. 25000 financial assistance to registered home delivery firms delivering essential commodities

24.04.2020

SOPs for Dead body management

24.04.2020

Pro rata cuts of 15% on non development expenses like travel, office, motor vehicle etc

24.04.2020

Applicable amendments under Epidemic Diseases Ordinance 2020

23.04.2020

Ex-gratia grant of Rs.10 lakhs to media persons suffering fatality due to COVID19

23.04.2020

Clarification on SARIILICOVID19 terminologies

23.04.2020

List of permitted activities during lockdown

23.04.2020

Relief to families affected by hail stormsthunderstorm in various districts

23.04.2020

SOPs for Inland fisheries and aquaculture activities

23.04.2020

Regarding authenticity of phone survey by Govt of India

22.04.2020

Freezing of all fresh government appointments (except medical personnel)

22.04.2020

Requirement of portable oxygen machines

21.04.2020

Advisory on activities allowed between April 20 and May 3

21.04.2020

Advisory on etiquette in public places between April 20 and May 3

21.04.2020

Advisory on shops and eateries operating between April 20 and May 3

21.04.2020

Clarification on testing of SARI and ILI cases

21.04.2020

Guidelines for school regarding online classes

21.04.2020

Numbers regarding ICU Beds, ventilators etc

21.04.2020

Order regarding construction activities during lockdown

21.04.2020

Procedure to avail COVID19 relief funds for Naga people residing in other states

21.04.2020

Revised guidelines for lockdown, with relaxations from April 20 onwards

20.04.2020

Revised order regarding mandatory use of nCOVID19 mobile app

20.04.2020

Ex Gratia grant for fatalities to frontline workers due to COVID19

20.04.2020

Locations where OPD services will be provided

20.04.2020

Order regarding mandatory submission of health reports

20.04.2020

CM's special package for distressed citizens outside Nagaland

20.04.2020

ATM withdrawal schedule for Mon District

19.04.2020

SOPs for farming operations in horticulture fields

18.04.2020

Request for cell tower information for contact tracing of 1st COVID19 patient in Nagaland

17.04.2020