ODISHA
Discontinuation of present version of e-filing Dated 29.03.2022
Notice Regarding Shut Down of Court and Offices, Dated 12.01.2022
Notice Regarding Shut Down of Court and Offices, Dated 12.01.2022
Standard Operating Procedure for the High Court, Dated 12.01.2022
High Court of Orissa Live Streaming of Court Proceedings Rules, 2021. Dated 28.07.2021
Office Order regarding functioning of Hon'ble Orissa High Court, Dated 16.07.2021
The Orissa High Court Video Conference Court (amendment) rules 2020. Dated 02.07.2021
Office Order Regarding Functioning of Hon'ble Oriss High Court, Dated 01.07.2021
Guidelines for appearing through Video Conferencing from Remote
Notification Regarding Functioning of High Court, Dated 18.07.2020
Closure of High Court of Orissa till 10th July, Dated 08.07.2020
Restricted functioning of High Court till 31st July 2020, Dated 03.07.2020
Regarding spitting of gutkha, tobacco, etc in the court premises, Dated 02.07.2020
Notification regarding e-Filing portal of Orissa High Court, Dated 12.06.2020
Functioning of high court and subordinate courts till 3rd July, Dated 11.06.2020
Regarding functioning of High court and subordinate courts till 03.07.2020, Dated 11.06.2020
Cancellation of the National Lok Adalat scheduled for 11th July, Dated 09.06.2020
Order to shut down courts on all working saturdays during pandemic, Dated 05.06.2020
E-tender notice for procurement of 743 numbers of Digital Signature Certificate (DSC), 22.05.2020
Advisory regarding dress code for advocates during COVID19, Dated 14.05.2020
2nd National Lok Adalat of the year, 2020 (18.04.2020) has been postponed to 09.05.2020
Notice regarding Orissa High Court e-Filing and Video Conferencing Scheme 2020
Arrangement for functioning of High Court in view of COVID-19