Covid 19 Unlock Orders |
19.06.2021 |
Extension of
Lockdown |
19.06.2021 |
Extension
of Lockdown |
08.06.2021 |
Extension of Lockdown |
19.05.2021 |
Extension of Night Curfew |
30.04.2021 |
In Patient dialysis to COVID patients in Gandhi General Hospital and TIMS |
20.04.2021 |
Imposition of Night Curfew |
20.04.2021 |
Enforcement of wearing masks – Penalty for violation |
11.04.2021 |
GO 136 Unlock 5.0 |
07.10.2020 |
Measures to preent COVID 19 in the
state |
30.06.2020 |
Engaging
six hundred and four various categories of services on Contract or
Outsourcing basis for management of COVID-19 |
25.06.2020 |
Engagement of various services on outsourcing basis for a period of six months in six Government
Hospitals |
20.06.2020 |
Fixation of ceiling rates charged by private hospitals for COVID
treatment |
15.06.2020 |
Guidelines for home isolation
(English) |
15.06.2020 |
Guidelines for home isolation
(Telugu) |
15.06.2020 |
Certain relaxations for TV and film
shootings |
09.06.2020 |
Guidelines of SOP on preventive measures to contain spread of COVID-I9 in
offices |
09.06.2020 |
Guidelines
of Do's and Dont's issued by Health & Family Welfare Department |
08.06.2020 |
SOPs
for reopening of certain prohibited activities |
07.06.2020 |
Lockdown
measures extended till 7th June in the areas outside containment zones and
till 30the June in containment zones |
31.05.2020 |
Government of Telangana Order Regarding Extension of Lockdown 5.0 |
31.05.2020 |
Extension of Lockdown until May 31 and list of activities
allowed |
18.05.2020 |
Lockdown
measures till 29th May 2020 in the State |
07.05.2020 |
Payment
of full salary to the police personnel working in Vigilance &
Enforcement who are deputed for Bondobast duties |
06.05.2020 |
Promoting
all the students of Classes I to IX studying in Schools during the
Academic Year, 2019-20, to next Classes in the Academic Year, 2020-21 |
05.05.2020 |
Repairs
and Renovation to establish Covid-19 Isolation Centre at Sports Hostel in
Gachibowli Stadium, Ranga Reddy District |
25.04.2020 |
Deferment
of collection of rentals for a period of 3 months w.e.f March 2020 for
properties leased for residential purposes |
23.04.2020 |
Order
regarding Deductions and recoveries for the month of March, 2020 |
22.04.2020 |
COVID19
Relief Operations, Sanction of Chief Minster Special Incentive to certain
categories of employees for the month of April, 2020 |
21.04.2020 |
Regulation
of school fees for the Academic Year, 2020-21 |
21.04.2020 |
Contribution of One Month Gross Salary From The Employees of Telangana Motor Vehicle
Inspectors Association Members For CMRF |
20.04.2020 |
Extension of Lockdown Period Upto May
7 |
20.04.2020 |
Certain
Austerity Measures During Month of April |
20.04.2020 |
Declaration of State Commissioner For Rights of Persons With Disabilities As State
Nodal Authority For PWDs |
17.04.2020 |
Extension of Time For Renewal of Trader Licenses Due On Or Before 31.3.2020 In The
Agricultural Market Committees In The State |
15.04.2020 |
Orders
To Contain The Spread of Coronavirus |
14.04.2020 |
Operational
Guidelines For Day-To-Day Management of Containment Zones |
13.04.2020 |
Extension of Lockdown Until April 30,
2020 |
12.04.2020 |
Exemption
To Boilers From Section 6 (c) And Section 8 of The Boilers Act, 1923
Upto 31st May, 2020 |
08.04.2020 |
Spitting
Ban Public Places |
07.04.2020 |
Sanction of One Time Chief Minister's Special Incentive To Certain Categories of
Employees |
07.04.2020 |
Government
Exempts Certain Categories of Employees From The Operation of The Orders
On Deferment of Payment of Salaries |
07.04.2020 |
Special
Instructions For Procurement of Medical, Surgical Equipment And Other
Essential Supplies For COVID-19 Relief Operations |
04.04.2020 |
Payment of Full Salary To The Employees of The Medical & Health Department
And Police Department |
03.04.2020 |
Operational
Guidelines Monitoring Disposal Confirmed Dead Bodies |
02.04.2020 |
Administrative Sanction For An Amount of Rs
37006.785 in Lakhs To
The Special Chief Secretary Health Department |
01.04.2020 |
Administrative Sanction of
Rs 5081 Lakhs For Making Arrangements In
View of Declaration of Lockdown |
30.03.2020 |
Administrative
Sanction of Rs 144.00 Lakhs For Making Arrangements In View of
Declaration of Lockdown |
30.03.2020 |
Administrative
Sanction of Rs 61.00 Lakhs For Making Arrangements In View of
Declaration of Lockdown |
30.03.2020 |
Administrative
Sanction of Rs 67.00 Lakhs For Making Arrangements In View of
Declaration of Lockdown |
30.03.2020 |
Deferment of Salary Wages In View of The Economic Impact of
Covid-19 |
30.03.2020 |
Recruitment of Medical Professionals On Temporary Basis To Assist The COVID-19
Containment Efforts |
30.03.2020 |
Relief
Measures To Migrant Workers |
30.03.2020 |
Sanction
For An Amount of Rs 13,18,38,000 To Meet The Expenditure For
Distribution of Riceatta To Migrant Workers |
30.03.2020 |
Sanction
For An Amount of Rs 16,78,62,000- To The District Collectors To Meet The
Cash Component To Migrant Workers |
30.03.2020 |
Declaration of Paid Holidays To All The Employees Workers Working In The Factories
From 22.03.2020 to 31.03.2020 |
28.03.2020 |
Health-Department-Media-bulletin-26-March-at-12-PM |
26.03.2020 |
Health-Department-Media-Bulletin-25-March-at-8-PM |
25.03.2020 |
General_Instructions_Regarding_Lockdown |
24.03.2020 |
All Managers of Factories Should Pay Full Wages To All The Workers During Shut Down Period |
24.03.2020 |
Further Directions For Streamlined Implementation of The Lockdown |
23.03.2020 |
Guidelines To Shops And Establishments For Following Social Distancing Norms |
23.03.2020 |
Administrative Sanction of Rs 1103 Crores To Meet The Expenditure of One Time Support of 12Kg of Rice Per Person |
23.03.2020 |
Administrative Sanction of Rs 1314 Crores To All The Food Security Card Holding Families As One Time Support of Rs.1500 |
23.03.2020 |
Declaration of Paid Holiday And Restriction of Business Hours From Mar 22nd to 31st |
23.03.2020 |
Treating Only Emergencies At All Pvt. Hospitals In The State |
22.03.2020 |
Lockdown
Notification |
22.03.2020 |
The Telangana Epidemic Diseases(COVID-19) Regulations 2020 |
21.03.2020 |
The Telangana Epidemic Disease COVID-19 Regulation 2020 |
21.03.2020 |
Closure of All Cinema Halls, Amusement Parks, Swimming Pools, Gymnasiums, Zoo
Parks, Museums Until 31st March |
19.03.2020 |
Administrative Sanction of Rs 116.25 Crores To Meet The Expenditure To Control Covid-19 |
19.03.2020 |
Administrative Sanction of Rs 2760.06 Lakhs For Certain Works Procurements And Training And Capacity Building |
18.03.2020 |
Budget Release Order For Rs 116.25 Crores To Commissioner For Relief, HOD |
18.03.2020 |
Instructions For SARI Surveillance |
16.03.2020 |