Guidelines- Threshold Trigger Action Point matrix |
10.01.2022 |
Guidelines for Home Isolation and Discharge criteria from home isolation of SARS-CoV-2 |
06.01.2022 |
COVID-19 testing strategy for
Kerala |
29.08.2021 |
Guidelines- TO OPTIMIZE COVID TREATMENT OUTCOMES IN
KERALA |
06.08.2021 |
Guidelines- Augmented Testing Strategy
July |
14.07.2021 |
COVID19 Treatment charges in Private hospitals for walk in
patients |
07.07.2021 |
Decentralized system of death declaration at District
level |
14.06.2021 |
Guideline- Intesified case finding for TB among Post COVID
patients |
14.06.2021 |
Preparedness for management of surge of COVID-19 in
children |
02.06.2021 |
Guidelines for issuance of COVID-19 certificate for persons travelling
abroad |
29.05.2021 |
Prioritization for vaccination in the age group of 18-45
-Modified |
24.05.2021 |
Guidelines- Framework for Health System preparedness in context of
COVID19 |
20.05.2021 |
Guidelines- Mucormycosis
management |
16.05.2021 |
Guideline- Vaccination to bedridden
patients |
12.05.2021 |
Guidelines- Optimizaion of Covid 19 Testing in the second wave of the
pandemic |
12.05.2021 |
Guideline- Strengthening Patient
Care |
09.05.2021 |
Advisory with regard to optimal use of high flow nasal cannulas
(HFNC) and Oxygen audits |
30.04.2021 |
Refixing the rate for RT PCR test for COVID19 – Sanction
Accorded |
30.04.2021 |
Guidelines- COVID 19 Vaccination - 2nd dose
prioritization |
28.04.2021 |
Guidelines-
Vaccination - Special arrangements for Elderly and People with Disability |
24.04.2021 |
Covid 19 – Surge in positive cases – Restrictions for the effective containment of Covid 19 – orders
issued |
21.04.2021 |
COVID-19 containment activities -Incoming
travelers-Surveillance |
18.04.2021 |
Guideline-Augmented Testing
Strategy |
15.04.2021 |
COVID-19 Surge in positive cases-restrictions for the effective containment of
Covid-19 |
13.04.2021 |
Advisory on COVID appropriate behaviour and
vaccination |
31.03.2021 |
Covid-19 -phase 5 unlocking of general lockdown and extension of lockdown for effective containment of
Covid-19 |
29.03.2021 |
Guidelines for COVID 19 testing – through Government laboratories and outsource model RTPCR mobile laboratories and RTPCR (static)
laboratories |
27.02.2021 |
Advisory on organization of mass covid 19 vaccination camp facility for front line
workers |
19.02.2021 |
Advisory On Organization Of Mass Covid-19 Vacciantion Camp Facility For Front Line Workers And Prioritized Age Groups In Urban Areas |
19.02.2021 |
Guidelines for conduct of Kerala Legislative Assembly Elections 2021 during
COVID-19 |
19.02.2021 |
Advisory Regarding Swabbing Of Symptomatic Individuals Undergoing Rapid Antigen Test For Covid-19 |
13.02.2021 |
Authorizing all DMO (H) to issue COVID patient certificates COVID suspect person
certificate |
09.02.2021 |
Revised Testing Guidelines For
Covid-19 |
09.02.2021 |
Advisory on COVID prevention measures at COVID-19 Vaccination
Centres |
15.01.2021 |
COVID-19 testing strategy for Kerala |
28.08.2021 |
Guidelines to
Optimize Covid Treatment Outcomes in Kerala |
06.08.2021 |
Kerala state Covid 19 Treatment
Guidelines |
05.08.2021 |
Augmented Testing Strategy for Kerala State |
14.07.2021 |
COVID 19
Treatment Charges in Private Hospitals for Walk in Patients |
07.07.2021 |
curfew-July |
30.06.2021 |
Daily Vaccine Bulletin |
26.06.2021 |
Addendum to revised testing guidelines for COVID-19 |
17.06.2021 |
Disaster Management Department - Covid 19 - Lockdown in the State - Exemption in
restrict |
15.06.2021 |
Decentralized system of death declaration at District level |
14.06.2021 |
Intensified case finding for TB among post COVID patients |
14.06.2021 |
Disaster Management (A) Department |
10.06.2021 |
Preparedness for Management of Surge of COVID-19 in Children |
02.06.2021 |
Guideline- Vaccination to bedridden
patients |
31.05.2021 |
Guidelines for issuance of COVID-19 certificate for persons travelling abroad |
29.05.2021 |
Guidelines- Framework for Health System preparedness during monsoon in context of COVID-19 |
20.05.2021 |
Prioritization for vaccination in the age group of 18-45 -Modified |
19.05.2021 |
Guidelines- Mucormycosis management |
16.05.2021 |
Advisory with regard to Optimal use of High Flow Nasal Cannulas
(HFNC) and Oxygen Audits |
12.05.2021 |
Optimizaion of Covid 19 Testing in the second wave of the pandemic |
12.05.2021 |
COVID -19 Treatment charges in Private Hospitals |
10.05.2021 |
Guideline- Strengthening Patient Care |
09.05.2021 |
Advisory for Rational use of Oxygen |
02.05.2021 |
Refixing the rate for RT PCR test for COVID19 |
30.04.2021 |
COVID 19 Vaccination 2nd dose Eligible People Prioritization |
28.04.2021 |
COVID-19 Discharge Guidelines |
28.04.2021 |
COVID-19 Treatment Guidelines |
25.04.2021 |
Vaccination - Special arrangements for Elderly and People with Disability |
24.04.2021 |
Covid-19 Quarantine and Isolation
Guidelines |
21.04.2021 |
Guidelines for Covid 19 Vaccination Planning and Conduct |
21.04.2021 |
Restrictions for the Effective Containment of Covid 19- orders issued |
21.04.2021 |
COVID-19 containment activities -Incoming travelers-Surveillance |
18.04.2021 |
Augemented testing strategy for Kerala State-April 2021 |
15.04.2021 |
COVID-19 Surge in positive cases-restrictions for the effective containment of Covid-19 |
13.04.2021 |
Advisory on COVID appropriate
behaviour and
vaccination |
31.03.2021 |
Vaccination
Bulletin |
31.03.2021 |
Sero Surveillance Report March
2021 |
22.03.2021 |
Guideline for COVID 19 vaccination for the priority groups |
01.03.2021 |
Guidelines for COVID 19 testing – through Government laboratories and outsource model RTPCR mobile laboratories and RTPCR (static) laboratories |
27.02.2021 |
Advisory regarding swabbing of symptomatic individuals undergoing rapid antigen test for COVID 19 |
13.02.2021 |
Guidelines for conduct of Kerala Legislative Assembly Elections 2021 during COVID-19 |
11.02.2021 |
Revised testing guidelines for COVID-19 |
09.02.2021 |
Authorizing all DMO (H) to issue COVID patient certificates COVID suspect person certificate |
04.02.2021 |
Covid-19 Guidelines- Back to the basics campaign |
02.02.2021 |
Advisory on COVID prevention measures at COVID-19 Vaccination Centres |
15.01.2021 |
Advisory for performance artists and programmes (indoor and outdoor) in the context of COVID-19 |
04.01.2021 |
Advisory for safe conduct of festivals in the context of COVID-19 |
04.01.2021 |
Advisory with regard to safe opening of Swimming Pools and Sports centres in the context of COVID-19 |
04.01.2021 |
Advisory-Opening of Cinema halls |
04.01.2021 |
Fixing the rate for RT LAMP based COVID-19 test |
26.12.2020 |
Amendment to Revised Advisory on Sabarimala pilgrimage in the context of COVID19 |
16.12.2020 |
GO -Coordination mechanism for COVID 19 vaccine introduction |
09.12.2020 |
Addendum to the Covid- 19 Revised Testing Guidelines |
01.12.2020 |
Revised advisory to optimize the evidence based use of convalescent plasma therapy in COVID 19 |
01.12.2020 |
Covid 19 Testing and Screening of Officers, Staff and Security Personnel Innvolved in Election Duties |
27.11.2020 |
Advisory with regard to Re-Testing of Patients who have been Cured af Covid 19 |
19.11.2020 |
Sabrimala Action Plan |
|
Health Advisory on Sabrimala Prilgrimage in the context of COVID 19 |
10.11.2020 |
Health Advisory on Sabrimala Pilgrimage in the context of Covid 19 |
28.10.2020 |
GO on Covid testing rates in kerala |
21.10.2020 |
Advisory for Narvaratri Festival Celebration during COVID-19
Pandemic |
16.10.2020 |
Guidelines LDMS Supportive Supervision and Daily Reporting by District
and the State Summary of COVID |
14.10.2020 |
Proposal for Strengthening Critical Care Support |
|
Revised Discharge Guidelines for COVID-19 Patients |
14.10.2020 |
Guidelines on Tele ICU and Intensive Care Servcies |
13.10.2020 |
COVID 19 Screening, Testing, Eucation and Prevention (Step) Kiosk |
11.10.2020 |
Amendment to Healthcare Workers Resources
Guidelines |
01.10.2020 |
Generic Guidelines on the Conduct of Examinations in the Background of the
Pandemic |
22.09.2020 |
PSC Appointment Verification |
22.09.2020 |
Weekly Bulletin 3rd Week September |
21.09.2020 |
Covid 19 Jagratha Portal |
14.09.2020 |
Guidelines Prevention and Management of COVID in Prisons |
|
Weekly
Bulletin September 2nd Week |
13.09.2020 |
Weekly Bulletin of September 1sr Week |
07.09.2020 |
List
of Private Labs Approved By State For Covid Testing |
29.08.2020 |
Weekly Bulltin 4th Week August |
28.08.2020 |
Guidelines for Sentinel Surveillance |
27.08.2020 |
Guidelines Regarding Quarantine for NRK Students Appearing for NEET Exam 2020 |
25.08.2020 |
COVID-19 Contact Tracing and Quarantine Guidelines |
22.08.2020 |
List of Private Labs Approved for Lab Testing by the State Government |
21.08.2020 |
Guidelines for the Conduct of Legislative Assembly Sessions |
20.08.2020 |
List of private labs approved for testing |
17.08.2020 |
Guidelines COVID Sample Management Inside Virus Diagnostic Laboratory |
16.08.2020 |
COVID-19
Revised Testing Guidelines |
15.08.2020 |
COVID-19 Rx Guidelines |
15.08.2020 |
Guidelines Independence Day COVID Protocol |
14.08.2020 |
Addendum Testing Sample Technician Staff Nurse |
12.08.2020 |
Guidelines for NEET Exam 2020 During Lockdown |
10.08.2020 |
Advisory Restricting Visitors to Hospitals |
08.08.2020 |
Technical Paper COVID-19 Sampling Laboratory Testing Management |
|
COVID-19 Death Audit Report |
07.08.2020 |
Framework for Health System Prearedness for Managing Natural Calamities in the Context of COVID-19 |
07.08.2020 |
Report of Health Care Workers Tested Positive Case-Study |
31.07.2020 |
Coastal Health Action Plan |
30.07.2020 |
Advisory for Home Isolation of Asymptomatic COVID-19 Positive Health Care Workers |
29.07.2020 |
Guidelines COVID Protocol for VIP |
29.07.2020 |
Revised Guidelines on Dead Body Management |
29.07.2020 |
Dedicated Management Structures for Coordinating Admission, Referals and Inpatient Facilities |
28.07.2020 |
Provision of Medical Facilities for Pourakarmikas Working in City Corporations and Municipalities |
28.07.2020 |
Updating Bed Availability Portal |
28.07.2020 |
COVID-19
List of Registered Private Lab for COVID testing |
26.07.2020 |
COVID-19 Name of COVID
Hospitals |
26.07.2020 |
Report on Health Care Workers
The positive cases-Study 20th July 2020 |
25.07.2020 |
Antigen test -Fixing of cost per test in Private Sector |
22.07.2020 |
Amendment to the revised discharge guidelines for
COVID-19 |
21.07.2020 |
Advisory on Quarantine and COVID-19 testing of guest workers returning to Kerala |
18.07.2020 |
COVID-19 Testing at
Large Community Clusters & Coastal Area Thiruvananthapuram19 |
18.07.2020 |
Guidelines
Sentinel surveillance in coastal, slum&Tribal areas |
17.07.2020 |
Instruction to
District Surveillance Officers on Preparing a Contact Map of Cases From
Local Transmission |
17.07.2020 |
Guidelines & Restrictions related to Fisheries and Fish
Sales |
16.07.2020 |
Guidelines for functioning of Panchayat
offices |
16.07.2020 |
Revised guidelines for setting up of
CFLTCs |
16.07.2020 |
COVID-19 Clinical Management
Report |
13.07.2020 |
Deputing IAS Officers to assist District Collectors for setting up and operationalizing Covid Firstline Treatment Centres and Revers Quarantine
Facility |
13.07.2020 |
COVID-19 Death Audit report June
2020 |
05.07.2020 |
COVID-19 Report on Keralite tested Positive outside Kerala June
2020 |
05.07.2020 |
Addendum to Advisory-Airport testing and Transportation
management |
02.07.2020 |
Advisory for performing Rapid Antigen Diagnostic Assay for
COVID-19 |
02.07.2020 |
Advisory
on Augmenting Testing – Sample Collection Management |
02.07.2020 |
Guidelines for certification and classification(Coding) of COVID-19 as cause of
Death |
02.07.2020 |
Special Team
Malapuarm Deployment Order |
30.06.2020 |
Guidelines
Generic frame work for Supportive Supervision by the Special Team |
28.06.2020 |
Advisory on using Chemilnminescent Immunoassay(CLIA) based serology test in containment zone
(Malapuram) |
28.06.2020 |
Guidelines
Generic frame work for Supportive Supervision by the Special Team |
28.06.2020 |
Special Team
Malappuram Deployment Order |
28.06.2020 |
Psychological support helplines for health
personnel |
12.06.2020 |
Advisory on Performance Assessment of District Surveillance unit |
03.06.2020 |
Guidelines for Vyavasaya Bhadratha scheme for MSMEs to avail interest subvention on term & working capital
loans |
02.06.2020 |
Notification of residential facilities identified by District Administration or LSGIs as quarantine
facilities |
02.06.2020 |
Government of Kerala Lockdown 5.0 Implementation Order |
01.06.2020 |
Lockdown 5.0 orders and relaxations till June
30 |
01.06.2020 |
Minutes of CM's Meeting on
COVID19 |
01.06.2020 |
Supply of food items available in discontinued community
kitchen |
01.06.2020 |
Advisory for conduct of exams in polytechnic or technical
colleges |
29.05.2020 |
Extension of deputation of officers whose terms expired during
lockdown |
29.05.2020 |
COVID-19 Instructions for using GeneXpert or TrueNAT-beta-CoV in the private sector in Kerala |
27.05.2020 |
Changes
in examination center for SSLC, Higher Secondary & Vocational higher
secondary exams |
21.05.2020 |
Running
Of Special trains Janashatabdi between Kozhikode & Thiruvananthapuram |
21.05.2020 |
TATA entrusted with
COVID19 hospital construction in Kasargod |
30.04.2020 |
Roles & responsibilities of departments while establishing Covid
First Line Treatment Centres |
30.04.2020 |
Guidelines for Local Governments to provide life saving medicines for
seriously ill patients |
30.04.2020 |
Funds released to Collectors of Kannur, Kozhikode
and Palakkad |
29.04.2020 |
Extending time limit for rent dues and interest on buildings owned by
local bodies till June 5 |
29.04.2020 |
Minutes of CM's Meeting on
COVID19 |
28.04.2020 |
Extension of chit fund auctions and draws to May 30 |
28.04.2020 |
Revival measures to tide over economic crisis faced by IT or ITES firms
in Govt. IT Parks |
27.04.2020 |
Ensuring proper attendance in IPRD department |
27.04.2020 |
Exemption categories
deferment by 3 months of periodical leave
surrender by employees |
27.04.2020 |
Instructions for coordinating activities between employees and
governing council of LSGs |
26.04.2020 |
FAQs on use of vehicles during lockdown |
26.04.2020 |
Guidelines for operating offices of Panchayat Department |
26.04.2020 |
FAQs for
COVID19 patients Part 1 |
26.04.2020 |
Permission to hire more cooks for Kudumbasree Community Kitchens |
25.04.2020 |
Revised containment guidelines for market complexes within municipal
limits |
25.04.2020 |
Reorganisation of laboratories for sending routine covid samples By
RT-PCR |
24.04.2020 |
Free ration sanctioned for Idukki district |
24.04.2020 |
Conditions to consider absent days due to lockdown restrictions of all
State PSU employees as On duty |
24.04.2020 |
COVID19 Testing
augmentation-Xpert-SARS-CoV-Testing |
24.04.2020 |
Minutes of CM's Meeting on
COVID19 |
23.04.2020 |
Revised guidelines for containment till May 3; Change in Zones |
23.04.2020 |
To overcome
COVID19 Induced financial crisis, an order to temporarily
postpone a part of staff's and teachers' pay |
23.04.2020 |
Thermal Scanner inspection in the Secretariat |
22.04.2020 |
Guidelines for running government offices |
22.04.2020 |
Guidelines for commencing NREGA works |
22.04.2020 |
Security Audit by CERT-In Empanelled agency of the data stored in the
web server of Amazon Cloud |
21.04.2020 |
Approval to use Gram Panchayat General Purpose funds to buy masks
gloves for MGNREGS workers |
21.04.2020 |
Rs. 50 lakh funds released to Kasargod collector |
20.04.2020 |
Orders to fix honorarium for community kitchen employees under LSGs |
20.04.2020 |
Revised guidelines on collection and disposal of biomedical waste and
solid waste from various sources |
20.04.2020 |
Guidelines for sanitation and disinfection procedures |
20.04.2020 |
List of identified hotspots |
20.04.2020 |
Minutes of CM's Meeting on
COVID19 |
20.04.2020 |
Setting up of committee to investigate Government agreement with
Sprinkler Inc |
20.04.2020 |
Setting up of Committees to issue guidelines and arrangements for
expatriates returning to Kerala |
20.04.2020 |
Advisory for ensuring TB services during the times of
COVID19 |
20.04.2020 |
Letter from MHA to Kerala urging review of lockdown relaxation order
issued on April 17 |
19.04.2020 |
Criteria and methodology to identify hotspots |
19.04.2020 |
SOPs for industries when resuming operations |
18.04.2020 |
Guidelines for Implementing Sanitation and Pre-Monsoon Sanitation
Activities in Municipalities |
18.04.2020 |
Revised guidelines for containment, including relaxation after April 20 |
17.04.2020 |
Instructions for antibody testing by Private sector |
16.04.2020 |
Instructions for using GeneXpert or Truenat-beta-CoV in the private
sector |
16.04.2020 |
Minutes of CM's Meeting on
COVID19 |
16.04.2020 |
Advisory for restarting regular immunisation activities |
16.04.2020 |
Financial assistance sanctioned to artists |
16.04.2020 |
COVID19 Infection Prevention Control Manual |
16.04.2020 |
Deferment by 3 months of periodical leave surrender by employees |
16.04.2020 |
Minutes of CM's Meeting on
COVID19 |
15.04.2020 |
Regulations regarding permitted inter-state travel |
15.04.2020 |
Rs. 50 lakh funds released to Malappuram collector |
15.04.2020 |
Fund release to health department to fight
COVID19 |
15.04.2020 |
Fund sanctioned to provide food for elephants and other animals being
looked after |
15.04.2020 |
Lockdown relaxation orders |
14.04.2020 |
Extension of War Room functioning till May 3 |
14.04.2020 |
Minutes of CM's Meeting on
COVID19 |
13.04.2020 |
Minutes of CM's Meeting on
COVID19 |
11.04.2020 |
Guidelines for conducting tests to identify community transmission of
COVID19 |
11.04.2020 |
Compilation of guidelines issued by the Central and State Governments
in relation to the implementation of Lockdown |
11.04.2020 |
Consolidated Central
and State govt guidelines related to lockdown |
11.04.2020 |
Lockdown relaxations
AC shops, opticians, clay kilns, beedi workers |
10.04.2020 |
Relaxation in Lockdown criteria |
10.04.2020 |
Exemptions from Lockdown
Updated |
10.04.2020 |
Minutes of CM's Meeting on
COVID19 |
09.04.2020 |
Exemption from lockdown for plumbers & electricians working in
residential houses |
09.04.2020 |
FAQs on cloth masks |
09.04.2020 |
Orders to impose stringent quality checks on fish being imported from
other states |
08.04.2020 |
Minutes of CM's Meeting on
COVID19 |
08.04.2020 |
Extension of time for utilisation of 14th FC Grants to tackle
COVID19 in Gram Panchayats |
08.04.2020 |
Exemption from lockdown to Irrigation department |
08.04.2020 |
Exemption from lockdown to shops and service centres for mobile phones
and computers |
08.04.2020 |
Minutes of CM's Meeting on
COVID19 |
07.04.2020 |
Exemption from lockdown to automobile service workshops |
07.04.2020 |
Exemption from lockdown for members of cooperation department in order
to distribute social security pension & essential commodities |
07.04.2020 |
Best practices related to the use of Face Masks |
06.04.2020 |
Permission for procurement and transport of needed components,
materials and equipments for the treatment of COVID19 patients |
06.04.2020 |
Guidelines for distribution of SupplyCo kits |
06.04.2020 |
Inclusion of Planning Board Decentralized Planning Division, Chief Mrs.
Jose Fine to the LSG-constituted COVID19 defense cell |
06.04.2020 |
Report of Expert Committee on Strategy for easing lockdown
restrictions |
06.04.2020 |
Minutes of CM's Meeting on
COVID19 |
06.04.2020 |
Financial Assistance to fishermen sanctioned |
06.04.2020 |
Order setting up an Expert committee to formulate guidelines for
post-lockdown regulations |
04.04.2020 |
CM's Helping Hand Loan
Scheme |
04.04.2020 |
An extension of time limit till Apr 30 to Cooperative societies for
repayment of unpaid amounts of Social Security pensions for Oct & Nov
2019 |
03.04.2020 |
Permission to open Tea, Cardamom, Coffee, Oil Palm, Cashew and Clove
plantations for essential farming activities |
03.04.2020 |
Preventive measures by LSGs for vulnerable sections of people |
03.04.2020 |
Guidelines for setting up of Community Kitchens under Kudumbasree |
03.04.2020 |
In-principle sanction to develop Rapid Diagnostic Kits for SARS CoV-2
detection |
03.04.2020 |
Minutes of CM's Meeting on
COVID19 |
03.04.2020 |
Minutes of CM's Meeting on
COVID19 |
03.04.2020 |
Union MHA consolidated guidelines on lockdown measures for containment |
03.04.2020 |
Responsibilities to be carried out by LSG institutions |
03.04.2020 |
Exemption for parcel services to
function |
03.04.2020 |
Rs. 50 lakhs each to District Collectors to carry out
COVID19 Related
control and preventive activities |
02.04.2020 |
Permission for online food deliveries to function till 8 pm |
02.04.2020 |
Induction of officers into War Room and guidelines for functioning of
War Room |
02.04.2020 |
Measures taken post-decline in the demand of milk and milk products
during lockdown |
02.04.2020 |
Minutes of CM's Meeting on
COVID19 |
02.04.2020 |
Addendum to revised guidelines for Testing-Quarantine-Hospital
Admission-Discharge strategy published on Mar 12 |
01.04.2020 |
Minutes of CM's Meeting on
COVID19 |
01.04.2020 |
Guidelines for Human Resource Management in COVID Hospitals |
01.04.2020 |
Exemption to hotels near check posts to run their take away counters
till 8pm |
01.04.2020 |
Temporary recruitment, in view of
COVID19, to the post of Health
Inspector Gr II through KPSC |
31.03.2020 |
Minutes of CM's Meeting on
COVID19 |
31.03.2020 |
Instructions to Labour Department employees to be present at work
without fail |
31.03.2020 |
Guidelines to convert private hospitals into
COVID19 treatment
hospitals |
31.03.2020 |
Further Utilisation of services of medical professionals retiring on
Mar 31, 2020 |
31.03.2020 |
Guidelines for distribution of laboratories |
31.03.2020 |
Exemption from reporting to duty for non-essential personnel retiring
during lockdown period |
31.03.2020 |
Minutes of CM's Meeting on
COVID19 |
30.03.2020 |
Instructions to ensure labour department employees' attendance &
hiring of Hindi or Bangla or Odia or Assamese language specialists on
daily wages |
30.03.2020 |
Increase in salary for daily wagers at petrol pumps |
30.03.2020 |
Duty allotment for Junior or Senior Superintendents in Labour
Department War Room to handle migrant labour issues |
30.03.2020 |
Assigning Addl. Chief Secy, Home,
Vigilance, overall incharge of COVID19 activities |
30.03.2020 |
24 hrs call centre to address migrant labour concerns |
30.03.2020 |
Rapid Action Team formed to monitor all activities of the labour
department |
29.03.2020 |
Deployment of staff in General Administration department during
lockdown |
29.03.2020 |
Charge allotment of officers in the War Room |
29.03.2020 |
Minutes of CM's Meeting on
COVID19 |
28.03.2020 |
No instructions on COVID by any Secretary without Chief Secretary
approval |
28.03.2020 |
Change in War Room orders
change in person heading war room |
28.03.2020 |
Rs. 350 crores sanctioned for Rations supply |
27.03.2020 |
Setting up of a Control Room at the Directorate of Trade
and Commerce
to address trade concerns |
27.03.2020 |
Promulgation of The Kerala Epidemic Diseases Ordinance, 2020 |
27.03.2020 |
Regulatory Measures to be followed in Marine and Inland Fisheries |
27.03.2020 |
Postponement of University
Exams Updated order |
27.03.2020 |
Minutes of CM's Meeting on
COVID19 |
27.03.2020 |
Advisory for using rapid diagnostic kits for
COVID19 surveillance and
diagnosis |
27.03.2020 |
Circular on Data collection of home isolation persons |
27.03.2020 |
Setting up of Round the Clock War Room |
26.03.2020 |
Preventive measures for sanitation and waste
management |
26.03.2020 |
Payment of wages to Contractual or outsourced or daily wage or casual
staff during lockdown period |
26.03.2020 |
Modified orders specifying operational hours for shops, bakeries etc |
26.03.2020 |
Minutes of CM's Meeting on
COVID19 |
26.03.2020 |
Kudumbasree Community Kitchen Guidelines |
26.03.2020 |
Ensuring wages and salaries to employees during
COVID19 |
26.03.2020 |
Continued Actions following earlier issues restrictions |
26.03.2020 |
COVID19 Management of Alcohol use disorders in the community |
26.03.2020 |
Declaration of Entire State as
COVID19 affected |
26.03.2020 |
Animal Husbandry and Dairy included in Essential services |
26.03.2020 |
Advisory for
Residents associations |
26.03.2020 |
Orders to look into reducing overcrowding in prisons to prevent spread
of pandemic |
25.03.2020 |
Minutes of CM's Meeting on
COVID19 |
25.03.2020 |
Guidelines issues for allocation of testing laboratories to districts,
for monitoring by District Surveillance Officers |
25.03.2020 |
Formation of Corona media cell
and fake news monitoring cell |
25.03.2020 |
Essential services under Kerala Essential Services Maintenance Act
1994 |
25.03.2020 |
Circular enclosing Union Ministry guidelines to healthcare workers for
rational use of protective equipment |
25.03.2020 |
Addendum to Roles and Responsibilities of LSGs |
25.03.2020 |
Strengthening of surveillance measures and Constitution of
COVID19 Cell in General Education Department |
24.03.2020 |
Minutes of CM's Meeting on
COVID19 |
24.03.2020 |
In the wake of confinement, guidelines issued on handling routine
vaccination of children under the age of 10 years |
24.03.2020 |
Financial aid for members of Kerala State Lottery Agents
and Sellers
Welfare Fund Board |
24.03.2020 |
Clinical guidelines for investigation and treatment of
COVID19 cases |
24.03.2020 |
Advisory issued for infection control precautions to be adopted in
dental clinic and hospitals |
24.03.2020 |
Advisory issued by State Medical Board on quarantine measures of
asymptomatic healthcare workers who come in contact with a proven COVID19 case |
24.03.2020 |
Advisory for antenatal and delivery care for pregnant
women |
24.03.2020 |
Minutes of CM's Meeting on
COVID19 |
23.03.2020 |
Nodal officers for
COVID19 Inter-coordination cell of Forest Department |
23.03.2020 |
Minutes of CM's Meeting on
COVID19 |
23.03.2020 |
COVID19 cell, inclusion of directorate officials I and PRD |
23.03.2020 |
Extension for submission of applications for registration of ongoing
real estate projects sans penalty till 15th May 2020 |
23.03.2020 |
Advisory on the use of hydroxy-chloroquine as prophylaxis for SARS-CoV2
infection |
22.03.2020 |
Appointment of nodal officer for Labour & Skills
department |
21.03.2020 |
Minutes of CM's Meeting on
COVID19 |
21.03.2020 |
Postponement of University Exams |
20.03.2020 |
Roles and Responsibilities of LSGs |
20.03.2020 |
Temporary arrangements regarding working hours for government
employees |
20.03.2020 |
Notification on
COVID19 in
Malayalam |
20.03.2020 |
License renewal date extended |
20.03.2020 |
Minutes of CM's Meeting on
COVID19 |
20.03.2020 |
Guidelines for employees in shopping centers and shopping malls |
20.03.2020 |
Guidelines for beauty parlours and salons |
20.03.2020 |
Extension orders for Land & Entertainment Tax renewal |
20.03.2020 |
Matrix for discharge of persons from home or hospital isolation based
on a risk assessment grid |
19.03.2020 |
Minutes of CM's Meeting on
COVID19 |
19.03.2020 |
Guidelines issued for testing of foreign nationals entering and exiting
the state |
19.03.2020 |
Circular to avoid inspections, postpone meetings etc |
19.03.2020 |
Precautionary measures in government offices in times of
COVID19 |
18.03.2020 |
Preventive measures to be taken by government institutions |
18.03.2020 |
Minutes of CM's Meeting on
COVID19 |
18.03.2020 |
Labour Commissionerate Order to officers regarding welfare of migrant
guest workers |
18.03.2020 |
Constitution of
COVID19 cell |
18.03.2020 |
Minutes of CM's Meeting on
COVID19 |
17.03.2020 |
Instructions to Private Establishments regarding working time, leaves
for employees, safety measures etc |
17.03.2020 |
Constitution of
COVID19 cell in Tourism Department |
17.03.2020 |
COVID19 as notified disease Permission to use SDRF funds for the same |
17.03.2020 |
Minutes of CM's Meeting on
COVID19 |
16.03.2020 |
Instructions to Constitute
COVID19 cells in all departments |
16.03.2020 |
Instructions on safety protocols to be followed by passenger and other
functionaries at airports |
15.03.2020 |
Minutes
of CM's Meeting on COVID19 |
14.03.2020 |
Minutes of CM's Meeting on
COVID19 |
14.03.2020 |
Guidelines to non-teaching staff |
14.03.2020 |
Release of funds to Medical Services Corporation Ltd |
13.03.2020 |
Minutes of CM's Meeting on
COVID19 |
13.03.2020 |
Minutes of CM's Meeting on
COVID19 |
12.03.2020 |
Guidelines for testing, quarantine, hospital admission and discharge of
COVID19 patients |
12.03.2020 |
Instructions to Private Establishments regarding working time, leaves
for employees, safety measures etc |
11.03.2020 |
Declaration of holiday for Classes 1-7, Madrassas, Anganwadis,
Tutorials etc |
11.03.2020 |
Declaration of holiday to educational institutions except medical
institutions |
11.03.2020 |
Clarification on functioning of district and subordinate courts during
coronavirus |
11.03.2020 |
Suspension of biometric punching for attendance in govt
and Pvt
institutions |
10.03.2020 |
Withdrawal notification of Corona as State Specific Disaster |
12.02.2020 |
Policy on bio-medical waste management for coronavirus cases |
08.02.2020 |
Health advisory for students in contact with Wuhan returnees placed
under isolation |
05.02.2020 |
Health advisory for taking care of pets or animals of Wuhan returnees
under isolation |
05.02.2020 |
Health advisory for tourism department to deal with returnees from
foreign countries |
05.02.2020 |
Declaring Corona as State Specific Disaster
and declaration of Health
Department as the nodal department |
04.02.2020 |
Constitution of State RRTs to provide technical support for prevention
and containment activities |
03.02.2020 |
Terms of References for State Level Committees formed for containment
of COVID19 |
03.02.2020 |
Constitution of Medical Boards in all medical hospitals, district
hospitals and general hospitals |
02.02.2020 |
Guidelines for surveillance, identification, and risk categorisation of
coronavirus cases |
01.02.2020 |
Guidelines for laboratories on sample, testing, collection and
transport |
01.02.2020 |