ODISHA

Clinical guidance for management of Adult COVID -19 Patients released

14.01.2022

Smooth Management of Medical Oxygen and Medicines for Covid Management

08.01.2022

Order for closure of Educational Institutions from 10th January, 2022 to 1st February, 2022

07.01.2022

Lock down guideline in the State of Odisha from 7th January,2022 to 1st February,2022

05.01.2022

Restriction on Congregation and Celebration of New Year Day- 2022

31.12.2021

Corrigendum to the restriction guideline from 25th December,2021 to 2nd January, 2022

24.12.2021

Restriction guideline from 25th December, 2021 to 2nd January, 2022

24.12.2021

Anticipated Third wave and required precautions

17.12.2021

Unlock guideline in the State of Odisha from 1st October 2021 to 1st November 2021

30.09.2021

District wise COVID-19 testing status

11.09.2021

District wise COVID-19 testing status

08.09.2021

District wise COVID-19 testing status

04.09.2021

District wise COVID-19 testing status

31.08.2021

Unlock guideline in the State of Odisha from 01st September 2021 to 1st October 2021

31.08.2021

COVID-19 vaccination of Tibetan National residing in India

18.08.2021

Preparedness on COVID-19 management for paediatrics population for possible 3rd wave

12.08.2021

Unlock Guideline

31.07.2021

High Court of Orissa Live Streaming of Court Proceedings Rules, 2021

28.07.2021

COVID-19 vaccination and Vaccination certificates for those who have taken the first dose of Covishield or AstraZeneca vaccine outside India

23.07.2021

Regular review of COVID-19 vaccine procurement and optimal utilization of indented vaccines by Private Hospitals

19.07.2021

COVID-19 vaccination of Transgender persons

16.07.2021

Funding for management of Covid-19 pandemic

16.07.2021

Lockdown extension guideline

15.07.2021

COVID 19 vaccination mentally persons institutionalized mental establishment

09.07.2021

COVID 19 Vaccination Pregnant Women

09.07.2021

De hiring beds COVID treatment facilities view declining trend Covid 19

05.07.2021

Lock down guideline in the State of Odisha from 1st July, 2021 to 16th July

30.06.2021

SOPs for demand aggregation of COVID vaccines to be procured by the private hospitals working as Private COVID Vaccination Centers

30.06.2021

Aggregation of COVID-19 Vaccine demands by Private Hospitals

24.06.2021

Cancellation of COVID-19 Vaccination in Private Hospitals from State Procured Vaccine

24.06.2021

Oxygen sample testing for all new PSA plants in health facilities

24.06.2021

Press Release

19.09.2020

Press Release

18.09.2020

Press Release

17.09.2020

SOP for Operationalization of COVID Care Services for Children & Adolescents

17.06.2021

Press Release

16.09.2020

Press Release

15.09.2020

Closure of CCC, TMC and CCHs HFW

14.09.2020

Press Release

02.09.2020

Press Release

01.09.2020

New guideline lockdown containment zone

31.08.2020

Odisha COVID-19 Regulation Amendment

31.08.2020

Press Release

31.08.2020

Press Release

30.08.2020

Press Release

29.08.2020

Press Release

28.08.2020

Press Release

27.08.2020

Press Release

26.08.2020

Press Release

23.08.2020

Press Release

18.08.2020

Press Release

17.08.2020

Notification regarding Risk of Infection of COVID-19 in spite of taking adequate precautions

10.08.2020

Notification regarding Advisory for provisioning a Covid-19 Unit in Private Hospitals with 30 or more bed

07.08.2020

Reduction of the post-discharge isolation period

07.08.2020

Press Release

08.08.2020

Cicrular regarding deployment 477 doctors various districts manage pandemic crisis

04.08.2020

Functioning of the Government offices in the month of August,2020 in view of the COVID 19 pandemic

31.07.2020

Guidelines for providing Financial Assistance to Spouse of Persons who Succumb to COVID 19

29.07.2020

Press Release

26.07.2020

Management of dead body of COVID 19 patients

25.07.2020

Press Release

25.07.2020

Press Release

24.07.2020

Guidelines issued to medical counselling committee

24.07.2020

Actions to be taken by the Departments and Heads of Offices in case of COVID infection is detected

23.07.2020

Guidelines issued to allow home isolation of COVID 19 positive patients

23.07.2020

Press Release

23.07.2020

Addressing Public Grievances during Covid-19 Pandemic

22.07.2020

Press Release

22.07.2020

Press Release

21.07.2020

Standard operating procedure for telemedicine platform to provide distant medical care during COVID 19

21.07.2020

Press Release

20.07.2020

Incentives for medical personnels working at COVID hospitals and care homes

20.07.2020

Provisions for dead body disposal due to COVID

20.07.2020

Press Release

19.07.2020

Press Release

18.07.2020

Guidelines for Medical Personnels Doing Private Practice During Pandemic

17.07.2020

Press Release

17.07.2020

Notification for lockdown in four districts

16.07.2020

Press Release

16.07.2020

Provision for financial assistance to spouse of any person who succumbs to COVID 19 during active line of duty

16.07.2020

Invoking Provisions of National Security Act

15.07.2020

Press Release

15.07.2020

Fix up the price for each standard Q COVID 19 Ag Kit for private laboratories

14.07.2020

Press Release

14.07.2020

Temporary engagement of trained and registered ANMs in the CCHs in the GPs

14.07.2020

Guidelines for home isolation for asymptomatic and mild symptomatic patients

13.07.2020

Press Release

13.07.2020

Revised SOP for Central Monitoring for Contact Tracing and Follow up Measures

09.07.2020

Sop for Management of Home Isolation of Asymptomatic and Mild Symptomatic Cases

09.07.2020

Press Release

09.07.2020

Updation of containment zone

09.07.2020

Press Release

08.07.2020

Regarding prevention response to Health Care at Covid and Non Covid hospitals

08.07.2020

Adoption of expenditure rationalisation due to economic downturn in gobal pandemic

07.07.2020

Press Release

07.07.2020

Guidelines for COVID Care Home

06.07.2020

Press Release

06.07.2020

Shifting moderate and serious patients to other facilities

06.07.2020

Press Release

05.07.2020

Infection control measure

02.07.2020

Press Release

02.07.2020

Order for new drug procurement for COVID 19

01.07.2020

Press Release

01.07.2020

Order for taking care of front line workers who have tested COVID positive

01.07.2020

Press Release

30.06.2020

Extension of lock down in the containment zones till July 31

30.06.2020

Functioning of Government offices in the month of July,2020 in view of sudden rise of Covid19 infection in the state

30.06.2020

Guidelines on preventive measures to contain spread of COVID-19 on workplace settings

30.06.2020

Press Release

29.06.2020

Press Release

28.06.2020

Press Release

27.06.2020

Press Release

26.06.2020

Press Release

25.06.2020

Guidelines issued to private hospitals to take infection prevention measures

24.06.2020

Press Release

24.06.2020

Press Release

23.06.2020

Infection prevention measures guidelines

22.06.2020

Infection prevention measures guidelines, annexures

22.06.2020

Press Release

22.06.2020

Constitution of GP level Covid Care Home and Cluster level Temporary Medical Camp to Fight COVID19 Pandemic

22.06.2020

Press Release

21.06.2020

Press Release

20.06.2020

Press Release

19.06.2020

Press Release

18.06.2020

Press Release

16.06.2020

Press Release

15.06.2020

Press Release

14.06.2020

Press Release

13.06.2020

Implementation of protocol for holding meetings and other official engagements for containment of COVID-l9 in the State

12.06.2020

Modification regarding order dated 1st June

12.06.2020

Press Release

12.06.2020

Press Release

11.06.2020

Guidelines regarding incentives for returnees from abroad

10.06.2020

Press release

10.06.2020

Press Release

09.06.2020

Extension of partial lockdown till 30.06.2020

08.06.2020

Press Release

08.06.2020

Extension of lockdown in containment zones till 30.06.2020

07.06.2020

Press Release

05.06.2020

Press Release

04.06.2020

Press release

03.06.2020

Press release

02.06.2020

Notification regarding weekend shutdown

02.06.2020

Notification regarding graded opening of areas outside of containment zones

02.06.2020

Press release

01.06.2020

Odisha COVID19 Third Amendment Regulation 2020

01.06.2020

Revised guideline for extension of lockdown in COVID19 containment zones till 30.06.2020

01.06.2020

Press release

31.05.2020

Appreciation of COVID19 warriors

29.05.2020

CS letter regarding Supreme Court WP for migrant labours

29.05.2020

Letter to DGP and Collectors for social distancing

27.05.2020

Press release

27.05.2020

ATR on migrant labourers, Supreme Court order

26.05.2020

Letter for quarantine discharge certificate

26.05.2020

Press release

26.05.2020

Technical guidelines for quarantine centres

11.05.2020

Registration of unregistered returnees in Temporary Medical Camps

06.05.2020

Protocol for transport of returnees from Border Check Points to destination district(s)

06.05.2020

Revised Standard Operating procedure for Border check point operations

06.05.2020

Standard Operating procedure for Railway coaches

06.05.2020

Public Health Response to COVID19 measures to be taken in containment zones

04.05.2020

Standard Operating procedure for Border check point operations

04.05.2020

Categorisation of Districts for a week starting from May 4

03.05.2020

Extension of lockdown till May 17 and revised guidelines

03.05.2020

Medical Testing Protocol for Migrants

03.05.2020

Provision of food for sick, indigent, destitute persons and migrant workers

03.05.2020

Revised guidelines for issue of permissions for inter-state movement

03.05.2020

Classification of Government Departments as critical, partially critical, and non-critical

02.05.2020

Contractual engagement of AYUSH Doctors

02.05.2020

Order for stamping of quarantines

02.05.2020

Standard Operating procedure at border check points for handling of incoming personsvehicles

02.05.2020

Guideline for delivery of essential health services during COVID19 situation

01.05.2020

The Principal Secretary, Home Department designated as State Coordinator for return of stranded people to Odisha

01.05.2020

Standard Operating procedure for people returning to Odisha from other states

01.05.2020

Standard Operating procedure for sending stranded persons in Odisha to their native states

01.05.2020

COVID-19 management related task for COVID observers

29.04.2020

Appointment of COVID observers for districts

28.04.2020

Approval of unit cost for running of Temporary Medical Camps for the people stranded outside the State

27.04.2020

Permitting stranded labourers to travel within State for work

25.04.2020

Opening of certain category of shops

25.04.2020

Order for complete shutdown in the districts of Jajpur, Bhadrak and Balasore

23.04.2020

Procedure for Registration and Quarantine Arrangement for the people stranded in other States who intend to come to Odisha after the lockdown is over

22.04.2020

CS Order for Appointment of Observers for 3 Districts

22.04.2020

Announcement of Rs. 50 lakh coverage for employees who are on COVID19 duty

22.04.2020

Support to personnel fighting COVID19 Pandemic

22.04.2020

Temporary Medical Camps (TMCs) to accommodate and quarantine people coming from outside the state

22.04.2020

Revision to Committee of Secretaries

21.04.2020

Standard Operating Procedure (SOP) for inter State movement of commercial goods vehicles to prevent clandestine movement of people violating the lockdown norms

21.04.2020

Standard Operating Procedure for smooth movement of all types goods, workers and opening of vehicle repair shops

21.04.2020

Order reclassifying Government Departments as critical, partially criticial, and non-critical

20.04.2020

Guideline for resumption of livelihood cluster activities during lockdown period

20.04.2020

Authorization to Municipal Commissioners reg instructions to implement lockdown

19.04.2020

Directions to Gram Panchayats to handle influx of migrants

19.04.2020

Directions to Urban Local Bodies to handle influx of migrants

19.04.2020

Protocol for using Rapid Antibody Test in Bhubaneswar

18.04.2020

Camps for in-migrants in Odisha Regarding Labour & ESI 17 April 2020

17.04.2020

Order reclassifying Government Departments as critical, partially criticial, and non-critical

17.04.2020

Revised Lockdown Order

17.04.2020

Tele-Medicine Guideline

17.04.2020