|
Advisory considering the rise in cases |
30.06.2022 |
|
Restriction and relaxation measures related to COVID-19 revoked in the State |
31.03.2022 |
|
Notification regarding additonal restriction and relaxation measures in the State till 28th Feb 2022 |
14.02.2022 |
|
Notification regarding additonal restriction and relaxation measures in the State till 15th Feb 2022 |
31.01.2022 |
|
Notification regarding additional restrictions and relaxation measures of Order |
17.01.2022 |
|
Notification regarding additonal restriction and relaxation measures in the State |
15.01.2022 |
|
Notification regarding partial modification of Order dated 02.01.2022 |
03.01.2022 |
|
Notification regarding additonal restriction and relaxation measures in the State till 15th Jan
2022 |
02.01.2022 |
|
Notification regarding extension of restrictions, prohibitions in the State till 15th Jan, 2022 |
15.12.2021 |
|
Notification regarding extension of restrictions in the State till 15th Dec,
2021 |
30.11.2021 |
|
Notification regarding extension of restrictions, prohibitions in the State till 30th Nov, 2021 |
29.10.2021 |
|
Notification Regarding Additional Relaxations in West Bengal from Oct 10 - 20, 2021 |
09.10.2021 |
|
Notification Regarding Extension of Restrictions and Prohibitions in West Bengal till 30th Oct, 2021 |
30.09.2021 |
|
Notification Regarding Extension of Restrictions and Prohibitions in West Bengal till 30th Sept, 2021 |
15.09.2021 |
|
Notification Regarding Extension of Restrictions and Prohibitions in West Bengal till 15th Sept, 2021 |
28.08.2021 |
|
Notification Regarding Extension of Restrictions and Prohibitions in West Bengal till 31st Aug, 2021 |
13.08.2021 |
|
Additional Notification Regarding Extension of Restrictions and Prohibitions in West Bengal till 15th Aug, 2021 |
29.07.2021 |
|
Notification Regarding Extension of Restrictions and Prohibitions in West Bengal till 15th Aug, 2021 |
29.07.2021 |
|
Notification regarding extension of restrictions, prohibitions in the State till 30th July, 2021 |
14.07.2021 |
|
Notification Regarding Extension of Restrictions and Prohibitions in West Bengal till 30th July, 2021 |
14.07.2021 |
|
Notification
Regarding Extension of Restrictions and Prohibitions in West Bengal till
15th July, 2021 |
28.06.2021 |
|
Notification Regarding Extension of Restrictions and Prohibitions in West Bengal till 30th June, 2021 |
14.06.2021 |
|
Vaccination
for priority group |
04.06.2021 |
|
Advisory on Drug
Inj. Amphotericin B for managing Mucormycosis |
02.06.2021 |
|
Notification Regarding Extension of Restrictions and Prohibitions in West Bengal till 15th June, 2021 |
29.05.2021 |
|
FAQ on COVID
Management in
Newborn |
28.05.2021 |
|
Protocol On Perinatal And Neonatal Covid Management |
28.05.2021 |
|
Notification Regarding Restrictions and Prohibitions in West Bengal till 30th May, 2021 |
15.05.2021 |
|
Team
for coordination of COVID management in COVID Hospitals |
08.05.2021 |
|
Team of visiting doctors under WBMES |
08.05.2021 |
|
Checklist for Clinical Assessment and Monitoring Clinical Parameter |
06.05.2021 |
|
Notification Regarding Additional Restrictions and Prohibitions in West Bengal till 5th May, 2021 |
05.05.2021 |
|
Advisory regarding Remdesivir and Tosilizumab |
04.05.2021 |
|
Guideline on extended use of Coticosteroaid |
04.05.2021 |
|
Notification Regarding Additional Restrictions and Prohibitions in West Bengal |
01.05.2021 |
|
Notification Regarding Additional Restrictions and Prohibitions in West Bengal |
30.04.2021 |
|
Nodal officer for COVID affected dead body disposal in rural area |
29.04.2021 |
|
Nodal officer for COVID affected dead body disposal in urban area |
29.04.2021 |
|
Oxygen Therapy Guidelines |
26.04.2021 |
|
Notification regarding COVID-19 safety norms |
24.04.2021 |
|
Guideline for Judicious use of Remdesivir |
24.04.2021 |
|
Notice regarding Procurement of RAT, RT-PCR & VTM through GeM Portal |
23.04.2021 |
|
Information of Covid testing Labs |
22.04.2021 |
|
LIST of dedicated Government COVID Dialysis facilities in West Bengal |
22.04.2021 |
|
Management of Covid 19 Patients at Home Isolation |
22.04.2021 |
|
Notification from Home & Hill Affairs Department on Covid 19 pandemic |
17.04.2021 |
|
Advisory |
17.04.2021 |
|
Notification
regarding lockdown measures |
01.11.2020 |
|
Revised Pricing for Covid 19 Testing |
12.10.2020 |
|
Guidelines for Extension of Lockdown based on the Containment Zones |
31.08.2020 |
|
Interface for Relatives of COVID Patients |
22.08.2020 |
|
Advisory on Case Management of COVID Patients |
12.08.2020 |
|
Withdrawal of State Vide Complete Lockdown on
Friday |
12.08.2020 |
|
Changes in Dates of Complete State Wide Lockdown |
03.08.2020 |
|
Advisory on case management of COVID 19 patients |
23.07.2020 |
|
Latest order regarding Mandatory disclosure of information in COVID Management Information System |
23.07.2020 |
|
Revised guideline for handling, treatment and disposal of Covid 19 waste |
23.07.2020 |
|
Advisory on Covid19 case
management |
22.07.2020 |
|
Advisory on Covid19 case
management |
21.07.2020 |
|
Advisory
on Covid19 case management |
20.07.2020 |
|
Advisory on case management of COVID 19 patients |
19.07.2020 |
|
Advisory on case management of COVID 19 patients |
18.07.2020 |
|
Updated list of hotels for self quarantine |
18.07.2020 |
|
Upgradation of Triveni Hospital to level IV Covid Hospital |
18.07.2020 |
|
Advisory on case management of COVID 19 patients |
16.07.2020 |
|
Entry in Covid patient management system |
16.07.2020 |
|
Notification for TCF at Malda to be utilised as Covid Hospital |
16.07.2020 |
|
Notification of COVID Hospital |
16.07.2020 |
|
Advisory on Covid19 case
management |
15.07.2020 |
|
Advisory on case management for COVID-19
Patients - Protocol Monitoring Team |
14.07.2020 |
|
Containment policies extended till July 19, 2020 |
14.07.2020 |
|
Advisory on COVID 19 Case Management |
13.07.2020 |
|
Advisory on case management of COVID 19
patients |
12.07.2020 |
|
Advisory on management of COVID 19
patients |
11.07.2020 |
|
Advisory on Covid19 case
management |
09.07.2020 |
|
Increase of number of
Beds |
09.07.2020 |
|
Advisory on Covid19 case
management |
08.07.2020 |
|
Consolidated Advisory on case management of COVID-19
patients |
08.07.2020 |
|
Advisory on Covid19 case
management |
07.07.2020 |
|
Advisory on case management of COVID 19
patients |
06.07.2020 |
|
Advisory on protocol management of COVID 19
patients |
05.07.2020 |
|
Advisory on case management of COVID 19
patients |
04.07.2020 |
|
Advisory on case management of COVID 19
patients |
03.07.2020 |
|
Advisory for Case Management of COVID 19
Patients |
02.07.2020 |
|
Functioning of Islampur Urdu academy as dedicated Covid
Hospital |
02.07.2020 |
|
Notification regarding extension of lockdown measures in Containment Zones up to July 31, 2020 |
30.06.2020 |
|
Advisory on Case Management of COVID 19
Patients |
29.06.2020 |
|
COVID 19 Biomedical Waste Tracking
App |
26.06.2020 |
|
Notification regarding fees and testing charges for conducting COVID 19 test |
26.06.2020 |
|
Formation of Protocol Monitoring Team
(PMT) |
24.06.2020 |
|
Initiation of penal action for denial of admission or service by Government
hospitals |
23.06.2020 |
|
Mandatory upload of SRF ID in ICMR
portal |
23.06.2020 |
|
Setup of Quick response team at Covid
hospital |
23.06.2020 |
|
Advisory for All Medial Colleges All Medical Teaching
Institutes |
21.06.2020 |
|
Advisory for All Medial Colleges All Medical Teaching
Institutes |
21.06.2020 |
|
Advisory for All Medial Colleges All Medical Teaching
Institutes |
20.06.2020 |
|
75 Bedded COVID Hospital at Jhargram Health
District |
19.06.2020 |
|
KMCH designated as dialysis unit for COVID Positive
patient |
19.06.2020 |
|
Safe homes for
COVID 19 asymptomatic
patient |
19.06.2020 |
|
Sale of PPE and Masks from Fair Price Medicine Shops of HFW
Department |
19.06.2020 |
|
Updated list of hotels for self quarantine
centres |
18.06.2020 |
|
Advisory for
Medical Colleges Functioning as Tertiary COVID Hospitals |
16.06.2020 |
|
Satellite health facilities for asymptomatic or mild COVID
cases |
15.06.2020 |
|
Enclosing central MoEF guidelines for handling, treatment and disposal of waste generated during COVID treatment |
15.06.2020 |
|
Notice for
Dialysis of COVID Patients |
15.06.2020 |
|
Satellite
Health Facility for Mild & Asymptomatic COVID Patients |
15.06.2020 |
|
Enclosing central government guidelines for safe ENT services during COVID-19 |
12.06.2020 |
|
Dedicated
Cell Created for Coordination on Testing of Samples and Disseminating Results |
10.06.2020 |
|
In view of extension of national lockdown, lockdown in the state extended till June 30, 2020 |
08.06.2020 |
|
Extension of insurance scheme for COVID-19 workers till July 31, 2020 |
03.06.2020 |
|
Revised SoP for medical screening of migrant labors, standard tourists and students arrived in
groups |
27.05.2020 |
|
Revised detection strategy and testing criteria |
26.05.2020 |
|
Guideline for domestic travel by
air |
25.05.2020 |
|
Guidelines for international arrivals |
24.05.2020 |
|
Guidelines for smooth running of Dialysis Services in the State |
23.05.2020 |
|
Revised Discharge Policy for COVID-19 patients |
22.05.2020 |
|
Guidelines
on classification of zones for implementing lockdown |
18.05.2020 |
|
Surveillance
and monitoring teams for Hospitals |
17.05.2020 |
|
Guidelines
on Continuation of Immunisation Services |
14.05.2020 |
|
Guidelines
on district-wise surveillance |
14.05.2020 |
|
Order
for pharmacists outside of containment zones to start working |
13.05.2020 |
|
Management
protocol for COVID-19 |
11.05.2020 |
|
Help
line set up to hear grievances regarding non-availability of PPEs |
09.05.2020 |
|
Guidelines
on Continuation of Immunisation Services |
06.05.2020 |
|
Government
to provide free psychological counselling to people in quarantine and
others on the telephone |
05.05.2020 |
|
Resumption
of services by private healthcare providers |
01.05.2020 |
|
Guidelines
for resumption of healthcare services |
30.04.2020 |
|
New
hospital added as a COVID designated hospital |
28.04.2020 |
|
Planned
surgery not be considered mandatory in all cases |
28.04.2020 |
|
MOHFW
guidelines for treatment of mild or pre-symptomatic COVID19 cases |
27.04.2020 |
|
Planning
for gradual resumption of hospital services |
27.04.2020 |
|
Sale
of non-essential items allowed through home delivery mode |
27.04.2020 |
|
Notification
on home quarantine for primary or secondary contacts of positive cases |
27.04.2020 |
|
Notification
for lab technicians in relation to testing COVID19 |
25.04.2020 |
|
Addition
of COVID hospitals |
24.04.2020 |
|
Guidelines
for reuse of PPE and masks by healthcare workers |
24.04.2020 |
|
Reimbursement
for private hospitals to carry out free testing in the state |
22.04.2020 |
|
Notification
on insurance cover for police, healthcare workers, and accredited
journalists extended to May 31 |
21.04.2020 |
|
Exemption
to e-auction of tea during lockdown |
21.04.2020 |
|
New
scheme Sneher Paras to provide one-time financial assistance of Rs 1000
to WB workers stranded in other states |
20.04.2020 |
|
Exemption
to sweetmeat shops and flower shops during lockdown |
20.04.2020 |
|
Directions
for frontline medical personnel in government hospitals to stay at their
work headquarters |
19.04.2020 |
|
Advisory
on Rapid Antibody Tests as per ICMR guidelines |
18.04.2020 |
|
Closure
of educational establishments in the state till June 10, 2020 |
18.04.2020 |
|
Advisory
on using pooled samples for molecular testing of COVID19 |
17.04.2020 |
|
State
Protocol for Clinical Management of COVID19 cases in all cases |
17.04.2020 |
|
State
Protocol for Clinical Management of COVID19 cases in severe cases |
17.04.2020 |
|
Exemption
to jute mills to resume operations in staggered shifts from April 20 |
17.04.2020 |
|
Sweetmeat
shops to remain open from 8 AM to 4PM with minimum staff for takeaways |
16.04.2020 |
|
Shift
system for frontline health workers |
16.04.2020 |
|
Addendum
to notification of April 13 on Containment and Treatment Strategies in
COVID19 Hi-Risk Spots |
16.04.2020 |
|
Memo
on resumption of government offices from April 20 with reduced strength |
16.04.2020 |
|
Containment
and Treatment Strategies in COVID19 Hi-Risk Spots |
13.04.2020 |
|
Use
of protective wear in public places |
12.04.2020 |
|
Exception
to tea plucking operations from national lockdown |
11.04.2020 |
|
New
Scheme Prochesta to provide one-time financial assistance of Rs 1000 to
labourers or workers or daily wage earners |
10.04.2020 |
|
Recommendations
on use of hydoxy-chloroquine |
10.04.2020 |
|
Constitution
of dedicated Data Analysis Cell to collect real time data in relation to
COVID19 |
08.04.2020 |
|
Sanction
order for grant-in-aid of Rs 100 crore by Department of Health for
management of COVID19 |
07.04.2020 |
|
Consultation
with Health and Welfare Department in decision-making |
07.04.2020 |
|
Exemption
to transport of floriculture and beet levine activities and operations
in Krishak Bazars from lockdown |
07.04.2020 |
|
Guidelines
for healthcare personnel while examining patients of unknown status |
07.04.2020 |
|
Arrangement
of fever clinics for segregating patients with fever, cough,
breathlessness or influenza like illness |
06.04.2020 |
|
Order
setting out proforma to report cause of death in COVID positive patients
to assist the Expert Committee to Audit Deaths in its functioning |
05.04.2020 |
|
Protocol
for sending samples for testing where requisitioned hospitals do not
have lab facilities |
04.04.2020 |
|
Advisory
for setting up Isolation Facilities |
04.04.2020 |
|
Counselling
sessions for quarantined persons |
03.04.2020 |
|
Notification
on maximum permitted stocks of masks and hand sanitisers at various
supply chain points |
03.04.2020 |
|
Constitution
of Expert Committee to conduct audit of suspected deaths due to COVID19 |
03.04.2020 |
|
Order
by the Chief Secretary to various district authorities on complying with
a Supreme Court on measures for migrant workers |
02.04.2020 |
|
Constitution
of Medical Board in Government Medical Hospitals |
02.04.2020 |
|
Constitution
of mobile medical units comprising of personnel from medical teaching
institutions |
02.04.2020 |
|
Austerity
measures announced to tackle economic burden caused due to COVID19 |
02.04.2020 |
|
Acquisition
of private healthcare facilities for managing COVID19 cases |
02.04.2020 |
|
Relaxation
of WB Financial Rules for procurement of emergency supplies |
01.04.2020 |
|
Media
Bulletin on the number of COVID19 cases |
31.03.2020 |
|
SOPs
issued by the Health Ministry on treatment and management of COVID19
cases |
31.03.2020 |
|
Corrigendum
to Media Bulletin dated March 31, 2020 on the number of COVID19 cases |
31.03.2020 |
|
Extension
of validity of documents and timeline for payment of delayed fees under
MV Act |
31.03.2020 |
|
Constitution
of expert Committee on critical care to manage COVID19 |
31.03.2020 |
|
Constitution
of expert Committee on setting up isolated hospitals to manage COVID19 |
31.03.2020 |
|
Cable
TV connections not be disconnected for non-payment of subscription fee
for the next one month |
31.03.2020 |
|
In
view of national lockdown, special permission for sweetmeat shops and
payment of employee workers |
30.03.2020 |
|
Measures
to be taken for migrant workers in view of MHA directions |
29.03.2020 |
|
Circular
on classification of COVID19 cases |
29.03.2020 |
|
Order
to government officials on effective implementation of COVID19 measures |
28.03.2020 |
|
Permission
given for shops dealing with essential commodities to remain open |
28.03.2020 |
|
Permission
given for spraying and irrigation in tea garden operations |
28.03.2020 |
|
Order
permitting movement of commodities across the state |
28.03.2020 |
|
Clarification
on March 26, 2020 order that WB State Emergency Relief will fall under
the CM Relief Fund and will cease after the emergency is over |
28.03.2020 |
|
Order
for employers to take care of food and lodging needs of stranded workers |
27.03.2020 |
|
In
view of national lockdown, futher revisions to order on Complete Safety
Restrictions dated March 22 in relation to list of exempted goods and
services |
27.03.2020 |
|
Classification
of essential goods and essential services |
27.03.2020 |
|
Temporary
engagement of 40 unskilled security guards and 80 unskilled cleaning and
housekeeping staff |
27.03.2020 |
|
Rice
and wheat under AAY, SPHH, PHH and RKSY-I beneficiaries to be provided
free of cost till September |
26.03.2020 |
|
Order
to various department officials for monitoring provision of essential
services in various municipalities or municipal corporations |
26.03.2020 |
|
Orders
to DMs and Police Commissioners on movement of goods |
26.03.2020 |
|
Order
making B.Sc Nursing students available for posting to different
institutes including quarantine facility |
26.03.2020 |
|
Order
posting B.Sc Nursing students to Jalpaiguri |
26.03.2020 |
|
Notification
posting two Assistant Superintendents |
26.03.2020 |
|
In
view of national lockdown, futher revisions to order on Complete Safety
Restrictions dated March 22 in relation to list of exempted goods and
services |
26.03.2020 |
|
Constitution
of a Committee of Experts to combat COVID19 |
26.03.2020 |
|
Constitution
of task force and specialised cells to implement the orders on Complete
Safety Restrictions dated March 22, 2020 |
26.03.2020 |
|
WB
State Emergency Relief Fund to be used exclusively for combating COVID19 |
26.03.2020 |
|
Temporary
engagement of 58 unskilled security guards and 70 unskilled cleaning and
housekeeping staff |
26.03.2020 |
|
Posting
of nursing staff, including to quarantine centre |
25.03.2020 |
|
Posting
of paramedical staff, including to quarantine centre |
25.03.2020 |
|
Posting
of staff, including to quarantine centre |
25.03.2020 |
|
Posting
of staff, including to quarantine centre |
25.03.2020 |
|
Pass
system to regulate movement of essential goods and services |
25.03.2020 |
|
Corrigendum
order for earlier posting order |
25.03.2020 |
|
In
view of national lockdown, revisions to order on Complete Safety
Restrictions dated March 22 in relation to list of exempted goods and
services |
25.03.2020 |
|
Amendments
in export policy of hydroxychloroquine |
25.03.2020 |
|
Revisions
to order on Complete Safety Restrictions dated March 22 in relation to
list of exempted goods and services |
24.03.2020 |
|
Memorandum
requesting provision of State Emergency Response Fund in all state
government portals |
24.03.2020 |
|
Remittance
of fund for prevention of spread of Covid19 |
24.03.2020 |
|
An
Order to extend the Complete Safety Restrictions till 31st March 2020 |
24.03.2020 |
|
Posting
of doctors in different places |
23.03.2020 |
|
Order
setting up a State Emergency Response Fund |
23.03.2020 |
|
Posting
of 12 doctors to different places |
23.03.2020 |
|
Correction
to the order on Complete Safety Instruction to include stock markets and
their essential staff |
23.03.2020 |
|
Correction
to the order on Complete Safety Instruction to include whole district of
Dakshin Dinajpur |
23.03.2020 |
|
Corrections
to order on Complete Safety Restrictions dated March 22 in relation to
health services, pharmacies, and movement of goods in a port or airport |
23.03.2020 |
|
Functioning
of government offices based in view of order on Complete Safety
Restrictions notified on March 22 |
23.03.2020 |
|
Press
briefing states that interviews and personality tests postponed |
22.03.2020 |
|
Order
to allow private and government employees to remain home from 23rd March
morning |
22.03.2020 |
|
Order
imposing Complete Safety Restrictions |
22.03.2020 |
|
Corrections
to order on Complete Safety Restrictions dated March 22 its correct
reference to Birbhum |
22.03.2020 |
|
Corrections
to order on Complete Safety Restrictions dated March 22 its correct
reference to Hooghly |
22.03.2020 |
|
Movement
of all non-essential cargo suspended |
22.03.2020 |
|
Notification
closing down pubs, bars, restaurants, zoos, museums etc. till 31st March |
21.03.2020 |
|
Letter
to all district magistrates to keep migrant labourers in monitored home
isolation |
21.03.2020 |
|
Stoppage
of trains into West Bengal till March 31, 2020 |
21.03.2020 |
|
Suspension
of inter-state bus operations |
21.03.2020 |
|
Temporary
engagement of 57 unskilled security guards and 161 unskilled cleaning
and housekeeping staff |
20.03.2020 |
|
Posting
of doctor to quarantine facility |
20.03.2020 |
|
Posting
of doctor to quarantine facility |
20.03.2020 |
|
Preventive
measures to be taken by government offices for containing the spread of
COVID19 till March 31 |
20.03.2020 |
|
Memorandum
on reducing the spread of COVID19 |
20.03.2020 |
|
Corrigendum
to Temporary employment order |
20.03.2020 |
|
Guidelines
for handling, treatment and disposal of waste generated in COVID19
treatment |
20.03.2020 |
|
Interviews
for prisoners ceased |
20.03.2020 |
|
Leave
of all employees of Department of Health and Welfare cancelled |
20.03.2020 |
|
Letter
to Principal Secretaries, District Magistrate etc. on preventive
measures and enhancing awareness |
19.03.2020 |
|
Order
to ensure WHO standards of hygiene followed in Fair price shops, among
others |
18.03.2020 |
|
Notification
of reduced office hours for transportation employees till March 31 |
18.03.2020 |
|
Notification
allowing certain classes of employees to leave from 4 PM so as to reduce
the crowds in public transportation |
18.03.2020 |
|
Resolutions
from a meeting called to discuss treatment protocol for COVID19 positive
cases |
18.03.2020 |
|
Order
making Nurses available for posting to different institutes including
quarantine facility |
17.03.2020 |
|
Closure
of higher education institutions till April 15, 2020 |
17.03.2020 |
|
Closure
of units under the National Creche Scheme, and provision of 2 kg rice
and 2 kg potato to be given to beneficiaries from the creches |
17.03.2020 |
|
Closure
of Anganwadi centres and provision of 2 kg rice and 2 kg potato to be
given to beneficiaries from the centres |
17.03.2020 |
|
Directions
to take precautionary measures in Correctional Facilities |
16.03.2020 |
|
WB
Epidemic Disease COVID19 Regulations notified |
16.03.2020 |
|
Clarification
on the March 14th order to call it a press release |
15.03.2020 |
|
Notification
by the President of West Bengal Board of Secondary Education suspending
classes till 31st March, 2020 |
14.03.2020 |
|
Notification
clarifying that Higher Secondary Examinations and annual class XI exams
would go on despite CM's press release |
14.03.2020 |
|
Letter
to Madrassas and Allah University citing CM's press release for
suspension of classes |
14.03.2020 |
|
Letter
to Presidents of state boards citing CM's press release for suspension
of classes in primary, secondary and higher secondary schools |
14.03.2020 |
|
Hospital
Preparedness for COVID19 guidelines circulated to all private medical
colleges and hospitals |
07.03.2020 |
|
Hospital
Preparedness for COVID19 |
02.03.2020 |
|
Letter
to District Inspector of Schools requesting them to instruct head of
institutions to sensitise their students about the Novel Coronavirus
Disease |
28.02.2020 |
|
SOPs
for state inter check points surveillance |
|
|
SOPs
on transport on a suspected or confirmed COVID19 case |
|
|
Management
protocol for COVID19 |
|
|
Advisory for quarantine for migrant workers |
|
|
Advisory for social distancing in government hospital |
|