|
Operational Guidelines for Revised Surveillance Strategy in context of Covid-19 |
21.06.2022 |
|
Regarding New Variant of SARS-Cov-2 |
18.04.2022 |
|
Tracing of International-Passengers |
06.04.2022 |
|
Notice regarding immediate termination of all types of attachments done during Covid-19 |
16.03.2022 |
|
Notice regarding the target of RTPCR test of Kovid-19 in the state and revised mapping from government and outsourced labs |
09.03.2022 |
|
Guidelines for International Arrivals |
03.02.2022 |
|
Regarding ensuring the availability of essential health services during the period of Covid-19 |
02.02.2022 |
|
Detailed Guidelines for COVID-19 Management for Children and Adolescents Below 18 Years |
25.01.2022 |
|
Formation of Covid-19 Testing Monitoring Cell at the state level to strengthen the facility of testing of Covid-19 in the state |
14.01.2022 |
|
Guidelines for action plan to ensure 100% availability of drugs, materials and equipment for possible third wave of COVID-19 |
14.01.2022 |
|
Notifications\Revised Guidelines on International Arrivals |
08.01.2022 |
|
In
relation to the identification and authorization of private hospitals in
the scenario of a possible third wave of Covid-19 |
23.12.2021 |
|
Instructions regarding pre-preparation for Covid-19 third wave |
01.12.2021 |
|
PFA directives regarding preparedness for apprehended third wave of COVID |
01.12.2021 |
|
Revised
Guidelines regarding International Arrivals |
02.11.2021 |
|
Guidelines
in the present scenario of COVID-19 in the state |
11.10.2021 |
|
Notification
regarding COVID affected health officials |
11.10.2021 |
|
Guidelines
of Ministry of Health and Family Welfare on International Arrival |
01.10.2021 |
|
Guidelines
regarding giving official documents of COVID-19 death to the next of kin
of the deceased |
24.09.2021 |
|
Guidelines
in the current scenario of COVID-19 in the state |
23.07.2021 |
|
Regarding
tracing and continuous reporting of variants of concerns found in Whole
Genome Sequencing (WGS) |
07.07.2021 |
|
Mucormycosis
Patients and use of Inj Amphotericine B for the Treatment by Task Force |
07.06.2021 |
|
Directives regarding regular monitoring of private health facilities registered under NH and clinical establishment act by Chief Medical and health Officers in their districts |
02.06.2021 |
|
Letter regarding COVID 19 treatment in
Pvt. Hospitals |
31.05.2021 |
|
Notification
regarding COVID-19 vaccination |
30.05.2021 |
|
Notification
regarding rate ceiling order-Covid-19 |
30.05.2021 |
|
Deferral
Criteria for blood donation Post Covid-19 Vaccination |
10.05.2021 |
|
SOP
for Medical Oxygen use and Fire Safety guidelines for observance in Public
and Private Hospitals of Madhya Pradesh |
10.05.2021 |
|
Guidelines
regarding Whole Genome Sequencing (WGS) for testing new species of SARS
CoV-2 Virus |
09.05.2021 |
|
Kill Corona Campaign in the Urban and Rural Areas |
05.05.2021 |
|
Guidelines
on rational use of oxygen and oxygen audit for the management of covid-19
positive patients |
27.04.2021 |
|
Collection and Reporting of
RT-PCR Test Samples |
21.04.2021 |
|
Guidelines for Covid Command Centre |
21.04.2021 |
|
Availability of Medicine Kit for the Home- Isolated Patients |
20.04.2021 |
|
Dialysis of Covid 19 Patients |
20.04.2021 |
|
Admission & Discharge Reiteration |
19.04.2021 |
|
Mobile Fever Clinics |
19.04.2021 |
|
Buffer Stock for Medicines and Essentials used for Covid 19 |
18.04.2021 |
|
Regarding-Implementation of Orders issued to Private Nursing Home Clincal Establishment Laboratories Pertaining to Ceiling Fixation of Treatment and Testing Charges |
18.04.2021 |
|
Distribution of
Remdesivir Injection |
15.04.2021 |
|
Guidelines for Kumbhmela Returnees |
13.04.2021 |
|
Directions for Management of Covid Hospitals |
12.04.2021 |
|
Guidelines
for operation of COVID care center |
12.04.2021 |
|
Remdesivir Distribution Guidelines |
12.04.2021 |
|
Direction
Notice |
30.03.2021 |
|
Revised
instructions regarding management of the increasing number of Kovid-19
positive cases |
30.03.2021 |
|
Directive based on National Human Rights Commission Advisory for combating human trafficking in COVID 19 perspective for kind perusal and compliance L.NO.44 |
15.01.2021 |
|
Algorithm for epidemiological surveillance for the SARS COV2 VUI (UK variant) for kind attention and adherence
L. No. 17 |
07.01.2021 |
|
CCC discontinuation directive for kind cognizance and necessary actions
L. No. 2110 |
31.12.2020 |
|
Genomic Surveillance for SARS CoV-2 in India |
29.12.2020 |
|
Directions
for the Winter Session of Legislative Assembly from 28th to 30th December |
24.12.2020 |
|
In
Relation to Covid 19 Test |
17.12.2020 |
|
Covid 19- Revised Bonded Duty |
23.11.2020 |
|
Regarding Availability of Oxygen Facilities for Covid Patients |
23.11.2020 |
|
Regarding Covid-l9 Safe Workplace Guidelines for Industry & Establishment |
16.11.2020 |
|
Regarding Covid 19 Safe Workplace Guidelines for Industry and Establishment |
16.11.2020 |
|
Centre for Covid Care for Covid -19 Positive Cases |
09.11.2020 |
|
To Control the Spread of Covid 19 during Winter Season |
09.11.2020 |
|
Covid-19 Elective Surgery |
29.10.2020 |
|
Oxygen Titration Directive |
21.10.2020 |
|
Updated COVID Directive as per TAC Recommendations |
16.10.2020 |
|
COVID Directive for
Management for Co-infection with Seasonal Diseases |
15.10.2020 |
|
Protocol to be Followed by the Maternity Wing to Contain the Spread of COVID 19 |
13.10.2020 |
|
SOP on Measures to be Followed n Entertainment Parks and Similar Places to Contain Spread of COVID
19 |
13.10.2020 |
|
Work Done During Elections by the Health and Family Welfare Department |
12.10.2020 |
|
Compressed Oxygen Gas for Wagon repair |
09.10.2020 |
|
SOP on Preventive Measures to Contain the Spred of COVID 19 During Festivities |
09.10.2020 |
|
In Relation to Relieving of Doctors During
COVD- 19 |
08.10.2020 |
|
Temperature Recording Letter for 19 Election Districts |
08.10.2020 |
|
Medical Certificate for issue of Postal Ballot to COVID suspect & positive |
05.10.2020 |
|
Advisory against spraying of disinfectants on people |
03.10.2020 |
|
Institution of Patanjali Research Centre Haridwar in Madhya Pradesh |
03.10.2020 |
|
Tele Counseling of
COVID 19 Affected Children |
03.10.2020 |
|
Covid
19 Hospital Duties |
28.09.2020 |
|
COVID 19 Management Protocol |
22.09.2020 |
|
Treatment of COVID 19 Patients in Private Hospitals |
22.09.2020 |
|
Guidelines on Rational Use of Oxygen |
17.09.2020 |
|
Home Isolation of COVID Positive Patients with Asymptomatic and Very Mild
Symptoms |
14.09.2020 |
|
Covid Treatment for Government Employee & Dependent |
11.09.2020 |
|
Down Transfer Directives for the Patients of COVID 19 |
11.09.2020 |
|
In Relation to Management of Fever Clinic Keeping COVID 19 in view |
09.09.2020 |
|
Covid Command and Control Centre Establishment Directives |
08.09.2020 |
|
COVID-19 Rapid Antigen Testing |
08.09.2020 |
|
Covid-19 Revised Bond
Posting |
08.09.2020 |
|
Revised Guidelines for COVID Testing |
08.09.2020 |
|
Directive for Exam SOPs |
05.09.2020 |
|
Regarding State
Nodal Officer for Ensuring Uninterrupted Supply of Medical Oxygen Gas in all Health Care Facilities of State of Madhya Pradesh |
05.09.2020 |
|
Clarification Directive on Investigational Drugs RMZ |
04.09.2020 |
|
COVID 19 FAQs on Clinical Management |
04.09.2020 |
|
Covid-19 Duty Order
Cancelled |
04.09.2020 |
|
Price Capping for Private Hospitals Treating Covid 19 Patients |
04.09.2020 |
|
In Relation to the Inspections of the Hospitals for COVID Treatment |
01.09.2020 |
|
Revised Bonded Duty |
01.09.2020 |
|
In Relation to
Postponement of Elections During COVID |
27.08.2020 |
|
Covid Duty Revised Order |
18.08.2020 |
|
Regarding Work-up for Hospitalized Patients with Confirmed COVID 19 |
13.08.2020 |
|
In Relation to Death Due to COVID 19 |
13.08.2020 |
|
In relation to Home Isolation of COVID 19 Positive Patients |
13.08.2020 |
|
Guidelines for Unlock 3 |
13.08.2020 |
|
Directions in relation to containment zones |
10.08.2020 |
|
Social Stigma Attached with COVID 19 |
10.08.2020 |
|
Covid-19 Bond Posting |
07.08.2020 |
|
Covid-19 Revised Bond Posting |
07.08.2020 |
|
Sample testing and Directions for Quarantine of First Contact of COVID 19 |
05.08.2020 |
|
Rapid Antigen Testing of Covid 19 |
31.07.2020 |
|
Problems Arising During Reporting of the Covid 19 Testing |
30.07.2020 |
|
Advisory on Use of
Rapid Antigen Detection Test for COVID-19 |
22.07.2020 |
|
Caring for Health Care Warriors-Mental Health Support During
COVID-19 |
16.07.2020 |
|
Mini CCC -FAQs |
16.07.2020 |
|
COVID 19 testing and
de-containment
strategies |
14.07.2020 |
|
Guidelines for Dialysis for
Covid-19 |
13.07.2020 |
|
Regarding Dedicated COVID Health Care Centres and Hospital |
06.07.2020 |
|
Special Fever Screening Campaign
Kill Corona |
30.06.2020 |
|
Directives for appropriate meal (diet) for COVID patients housed in dedicated COVID care
centres |
24.06.2020 |
|
Guidelines for facility-based
pediatric care during
COVID |
24.06.2020 |
|
Directive for constitution of special teams to ensure compliance of religious establishments, shopping malls and offices with guidelines issued for safe
reopening |
12.06.2020 |
|
Notification under Madhya Pradesh VAT Rules, 2002, to increase tax on petrol and diesel by Re 1 each to Rs 4.50 and Rs 3
respectively |
12.06.2020 |
|
Directives for Dental Clinic
COVID-19 |
11.06.2020 |
|
Revised Containment Area
Directive |
10.06.2020 |
|
Guidelines for pooled sampling for Covid-19 testing for
surveillance |
08.06.2020 |
|
Guidelines for ENT practice in time of COVID |
06.06.2020 |
|
Health and safety guidelines for operation of standalone shops |
02.06.2020 |
|
Government of Madhya Pradesh Lockdown 5.0 Implementation Order with Guidelines |
31.05.2020 |
|
Guidelines for extension of lockdown till June 30 and preventive measures to be
taken |
31.05.2020 |
|
HR norms for COVID Care Facilities |
31.05.2020 |
|
Guidelines for oxygen cylinder
disinfections |
29.05.2020 |
|
Instructions
for quarantine and other safety measures to be taken by foreign returnees |
23.05.2020 |
|
Revised
guidelines regarding the preventive use of HCQ |
23.05.2020 |
|
Order
to provide e-pass for facilitation of Vande Bharat returnees |
21.05.2020 |
|
Referral system for COVID suspected or positive cases based on symptoms |
13.05.2020 |
|
Revised guidelines for home isolation of
pre symptomatic or mildly symptomatic cases |
13.05.2020 |
Appointment of officers to coordinate return of MP citizens from
various states |
30.04.2020 |
|
E-pass for travel within the state and for those coming from other
states; institutional or home quarantine upon return |
30.04.2020 |
Guidelines for conducting audit of COVID related deaths and presenting
10% of audits to technical committee |
30.04.2020 |
|
SOP for social distancing at workplace and work from home policy |
29.04.2020 |
|
Guidelines for home isolation of pre-symptomatic or mildly symptomatic
cases |
29.04.2020 |
|
District Action Plan to be made against the virus |
28.04.2020 |
|
E-pass facility for movement of citizens of MP in other states and
citizens of other states in MP; not applicable to Indore, Bhopal, Ujjain |
27.04.2020 |
|
Guidelines regarding clinical protocol for
COVID19; preparedness
document |
26.04.2020 |
Rules
regarding opening of shops |
25.04.2020 |
Guidelines for quarantine
facilities |
25.04.2020 |
Instructions for checking of goods carrier vehicles for unauthorised
persons |
25.04.2020 |
|
Jeevan Shakti
Yojana- women to make masks and receive Rs 11 for each |
25.04.2020 |
|
Guidelines for non-COVID facilities with suspected COVID patients |
24.04.2020 |
|
Guidelines for discharge of recovered patients |
24.04.2020 |
|
Nomination of District SP as nodal authority to ensure safety of
healthcare workers |
23.04.2020 |
|
Nomination of Inspector as the designated authority
within jurisdiction for filing cases under National Disaster Management Act,
2005 |
23.04.2020 |
|
Regarding final year students of BSc Nursing or GNM courses awaiting
results |
21.04.2020 |
|
Constitution of divisional level committees to ensure compliance with
clinical protocol previously issued |
21.04.2020 |
|
Constitution of expert committee to review clinical protocol for
management of COVID19 positive cases |
21.04.2020 |
Instructions to send
COVID19 positive cases in the district to DCA,
DCCA hospitals |
21.04.2020 |
|
Instructions to send
COVID19 positive cases in the district to DCH,
DCHC hospitals |
21.04.2020 |
|
Mandatory check-up for all government employees before entering
workplace |
21.04.2020 |
|
Mukhya Mantri
COVID19 Yoddha Kalyan insurance for healthcare workers |
21.04.2020 |
|
Private hospitals given permission to conduct Rapid Antibody Tests |
20.04.2020 |
Advisory to not use
disinfections tunnel or chamber in hospitals and
other institutions |
20.04.2020 |
|
Guidelines for migrant
Labour relief in camps |
20.04.2020 |
|
Instructions to keep routine immunization services on during
COVID19 |
20.04.2020 |
|
Order giving powers to medical college chiefs to appoint medical staff
as required for 3 months |
20.04.2020 |
Construction companies allowed to start work in permitted areas
according to Central govt guidelines |
19.04.2020 |
|
Certain industries allowed to begin work |
18.04.2020 |
|
Establishing district data cells to collect data about
COVID19 |
18.04.2020 |
|
Order
Authorising designated private hospitals to conduct Rapid
Antibody Test |
18.04.2020 |
|
Instructions for effective distribution under PDS |
17.04.2020 |
|
Provision of Sample request form of positive cases and line listing of
all lab COVID19 tested samples along with testing criteria |
16.04.2020 |
|
Arrangements to be made for labourers from Bihar in MP |
16.04.2020 |
|
Order to fast-track test samples for doctors and paramedical staff |
16.04.2020 |
|
Order to specifically
categories repeat samples as such in the
requisition form |
16.04.2020 |
|
Permission to Eveready Industries to operate and enable movement of
their goods |
16.04.2020 |
|
Instructions regarding triage and administration of out-patients in the
time of COVID19 |
16.04.2020 |
|
PPE
kits made available to Police |
15.04.2020 |
|
Reversal of previous orders designating BMHRC as state-level
COVID19
center cancelled, to be used as sample testing lab |
15.04.2020 |
|
Strengthening Severe Acute Respiratory Illness (SARI) surveillance |
15.04.2020 |
|
Mukhya Mantri Pravasi Mazdoor Sahayata Yojana-2020-Financial assistance
of Rs 1000 for labourers from MP in other states |
15.04.2020 |
|
Order to clear Case Information Form (CIF) backlog and information on
resources to help with CIF |
15.04.2020 |
Appointment of final year
BSc. Nursing or GNM students as
nurses |
14.04.2020 |
|
Proper documentation and packaging of lab samples |
13.04.2020 |
|
E-pass procurement facility for intra-state and across states movement
of essential goods and services |
13.04.2020 |
|
Implementation of
I.I.T.T. strategy in MP |
13.04.2020 |
|
Steps to ensure safety while undertaking Rabi Procurement |
12.04.2020 |
Pass issued for Rabi procurement |
12.04.2020 |
Amount of Vidhan Sabha Vikas Yojana to be spent on Corona related
works |
11.04.2020 |
|
Containment Strategy |
11.04.2020 |
|
Instructions to facilitate procurement of Rabi harvest |
11.04.2020 |
|
Lockdown release strategy |
11.04.2020 |
|
Instructions for use of ICMR Specimen Form for
COVID19 |
11.04.2020 |
|
Order directing the implementation of ICMR's testing strategy |
11.04.2020 |
|
Order
regarding implementation of Rapid Response Task Force recommendations |
11.04.2020 |
|
Guideline for
COVID19 infected person's funeral after death |
10.04.2020 |
|
Notification of officials under the MP Public Health Act, 1949 |
10.04.2020 |
|
Directives for ration
distribution those without ration slips also
eligible |
09.04.2020 |
|
Instructions for collection of information from districts |
09.04.2020 |
|
Guidelines for disinfecting offices and public places |
08.04.2020 |
|
Online collection of
COVID19 related data through the National Health
Mission portal |
08.04.2020 |
|
Order prohibiting refusal to work in specified essential services |
08.04.2020 |
|
CM Shri Chouhan transfers online 562 crores to pensioners accounts |
07.04.2020 |
|
Instructions of Directorate of Health Services for the clinical and
non-clinical staff regarding hospital & home protocols |
07.04.2020 |
|
Procurement of Rabi crops on support price in the state from April 15 |
06.04.2020 |
|
Directive entrusting officials with specific responsibilities to tackle
COVID19 |
05.04.2020 |
|
Direction for Creation of District Crisis Management Group |
04.04.2020 |
|
Nomination of nodal officer for implementation of
COVID19 Quarantine
Alert System (CQAS) in MP |
04.04.2020 |
|
Instructions for institutional delivery of
COVID19 positive
or
potentially positive pregnant women |
03.04.2020 |
|
Instructions given to provide one month extra advance medicines to TB
patients |
02.04.2020 |
|
Revised order entrusting officials responsibility for managing issues
faced by MP residents stranded in other states due to the lockdown |
02.04.2020 |
|
Order to inform religious leaders about social distancing |
02.04.2020 |
|
Order setting out specific matters that will be handled by the Treasury
during the lockdown |
01.04.2020 |
|
Nodal agency for supply of IT services during
COVID19 |
31.03.2020 |
|
Responsibilities Assigned to Senior Officials of MP. Govt. for
resolution of issues during lockdown |
30.03.2020 |
|
Guidelines for case classification and treatment |
28.03.2020 |
|
Guidelines for checking all foreigners |
28.03.2020 |
Guidelines for Private nursing homes for treatment of
COVID19 patients
according to severity status |
28.03.2020 |
|
Instructions of Home Department regarding screening of passengers at
district borders |
27.03.2020 |
|
COVID19 Guide for Pregnancy and Postpartum Care |
26.03.2020 |
|
Order establishing Telemedicine Unit in each of the 51 districts
hospitals |
26.03.2020 |
|
COVID19 Novel Coronavirus Disease Containment Plan B Strategy |
25.03.2020 |
|
COVID Regulations |
23.03.2020 |
|
Powers to districts to take services of retired persons |
23.03.2020 |
|
Madhya Pradesh Epidemic Diseases
COVID19 Regulations, 2020 |
23.03.2020 |
|
Regarding measures for prevention of
COVID19 virus |
22.03.2020 |
|
Revised testing strategy for
COVID19 |
21.03.2020 |
|
Guidelines for
COVID19 testing in Private Labs |
21.03.2020 |
Guidelines Government hospitals and Medical colleges for preparedness
with respect to COVID19 patients |
21.03.2020 |
|
Order for suppliers of Mask, sanitizer etc |
20.03.2020 |
|
Closure of schools and colleges |
19.03.2020 |
|
COVID19 Regarding the guide regarding the treatment of the
disease
Private Doctor or NH or IMA |
17.03.2020 |
Additional Travel Advisory for Novel Coronavirus Disease
COVID19 |
16.03.2020 |
|
Closure schools, gyms, cinema halls, etc |
15.03.2020 |
|
Section 71 of the Madhya Pradesh Public Health Act, 1949 invoked |
07.03.2020 |
Training for nurses and asha
workers |
02.03.2020 |
|
Declaration of Bhopal Memorial Hospital And Research Centre as state
level COVID19 hospital |
01.03.2020 |
|
Regarding operation of outpatient and inter-patient department in
hospitals for prevention of infection of novel Coronavirus (COVID19) |
01.03.2020 |
Mobile app introduced for identification and continuous monitoring of
COVID19 suspects |
01.03.2020 |
Infection control protocol for industrial and other
organisations |
01.03.2020 |
|
One day national training to be conducted to train professionals
against the virus, order all officials from Gandhi Medical college to
attend |
29.02.2020 |
One day national training to be conducted to train professionals
against the virus |
29.02.2020 |
One day national training to be conducted to train professionals
against the virus. Order AIIMS faculty to attend |
29.02.2020 |
Directions for preparing against
COVID19 |
25.02.2020 |
Inspection to be conducted in districts to check preparedness against
the virus |
23.02.2020 |
Order for surveilling people returned for Wuhan under home
quarantine |
17.02.2020 |
Test everyone coming from Wuhan after Jan 15 and put them in isolation
wards if showing any virus symptoms |
13.02.2020 |
Order to send daily reports of screened passengers from the airport |
13.02.2020 |
People in quarantine to be given home isolation guidelines |
12.02.2020 |
Orders to keep surveillance, get supply of protective gear, and follow national guidelines for protection against the virus |
12.02.2020 |
|
Medical team to be sent to airport for scanning passengers coming from foreign countries |
12.02.2020 |
|
Orders for collection and transport of Corona virus samples |
10.02.2020 |
|
Order to get non-contact thermometers and tyvel suits for Coronavirus surveillance |
04.02.2020 |
Order to keep people who have come from China between Dec 31, 2019 to
Jan 29, 2020 under surveillance |
04.02.2020 |
Order to start call centre for giving information about coronavirus and its prevention |
04.02.2020 |
|
Letter by MP health commissioner to open lab for testing Coronavirus in MP |
01.02.2020 |
Coronavirus test to be conducted for all people who have come from China after Jan 15. They should be kept in 14 day quarantine and should be checked up on twice a day |
31.01.2020 |
Advisory to tourism department to ask all hotels to give information of tourists to concerned state departments |
31.01.2020 |
Advisory to district collectors to give orders to private hotels to give tourist information to concerned departments. Also, ensuring that the hotels take all precautions necessary |
31.01.2020 |
Advisory to open a temporary hospital in Sanchi for tourists and pilgrims from Japan, China and Thailand and get Self declaration form signed |
30.01.2020 |
Advisory for hospitals and health workers to use protective gear if examining people from
Wuhan, China |
28.01.2020 |
Advisory to keep people returning from Japan, China and Thailand under surveillance and get Self declaration form signed at the airport |
28.01.2020 |